High Courts26 Sept 2019
Ardhendu Bikash Das And Ors Vs Y.P. Singh And Ors
Tripura High Court · (2019) 09 TP CK 0056
Contempt Of Courts Act, 1971 — Section 2(b), 12Tripura Municipal Act, 1994 — Section 107
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 10 of 15
High Courts24 Sept 2019Allowed
Haradhan Gupta Vs Chandan Kumar Gupta And Ors
Tripura High Court · (2019) 09 TP CK 0055
Code Of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 3(A)
High Courts24 Sept 2019Dismissed
Alauddin Majumder Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0054
Indian Penal Code, 1860 — Section 34, 201, 323, 380, 457
High Courts23 Sept 2019Disposed Of
Ashes Deb And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0053
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 12(1), 12(5), 20, 21, 43, 43(1), 43(2), 43(3)Indian Contract Act, 1872 — Section 23, 28, 28(a), 28(b)Limitation Act, 1963 — Section 137
High Courts23 Sept 2019Disposed Of
Mithu Debnath Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0052
Indian Penal Code, 1860 — Section 109, 328, 341, 342, 346, 366, 366(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Sept 2019Allowed
Shyamal Kanti Deb And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0050
High Courts20 Sept 2019Dismissed
Luxmi Tea Company Pvt. Limited And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0049
Minimum Wages Act, 1948 — Section 3, 5, 5(a), 5(1)(a), 5(b), 7, 9, 2(h), 11, 15, 17Tripura Plantations Labour Rules, 1954 — Rule 54, 55Minimum Wages (Central) Rules, 1950 — Rule 20
High Courts20 Sept 2019
Kundan Pandey Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0047
High Courts19 Sept 2019Allowed
Anal Roy Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0046
Press And Registration Books Act, 1867 — Section 1, 3, 4, 4(1), 4(2), 5, 5(3), 6, 7, 8, 8(A), 8(B), 8(C), 8(2)Registration Of Newspapers (Central) Rules, 1956 — Rule 10(4)Constitution Of India, 1950 — Article 226
High Courts19 Sept 2019Dismissed
Sukhendra Chandra Banik Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0045
Tripura Co-Operative Societies Act, 1974 — Section 92
High Courts19 Sept 2019Allowed
Sentu Kumar Paul Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0044
Constitution Of India, 1950 — Article 226
High Courts19 Sept 2019Disposed Of
Jamal Hossein Vs Gita Pal And Ors
Tripura High Court · (2019) 09 TP CK 0043
High Courts19 Sept 2019Allowed
Rabindra Debbarma Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0042
Indian Penal Code, 1860 — Section 302, 448Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 118
High Courts18 Sept 2019
Abu Taher Miah Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0041
Indian Penal Code, 1860 — Section 34, 307, 325, 326, 341
High Courts17 Sept 2019Allowed
Tripura State Co-Operative Bank Ltd Vs Sukumar Das And Ors
Tripura High Court · (2019) 09 TP CK 0040
Indian Penal Code, 1860 — Section 380, 420, 468, 471, 477
High Courts17 Sept 2019Allowed
Gopal Dey And Ors Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0039
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 354(B)Code Of Criminal Procedure, 1973 — Section 222, 222(2)
High Courts17 Sept 2019Disposed Of
Sushmita Saha And Ors Vs Rajib Kumar Roy
Tripura High Court · (2019) 09 TP CK 0038
Code Of Criminal Procedure, 1973 — Section 125Constitution Of India, 1950 — Article 21
High Courts17 Sept 2019Disposed Of
Dhananjoy Tripura And Ors Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0037
Indian Penal Code, 1860 — Section 376, 417, 504, 506(2)Dowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 482
High Courts16 Sept 2019Disposed Of
Nikhil Sarma And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0036
Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10, 10(1), 10(10)
High Courts16 Sept 2019Disposed Of
Narayan Debnath Vs Tripura Industrial Development Corporation Ltd And Ors
Tripura High Court · (2019) 09 TP CK 0035