High Courts16 Sept 2019Disposed Of
Newsco International Energy Services Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0034
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 11 of 15
High Courts16 Sept 2019Dismissed
Suraj Miah Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0033
Protection Of Children From Sexual Offence Act, 2012 — Section 4Indian Penal Code, 1860 — Section 376(2)(i)Code Of Criminal Procedure, 1973 — Section 161, 162, 164
High Courts16 Sept 2019
Paramita Sen Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0032
High Courts13 Sept 2019Allowed
Gopesh Malakar And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0031
Tripura Government, Sepahijala Biological Complex / Any Other Complex / Institution Permanent Labourers (Recruitment And Conditions Of Service) Rules, 1990 — Rule 4, 4(a), 5Constitution Of India, 1950 — Article 226
High Courts13 Sept 2019Disposed Of
Nipu Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0030
High Courts13 Sept 2019Disposed Of
Parbati Malakar Vs Buara Darlong And Ors
Tripura High Court · (2019) 09 TP CK 0029
Motor Vehicles Act, 1988 — Section 166
High Courts13 Sept 2019Allowed
Sujit Kumar Roy Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0028
Indian Penal Code, 1860 — Section 109, 406, 418
High Courts12 Sept 2019Dismissed
Airport Authority Of India And Ors Vs Sanatan Das And Ors
Tripura High Court · (2019) 09 TP CK 0027
Aircraft Act, 1934 — Section 9(A), 9(B), 9(B)(g), 9(C), 9(D)Arbitration And Conciliation Act, 1996 — Section 34
High Courts12 Sept 2019Disposed Of
Hari Narayan Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0026
High Courts12 Sept 2019Disposed Of
Esquire Express & Courier Service And Ors Vs Union Of India And Ors
Tripura High Court · (2019) 09 TP CK 0013
Code Of Civil Procedure, 1908 — Section 9, 20Indian Contract Act, 1872 — Section 23, 28
High Courts09 Sept 2019Allowed
Goutam Debnath Vs Hon‟Ble High Court Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0025
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 15, 15(1), 15(2), 15(3), 15(4)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 10(3)Constitution Of India, 1950 — Article 233, 235, 309, 311(2)
High Courts09 Sept 2019Allowed
State Of Tripura And Ors Vs Saroj Bhattacharjee And Ors
Tripura High Court · (2019) 09 TP CK 0024
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10Constitution Of India, 1950 — Article 32, 136, 137, 145, 226
High Courts09 Sept 2019Disposed Of
Subhash Chandra Sukladas Vs Debasish Dey And Ors
Tripura High Court · (2019) 09 TP CK 0023
Motor Vehicles Act, 1988 — Section 163(A), 166, 171
High Courts09 Sept 2019
Nibedita Biswas Vs Tapas Nama And Ors
Tripura High Court · (2019) 09 TP CK 0022
High Courts09 Sept 2019Disposed Of
Union Of India And Ors Vs Hari Singh Vohra
Tripura High Court · (2019) 09 TP CK 0003
High Courts09 Sept 2019Disposed Of
Sanjaoy Sarkar Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0002
High Courts06 Sept 2019Dismissed
Basanta Kumar Das And Ors Vs Bimal Chandra Das And Ors
Tripura High Court · (2019) 09 TP CK 0021
Code Of Civil Procedure, 1908 — Section 96, 100, Order 18 Rule 4Hindu Succession Act, 1956 — Section 22Evidence Act, 1872 — Section 65
High Courts06 Sept 2019Disposed Of
Deputy Chief Engineer Vs Biswajit Debnath And Ors
Tripura High Court · (2019) 09 TP CK 0020
Limitation Act, 1963 — Section 5
High Courts05 Sept 2019Allowed
Swapan Kr. Paul Vs O.N.G.C. Ltd And Ors
Tripura High Court · (2019) 09 TP CK 0019
High Courts05 Sept 2019Disposed Of
Deputy Chief Engineer Vs Benilal Das And Ors
Tripura High Court · (2019) 09 TP CK 0018
Land Acquisition Act, 1894 — Section 27, 28, 34