High Courts14 Aug 2019Disposed Of
Purnima Biswas Kar Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0032
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 14 of 15
High Courts14 Aug 2019Disposed Of
Susmita Dhar (Paul) Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0031
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Sadhan Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0030
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Ranabir Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0029
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Archana Sutradhar Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0028
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Raghubir Ray Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0027
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Pintu Debbarma Vs Sunita Marak
Tripura High Court · (2019) 08 TP CK 0026
Limitation Act, 1963 — Section 5
High Courts13 Aug 2019Dismissed
Pradip Debnath And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0025
High Courts13 Aug 2019Disposed Of
Jyotshna Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0024
High Courts13 Aug 2019Disposed Of
Mani Bhusan Debbarma Vs Tripura Industrial Development Corporation And Ors
Tripura High Court · (2019) 08 TP CK 0023
State Financial Corporation Act, 1951 — Section 31, 32Limitation Act, 1963 — Article 21, 22
High Courts09 Aug 2019Disposed Of
Alak Mitra Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0022
Payment Of Gratuity Act, 1972 — Section 2(s), 4, 7
High Courts09 Aug 2019Disposed Of
Sankari Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0021
Payment Of Gratuity Act, 1972 — Section 2(s), 4, 7
High Courts09 Aug 2019Allowed
Montiv Das @ Monti Das Vs State Of Tripura
Tripura High Court · (2019) 08 TP CK 0020
Code Of Criminal Procedure, 1973 — Section 161, 162, 164, 164(5), 313, 374Indian Penal Code, 1860 — Section 323, 376, 376(1), 417, 506Evidence Act, 1872 — Section 157
High Courts09 Aug 2019Disposed Of
Akhil Das And Ors Vs State Of Tripura
Tripura High Court · (2019) 08 TP CK 0019
Indian Penal Code, 1860 — Section 109, 302, 498(A)Code Of Criminal Procedure, 1973 — Section 233, 233(1), 233(3), 243, 243(2), 311, 313, 315, 465Code Of Civil Procedure, 1908 — Order 16 Rule 1
High Courts09 Aug 2019Allowed
State Of Tripura Vs Anupam Paul
Tripura High Court · (2019) 08 TP CK 0018
Code Of Criminal Procedure, 1973 — Section 397, 436, 436(2), 437, 437(1), 437(2), 437(5), 438, 439, 439(2), 482Indian Penal Code, 1860 — Section 120(B), 153(A), 464, , 469, 501, 505(1)(c)
High Courts07 Aug 2019Disposed Of
Tripura People’s Front (TPF) Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0017
Tripura Police Act, 2007 — Section 78, 78(3)
High Courts06 Aug 2019Dismissed
Balaram Paul Vs Gobinda Paul
Tripura High Court · (2019) 08 TP CK 0016
Code Of Civil Procedure, 1908 — Section 100, Order 7 Rule 14, Order 7 Rule 17Indian Partnership Act, 1932 — Section 9
High Courts06 Aug 2019Dismissed
Tapas Malakar Vs Union Of India And Ors
Tripura High Court · (2019) 08 TP CK 0015
High Courts06 Aug 2019
Sanjit Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0014
High Courts06 Aug 2019Disposed Of
Nirmal Gorana Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0013
Bonded Labour System (Abolition) Act, 1976 — Section 4, 6, 7, 8, 9, 10, 11, 12, 13Constitution Of India, 1950 — Article 21, 23, 24, 142, 144, 256