High Courts20 Aug 2019Disposed Of
Deputy Chief Engineer Vs Jyotsna Das And Ors
Tripura High Court · (2019) 08 TP CK 0052
Land Acquisition Act, 1894 — Section 4, 11, 23(1)(A), 23(2)
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 13 of 15
High Courts19 Aug 2019Dismissed
Nibaran Chandra Roy Vs Agartala Municipal Council And Ors
Tripura High Court · (2019) 08 TP CK 0051
Code Of Civil Procedure, 1908 — Order 7 Rule 3
High Courts19 Aug 2019Disposed Of
Bajaj Allianz General Insurance Co. Ltd Vs Pampi Majumder Datta @ Pampi Datta And Ors
Tripura High Court · (2019) 08 TP CK 0050
Code Of Criminal Procedure, 1973 — Section 173
High Courts16 Aug 2019Dismissed
Sanit Debroy Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0049
Tripura University Act, 2006 — Section 3, 6(1), 16, 16(1), 23(2), 29University Grants Commission Act, 1956 — Section 22Constitution Of India, 1950 — Article 226
High Courts16 Aug 2019Allowed
Anjana Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0048
High Courts16 Aug 2019Allowed
Mayarani Mahisya Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0047
High Courts16 Aug 2019Allowed
Jayanti Rani Dhar Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0046
High Courts16 Aug 2019Allowed
Anjali Rani Paul Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0045
High Courts16 Aug 2019Allowed
Sumita Sinha Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0044
High Courts14 Aug 2019Disposed Of
Sankari Debnath (Das) Vs Sridam Karmakar And Ors
Tripura High Court · (2019) 08 TP CK 0043
Limitation Act, 1963 — Section 5
High Courts14 Aug 2019Disposed Of
Aparna Bhattacharjee Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0042
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Sima Das (Deb) Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0041
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Subir Datta Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0040
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Snigdha Biswas Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0039
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Nanda Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0038
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Swapna Dasgupta Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0037
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Samir Bhattacharjee Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0036
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Debatosh Dey Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0035
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Ratan Kumar Dey Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0034
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)
High Courts14 Aug 2019Disposed Of
Seema Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2019) 08 TP CK 0033
Tripura State Civil Services (Revised Pay) Rules, 2009 — Rule 13(V)