High Courts05 Dec 2019Disposed Of
Tulsi Bala Debnath @ Tulasi Bala Debnath And Ors Vs Kanak Podder And Ors
Tripura High Court · (2019) 12 TP CK 0020
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 4 of 15
High Courts05 Dec 2019Disposed Of
Kusum Kali Tripura And Ors Vs Ajmir Uddin And Ors
Tripura High Court · (2019) 12 TP CK 0018
High Courts05 Dec 2019Allowed
Niranjan Biswas Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0017
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 6
High Courts04 Dec 2019Allowed
Ananda Sadhu Jamatia And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0016
Tripura Land Revenue And Land Reforms Act, 1960 — Section 11(iii), 11(iv), 43(3), 187, 187(f), 187(1)(a)(b), 188Evidence Act, 1872 — Section 35Code Of Civil Procedure, 1908 — Section 9
High Courts04 Dec 2019Disposed Of
Cholamandalam MS General Insurance Company Ltd Vs Rinku Sen And Ors
Tripura High Court · (2019) 12 TP CK 0015
High Courts04 Dec 2019Disposed Of
Cholamandalam MS General Insurance Company Ltd Vs Jharna Rani Debnath And Ors
Tripura High Court · (2019) 12 TP CK 0014
High Courts04 Dec 2019Allowed
Brikhoda Reang Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Dec 2019Allowed
Sanjoy Sarkar Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0012
Indian Penal Code, 1860 — Section 120(B), 302, 304(B), 307, 326, 494, 498(A), 5036Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 60
High Courts03 Dec 2019Dismissed
Madhabi Das And Ors Vs Harendra Chandra Das
Tripura High Court · (2019) 12 TP CK 0011
Code Of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Article 64, 65, 142
High Courts03 Dec 2019Allowed
Raju Datta And Ors Vs Jamuna Datta And Ors
Tripura High Court · (2019) 12 TP CK 0010
Code Of Civil Procedure, 1908 — Section 143, 152, 153Evidence Act, 1872 — Section 114(e)Constitution Of India, 1950 — Article 227
High Courts03 Dec 2019Allowed
Dharindra Reang Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0009
High Courts03 Dec 2019Allowed
Gaurisankar Chakraborty Vs State Bank Of India And Ors
Tripura High Court · (2019) 12 TP CK 0008
High Courts03 Dec 2019Disposed Of
State Of Tripura And Ors Vs Samudra Debbarma And Ors
Tripura High Court · (2019) 12 TP CK 0007
Tripura Civil Service Rules, 1967 — Section 5, 6, 6(1), 6(2), 7Constitution Of India, 1950 — Article 14, 16
High Courts02 Dec 2019Allowed
Abu Jafar And Ors Vs Gias Uddin And Ors
Tripura High Court · (2019) 12 TP CK 0019
Tripura Land Revenue And Land Reforms Act, 1960 — Section 14, 93, 95Constitution Of India, 1950 — Article 31(a), 31(b), 226, 227
High Courts02 Dec 2019Dismissed
Arati Das And Ors Vs Rachana Bala Deb And Ors
Tripura High Court · (2019) 12 TP CK 0006
Code Of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 3, 37, Article 65
High Courts02 Dec 2019Dismissed
Hussain Ali Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0005
Tripura State Rifles (Recruitment) Rules, 1984 — Rule 37, 37(1)Constitution Of India, 1950 — Article 14
High Courts02 Dec 2019Disposed Of
Subham Dey Vs Saradindu Choudhury
Tripura High Court · (2019) 12 TP CK 0004
Limitation Act, 1963 — Section 6
High Courts02 Dec 2019
Court On Its Own Motion Vs Union Of India
Tripura High Court · (2019) 12 TP CK 0003
High Courts02 Dec 2019
Court On Its Own Motion Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0002
Indian Penal Code, 1860 — Section 302, 498(A)Code Of Criminal Procedure, 1973 — Section 329, 330
High Courts02 Dec 2019Disposed Of
Golam Hossain @ Golab @ Golap Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0001
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1), 3(3), 9(c), 9(f)Indian Penal Code, 1860 — Section 120(B) 148, 149, 302, 365Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(c), 22(c), 25, 29