High Courts12 Dec 2019Allowed
Maran Jamatia Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0040
Code Of Civil Procedure, 1908 — Section 94, 96, 151Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 3 of 15
High Courts12 Dec 2019Disposed Of
Jyoti Prava Dhar Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0039
Tripura Land Revenue And Land Reforms Act, 1960 — Section 14, 14(1)
High Courts11 Dec 2019Dismissed
Suresh Goala Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0038
Tripura Land Revenue And Land Reforms Act, 1960 — Section 95Constitution Of India, 1950 — Article 226
High Courts11 Dec 2019Dismissed
Arunima Singha And Ors Vs Birendra Singha
Tripura High Court · (2019) 12 TP CK 0037
Transfer Of Property Act, 1882 — Section 5Code Of Civil Procedure, 1908 — Section 96
High Courts11 Dec 2019Allowed
State Of Tripura And Ors Vs Kajal Datta
Tripura High Court · (2019) 12 TP CK 0036
Code Of Civil Procedure, 1908 — Section 80(1), 96Arbitration And Conciliation Act, 1996 — Section 5, 8, 8(1), 8(2)Indian Contract Act, 1872 — Section 73
High Courts11 Dec 2019Disposed Of
Suvarun Datta And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0035
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 10, 10(b), 10(1), 10(7), 10(8)
High Courts11 Dec 2019Disposed Of
Bhudeb Chandra Acharjee Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0034
Constitution Of India, 1950 — Article 21
High Courts10 Dec 2019
Arun Kumar Dey Vs Oil And Natural Gas Corporation Limited And Ors
Tripura High Court · (2019) 12 TP CK 0033
Tripura Value Added Tax Act, 2004 — Section 4(3), 43
High Courts10 Dec 2019Allowed
Arjun Chandra Roy And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0032
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2019Disposed Of
Subhojit Shil Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0031
High Courts10 Dec 2019Allowed
Gita Nath (Bhowmik) Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0030
Land Acquisition Act, 1894 — Section 4, 9, 18, 23, 23(1A), 23(2), 34, 54
High Courts10 Dec 2019Dismissed
Sandwip Dhar Vs Reshmi Majumder
Tripura High Court · (2019) 12 TP CK 0029
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 397(1), 401(1)Income Tax Act, 1961 — Section 203
High Courts09 Dec 2019Allowed
Kuber (India) Sales Pvt. Ltd Vs Secretary, Finance Department And Ors
Tripura High Court · (2019) 12 TP CK 0028
Tripura Value Added Tax Act, 2004 — Section 24, 29, 29(1), 29(2), 31, 31(1), 31(2), 31(3), 31(4), 31(5), 32, 33, 33(1)
High Courts09 Dec 2019Allowed
Ashim Sharma Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0027
Essential Commodities Act, 1955 — Section 3
High Courts09 Dec 2019Allowed
Deputy Chief Engineer (Construction) Vs Hari Bala Das And Ors
Tripura High Court · (2019) 12 TP CK 0026
Land Acquisition Act, 1894 — Section 4, 18, 23, 23(1A), 23(2), 34
High Courts09 Dec 2019
Samir Chakma Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0025
High Courts06 Dec 2019Dismissed
Bini Chakma Vs Raj Kishore Chakma And Ors
Tripura High Court · (2019) 12 TP CK 0024
Specific Relief Act, 1963 — Section 5Tripura Land Revenue And Land Reforms Act, 1960 — Section 43
High Courts06 Dec 2019Disposed Of
Binoy Kumar Thakur Vs Union Of India And Ors
Tripura High Court · (2019) 12 TP CK 0023
Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 27
High Courts05 Dec 2019Dismissed
Pradip Chakraborty And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0022
High Courts05 Dec 2019Allowed
Babul Debnath Vs Uddhab Datta And Ors
Tripura High Court · (2019) 12 TP CK 0021
Code Of Civil Procedure, 1908 — Order 17 Rule 1, Order 18 Rule 4Constitution Of India, 1950 — Article 227