COURT ARCHIVE

Tripura High Court judgments, 2019

295 judgments · page 15 of 15

High Courts05 Aug 2019Allowed

Kalpana Banik And Ors Vs Manju Paul [Saha] And Ors

Tripura High Court · (2019) 08 TP CK 0012

Code Of Civil Procedure, 1908 — Section 96, 151, Order 6 Rule 17Tripura Land Revenue And Land Reforms Act, 1960 — Section 93Evidence Act, 1872 — Section 17

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High Courts05 Aug 2019Dismissed

Kali Charan Datta Vs Parimal Kanti Chakraborty And Ors

Tripura High Court · (2019) 08 TP CK 0011

Code Of Civil Procedure, 1908 — Section 96, 100Tripura Land Revenue And Land Reforms Act, 1960 — Section 14, 14(3)Tripura Land Revenue And Land Reforms (Allotment Rules), 1980 — Rule 12, 12(6)

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High Courts05 Aug 2019Allowed

Arunabha Saha Vs State Of Tripura And Ors

Tripura High Court · (2019) 08 TP CK 0010

Constitution Of India, 1950 — Article 16, 21, 32, 41, 47, 162, 234, 309, 320, 320(3)

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High Courts05 Aug 2019Disposed Of

Prabir Kumar Malllik And Ors Vs State Of Tripura And Ors

Tripura High Court · (2019) 08 TP CK 0009

Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10Constitution Of India, 1950 — Article 14

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High Courts05 Aug 2019Disposed Of

Bina Biswas (Shil) Vs State Of Tripura And Ors

Tripura High Court · (2019) 08 TP CK 0008

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High Courts05 Aug 2019Dismissed

Surman Ali @ Basal Vs State Of Tripura

Tripura High Court · (2019) 08 TP CK 0007

Indian Penal Code, 1860 — Section 323, 376, 376(1), 376(2)(i), 419Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 4Code Of Criminal Procedure, 1973 — Section 161, 164(5), 313

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High Courts02 Aug 2019Allowed

Uma Chauhan And Ors Vs State Of Tripura And Ors

Tripura High Court · (2019) 08 TP CK 0006

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High Courts02 Aug 2019Disposed Of

Ayesha Begam Vs State Of Tripura And Ors

Tripura High Court · (2019) 08 TP CK 0005

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High Courts02 Aug 2019Disposed Of

Sunil Chanda Vs Land Acquisition Collector

Tripura High Court · (2019) 08 TP CK 0004

Land Acquisition Act, 1894 — Section 4, 11, 54

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High Courts02 Aug 2019Disposed Of

Umesh Chandra Tripura Vs State Of Tripura

Tripura High Court · (2019) 08 TP CK 0003

Evidence Act, 1872 — Section 5, 8, 11, 106, 114Indian Penal Code, 1860 — Section 107, 109, 302, 3323, 06Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts02 Aug 2019Dismissed

Shibu Deb And Ors Vs State Of Tripura

Tripura High Court · (2019) 08 TP CK 0002

Indian Penal Code, 1860 — Section 34, 107, 109, 120(B), 302, 341Code Of Criminal Procedure, 1973 — Section 161, 313, 428Evidence Act, 1872 — Section 6, 106

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High Courts02 Aug 2019Allowed