High Courts29 Nov 2019Dismissed
Union Of India Vs Sujit Ghosh And Ors
Tripura High Court · (2019) 11 TP CK 0023
Code Of Criminal Procedure, 1973 — Section 133, 397, 401Tripura Land Revenue And Land Reforms Act, 1960 — Section 95
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 5 of 15
High Courts29 Nov 2019Allowed
Ratan Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0019
High Courts28 Nov 2019Dismissed
Bikash Munda Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0046
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 60, 106, 114, 165
High Courts28 Nov 2019Allowed
Nirmalendu Kar @ Titan And Ors Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0045
Indian Penal Code, 1860 — Section 34, 376(2)(g)Information Technology Act, 2000 — Section 67(b), 67(B)(b)Code Of Criminal Procedure, 1973 — Section 161, 164(5), 207, 313
High Courts28 Nov 2019Dismissed
Tulsi Debnath And Ors Vs Anjali Nath And Ors
Tripura High Court · (2019) 11 TP CK 0044
Tripura Land Revenue And Land Reforms Act, 1960 — Section 136, 188
High Courts28 Nov 2019Disposed Of
Satya Ranjan Debnath And Ors Vs Executive Engineer Public Works Department And Ors
Tripura High Court · (2019) 11 TP CK 0043
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 23(1A)
High Courts28 Nov 2019Dismissed
National Insurance Company Limited Vs Sudhangshu Shil
Tripura High Court · (2019) 11 TP CK 0042
High Courts27 Nov 2019Disposed Of
Satyam Das Vs Ranabir Das (Rana)
Tripura High Court · (2019) 11 TP CK 0041
High Courts27 Nov 2019Disposed Of
Bibekananda Majumder Vs Agartala Municipal Corporation And Ors
Tripura High Court · (2019) 11 TP CK 0040
High Courts27 Nov 2019Dismissed
Palash Ranjan De Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0039
Constitution Of India, 1950 — Article 16(4a), 16(4b)
High Courts27 Nov 2019Disposed Of
Biocon Limited Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0038
High Courts27 Nov 2019Allowed
Malabika Shil Vs Tripura Public Service Commission And Ors
Tripura High Court · (2019) 11 TP CK 0037
Dentists Act, 1948 — Section 2(j), 10, 10(1), 31, 33, 34, 46, 48Constitution Of India, 1950 — Article 226, 233(2), 309
High Courts27 Nov 2019Allowed
State Of Tripura And Ors Vs Niranjan Das
Tripura High Court · (2019) 11 TP CK 0036
High Courts27 Nov 2019Dismissed
Sanat Kumar Paul Vs Union Of India And Ors
Tripura High Court · (2019) 11 TP CK 0035
High Courts26 Nov 2019Allowed
Priya Lal Chakma Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0034
High Courts26 Nov 2019Dismissed
GPT Infra Projects Limited Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0033
High Courts26 Nov 2019Dismissed
Sukla Ghosh Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0032
Constitution Of India, 1950 — Article 226
High Courts26 Nov 2019Disposed Of
Mayarani Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0031
Central Civil Services (Pension) Rules, 1972 — Rule 54
High Courts26 Nov 2019Allowed
Snigdha Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0030
High Courts26 Nov 2019Disposed Of
Purabi Debbarma And Ors Vs Tripura Gramin Bank And Ors
Tripura High Court · (2019) 11 TP CK 0029
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13, 13(2), 13(4)