High Courts30 Sept 2019Dismissed
Biswajit Debnath Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0076
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 9 of 15
High Courts30 Sept 2019Dismissed
Rahul Laskar Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0075
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Anindita Shil Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0074
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Dipika Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0073
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Ishita Debnath Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0072
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Manti Saha Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0071
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Nibedita Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0070
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Dipa Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0069
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Supanta Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0068
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Parag De Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0067
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Dismissed
Debaleena Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0066
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 8, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Allowed
Benode Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0065
High Courts30 Sept 2019Dismissed
Manojit Roy Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0064
Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 9Constitution Of India, 1950 — Article 14, 226, 309
High Courts30 Sept 2019Allowed
Samajid Ali And Ors Vs State Of Tripura
Tripura High Court · (2019) 09 TP CK 0063
Indian Penal Code, 1860 — Section 34, 304(B), 306, 498(A)Code Of Criminal Procedure, 1973 — Section 161, 173(2), 313, 372Evidence Act, 1872 — Section 113(B)
High Courts27 Sept 2019Allowed
Dipali De Majumder Vs Union Of India And Ors
Tripura High Court · (2019) 09 TP CK 0062
Land Acquisition Act, 1894 — Section 4, 28(A)
High Courts27 Sept 2019Disposed Of
Prabir Kumar Majumder Vs IDBI Bank Limited And Ors
Tripura High Court · (2019) 09 TP CK 0061
Recovery Of Debts Due To Banks And Financial Institution Act, 1993 — Section 19
High Courts26 Sept 2019Dismissed
Debasish Majumder Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0060
High Courts26 Sept 2019Allowed
Rakhal Ch. Ghosh Vs Union Of India And Ors
Tripura High Court · (2019) 09 TP CK 0059
National Highways Act, 1956 — Section 3(D), 3(G)(7)Arbitration And Conciliation Act, 1996 — Section 32, 31(5), 32(2), 33, 34, 34(3)
High Courts26 Sept 2019Dismissed
Alok Debnath Vs State Of Tripura And Ors
Tripura High Court · (2019) 09 TP CK 0058
High Courts26 Sept 2019Disposed Of
Mohanpur Primary Marketing Co-Operative Society Ltd Vs Indian Oil Corporation Ltd And Ors
Tripura High Court · (2019) 09 TP CK 0057