High Courts10 Jan 2020Allowed
Bablu Datta Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0059
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 32 of 34
High Courts10 Jan 2020Allowed
Babul Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0058
High Courts10 Jan 2020Allowed
Ahmed Ali Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0057
High Courts10 Jan 2020Allowed
Samarjan Bibi Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0056
High Courts10 Jan 2020Allowed
Uttam Malakar And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0055
High Courts10 Jan 2020Allowed
Philip Jamatia Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0054
High Courts10 Jan 2020Dismissed
Utpal Sinha Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0053
High Courts10 Jan 2020Disposed Of
Sukhen Sutradhar Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0052
Tripura State Rifles (Recruitment) Rules, 1984 — Rule 37, 37(1)(e)
High Courts10 Jan 2020Disposed Of
Divine Fuel Services Pvt. Ltd And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0051
High Courts10 Jan 2020Dismissed
Pintu Sarkar And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0050
Indian Contract Act, 1872 — Section 72Limitation Act, 1963 — Section 17(1)(c)Constitution Of India, 1950 — Article 14
High Courts10 Jan 2020Dismissed
Tapan Pal @ Tapan Kr. Paul Vs Chief Engineer And Ors
Tripura High Court · (2020) 01 TP CK 0049
Land Acquisition Act, 1894 — Section 4, 11, 18, 23, 54
High Courts10 Jan 2020Dismissed
General Manager Shriram General Insurance Company Ltd Vs Dipak Das And Ors
Tripura High Court · (2020) 01 TP CK 0048
High Courts10 Jan 2020Allowed
Falguni Tripura Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0047
Indian Penal Code, 1860 — Section 332, 353Code Of Criminal Procedure, 1973 — Section 313, 360, 374(3)Probation Of Offenders Act, 1958 — Section 4
High Courts10 Jan 2020Disposed Of
Shibanta Nag Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0046
Indian Penal Code, 1860 — Section 307, 498(A)
High Courts09 Jan 2020Allowed
Bijoy Kumar Sarkar Vs Tripura Tribal Areas Autonomous District Council And Ors
Tripura High Court · (2020) 01 TP CK 0045
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2020Disposed Of
Bijoy Kishore Taran Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0044
Tripura Land Revenue and Land Reforms Act, 1960 — Section 95
High Courts09 Jan 2020Disposed Of
Tutan Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0043
Indian Penal Code, 1860 — Section 379, 411
High Courts09 Jan 2020Disposed Of
Lipika Pual Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0042
Tripura Civil Services (Conduct) Rules, 1988 — Section 5, 5(1), 5(4)Central Civil Services (Pension) Rules, 1972 — Rule 9(2)(b)
High Courts07 Jan 2020Dismissed
Nayan Paul Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0041
Limitation Act, 1963 — Section 6, 24(4), 29(2)Constitution Of India, 1950 — Article 14, 16, 226
High Courts07 Jan 2020Allowed
Bikash Acharjee Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0040