High Courts17 Sept 2021Dismissed
Bikash Ray S/O. Late Taknath Ray, Resident Of Khejurbagan, Goalabasti, P.S- New Capital Complex, District - West Tripura Vs State Of Tripura Represented By the Ld. Public Prosecutor, High Court Of Tripura, Agartala
Tripura High Court · (2021) 09 TP CK 0031
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27A, 29, 32, 37