High Courts05 Sept 2019Disposed Of
Deputy Chief Engineer Vs Sukhi Bala Das And Ors
Tripura High Court · (2019) 09 TP CK 0017
Land Acquisition Act, 1894 — Section 4, 23(1)(A), 23(2)
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 12 of 15
High Courts05 Sept 2019Allowed
Sheuli Begam And Ors Vs Kanu Miah
Tripura High Court · (2019) 09 TP CK 0016
Indian Penal Code, 1860 — Section 498(A)Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Sept 2019Disposed Of
Anil Das Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0015
Indian Penal Code, 1860 — Section 324, 452Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 360, 361
High Courts04 Sept 2019Disposed Of
Mina Debnath Vs United Bank Of India And Ors
Tripura High Court · (2019) 09 TP CK 0014
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(12)
High Courts03 Sept 2019Dismissed
Abhijit Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0012
High Courts03 Sept 2019Dismissed
Gautam Banik Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0011
High Courts03 Sept 2019Allowed
Rakesh Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0010
High Courts03 Sept 2019Disposed Of
Badharghat Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0009
Tripura Value Added Tax Act, 2004 — Section 29
High Courts02 Sept 2019Allowed
Somen Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0051
Constitution Of India, 1950 — Article 14, 16
High Courts02 Sept 2019Disposed Of
Juthika Bhattacharya Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0048
High Courts02 Sept 2019Disposed Of
Santosh Shil Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0008
High Courts02 Sept 2019Allowed
Sukhendu Bikash Debroy And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0007
Constitution Of India, 1950 — Article 229(2)
High Courts02 Sept 2019Disposed Of
Mira Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0006
Constitution Of India, 1950 — Article 14
High Courts02 Sept 2019Allowed
Bhulan Sangma And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0005
Constitution Of India, 1950 — Article 14, 16(1), 162, 309
High Courts02 Sept 2019Disposed Of
Nirupama Deb Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0004
Limitation Act, 1963 — Section 5
High Courts20 Aug 2019Allowed
Dhruba Manik Jamatia Vs State Of Tripura
Tripura High Court · (2019) 08 TP CK 0057
Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 20(b), 22(c), 37, 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 161, 438Constitution Of India, 1950 — Article 21
High Courts20 Aug 2019Disposed Of
Deputy Chief Engineer Vs Nepal Chandra Shil And Ors
Tripura High Court · (2019) 08 TP CK 0056
Land Acquisition Act, 1894 — Section 4, 23, 24, 51(A)
High Courts20 Aug 2019Disposed Of
Deputy Chief Engineer Vs Nidhan Das And Ors
Tripura High Court · (2019) 08 TP CK 0055
Land Acquisition Act, 1894 — Section 4, 11, 27, 28, 34
High Courts20 Aug 2019Disposed Of
Deputy Chief Engineer Vs Pintu Nath And Ors
Tripura High Court · (2019) 08 TP CK 0054
Land Acquisition Act, 1894 — Section 4, 11, 27, 28, 34
High Courts20 Aug 2019Disposed Of
Deputy Chief Engineer Vs Amir Hussain
Tripura High Court · (2019) 08 TP CK 0053
Land Acquisition Act, 1894 — Section 4, 11, 23(1)(A), 23(2)