High Courts26 Nov 2019Allowed
Sanjit Dewan Vs Paritosh Dey And Ors
Tripura High Court · (2019) 11 TP CK 0028
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 6 of 15
High Courts26 Nov 2019Disposed Of
Bidhan Roy Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0027
High Courts25 Nov 2019Dismissed
Chandan Debnath Vs Suniti Nath And Ors
Tripura High Court · (2019) 11 TP CK 0026
Limitation Act, 1963 — Section 3, 12(2), 12(4), Article 24, 74, 76
High Courts25 Nov 2019Allowed
Sushil Das Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0025
Indian Penal Code, 1860 — Section 376, 376(2)(i), 511Code Of Criminal Procedure, 1973 — Section 164
High Courts22 Nov 2019Dismissed
Rasaraj Das And Ors Vs Sukumari Acharjee And Ors
Tripura High Court · (2019) 11 TP CK 0024
Code Of Civil Procedure, 1908 — Section 100
High Courts22 Nov 2019Dismissed
Haradhan Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0022
High Courts22 Nov 2019Dismissed
Bakul Harijan Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0021
High Courts22 Nov 2019Dismissed
Dulal Acharjee Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0020
High Courts22 Nov 2019Disposed Of
Biswajit Sen @ Bapan Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8(c), 22(b)
High Courts22 Nov 2019Allowed
Debabrata Dey @ Kartik Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0017
Indian Penal Code, 1860 — Section 307, 325, 326, 354(B), 376, 451, 452, 511Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts22 Nov 2019Dismissed
Chitta Ranjan Ghosh Vs Nitai Saha And Ors
Tripura High Court · (2019) 11 TP CK 0016
High Courts21 Nov 2019Allowed
Subrata Debbarma Vs Oil And Natural Gas Corporation Limited And Ors
Tripura High Court · (2019) 11 TP CK 0015
Oil And Natural Gas Corporation (Conduct Discipline And Appeal) Rules, 1994 ‐ Rule 3(j), 34, 37(2), 45
High Courts21 Nov 2019Allowed
Gautam Das Vs State Of Tripura
Tripura High Court · (2019) 11 TP CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 207, 222(2), 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304, 307, 326
High Courts20 Nov 2019Dismissed
Arun Chanda And Ors Vs Swapan Debnath And Ors
Tripura High Court · (2019) 11 TP CK 0013
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts20 Nov 2019Dismissed
Utnayan Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0012
Constitution Of India, 1950 — Article 14, 16
High Courts20 Nov 2019Dismissed
Sachindra Chandra Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0011
High Courts19 Nov 2019Dismissed
Sudhan Debbarma And Ors Vs Arun Debbarma And Ors
Tripura High Court · (2019) 11 TP CK 0010
Code Of Civil Procedure, 1908 — Section 100, 100(4)Evidence Act, 1872 — Section 64, 65, 65(e), 65(f), 75, 76, 77, 78, 79Tripura Land Revenue And Land Reforms Act, 1960 — Section 49, 95
High Courts19 Nov 2019Dismissed
Rabindra Debbarma Vs Union Of India And Ors
Tripura High Court · (2019) 11 TP CK 0009
High Courts19 Nov 2019Allowed
Tarun Mallik Vs Union Of India And Ors
Tripura High Court · (2019) 11 TP CK 0008
High Courts19 Nov 2019Allowed
Partha Bhattacharjee Vs State Of Tripura And Ors
Tripura High Court · (2019) 11 TP CK 0007