High Courts29 Apr 2021Disposed Of
Rajendra Singh And Anr. Vs Union Of India And Others
Tripura High Court · (2021) 04 TP CK 0139
COURT ARCHIVE
Tripura High Court judgments, 2021
258 judgments · page 5 of 13
High Courts29 Apr 2021Dismissed
Dr. Debasish Paul (31) Vs State Of Tripura And 2 Others
Tripura High Court · (2021) 04 TP CK 0138
High Courts29 Apr 2021Dismissed
Nirode Sutradhar Vs State Of Tripura And 3 Others
Tripura High Court · (2021) 04 TP CK 0137
Indian Penal Code, 1860 — Section 468, 471Tripura State Rifles Act, 1983 — Section 12(1)
High Courts29 Apr 2021Disposed Of
M/S Siliguri Electric Works Vs State Electricity Corporation And Others
Tripura High Court · (2021) 04 TP CK 0136
High Courts28 Apr 2021Disposed Of
Suran Debbarma And Ors. Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0124
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 325, 354, 427, 448, 506
High Courts28 Apr 2021Disposed Of
Souma Singha Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0123
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 419, 420
High Courts28 Apr 2021Disposed Of
Dulal Sarkar And Anr. Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0122
Essential Commodities Act, 1955 — Section 3, 7, 7(1)(a)(ii)Code Of Criminal Procedure, 1973 — Section 161, 313Tripura Excise Act, 1987 — Section 69
High Courts28 Apr 2021Disposed Of
Balaram Chowdhury Vs State Of Tripura And Anr.
Tripura High Court · (2021) 04 TP CK 0120
Negotiable Instruments Act, 1981 — Section 138Code Of Criminal Procedure, 1973 — Section 243, 243(2), 251, 313Evidence Act, 1872 — Section 45, 47, 73
High Courts28 Apr 2021Disposed Of
Dilip Acharjee Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0118
Code Of Criminal Procedure, 1973 — Section 161, 251, 313Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts28 Apr 2021Disposed Of
Pulin Datta Vs Satyanarayan Baraj And Anr.
Tripura High Court · (2021) 04 TP CK 0117
Code Of Criminal Procedure, 1973 — Section 41, 397
High Courts27 Apr 2021Disposed Of
Rupali Malakar And Anr. Vs Tulsi Malakar And Anr.
Tripura High Court · (2021) 04 TP CK 0119
Tripura Panchayats (Administration) Rules, 1994 — Rule 5, 5(2), 5(4)Tripura Panchayats Act, 1993 — Section 23, 23(1), 23(2), 23(3), 23(6)
High Courts26 Apr 2021Allowed
Bikash Ranjan Dutta Vs Renubala Renubala
Tripura High Court · (2021) 04 TP CK 0125
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27
High Courts26 Apr 2021Disposed Of
M/S Rimi Sales Agency Vs Union Of India
Tripura High Court · (2021) 04 TP CK 0115
Central Goods And Services Tax Act, 2017 — Section 129(3)
High Courts26 Apr 2021Disposed Of
Pankaj Behari Saha Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0114
Tripura Value Added Tax Act, 2004 — Section 2(19), 25(4), 27(2), 53, 53(1), 53(2), 53(3)Companies Act, 2013 — Section 226(2)
High Courts26 Apr 2021Dismissed
M/s Delwara Steel Industries Pvt. Ltd. Vs Union Of India And Ors.
Tripura High Court · (2021) 04 TP CK 0113
Customs (Administration Of Rules Of Origin Under Trade Agreements) Rules, 2020 — Rule 4, 5(1), 5(4), 6, 6(1)(a), 6(1)(b), 6(1)(c), 6(4)(a), 6(4)(c)Customs Act, 1962 — Section 17, 18, 46, 50
High Courts26 Apr 2021Allowed
Goutam Roy Vs Union Of India And Ors.
Tripura High Court · (2021) 04 TP CK 0112
Customs (Administration Of Rules Of Origin Under Trade Agreements) Rules, 2020 — Rule 4, 5, 5(b), 6, 6(1)(a), 6(1)(b), 6(1)(c), 6(4)(c), 8, 10Customs Act, 1962 — Section 17, 18, 46, 50
High Courts23 Apr 2021Allowed
Moutoshi Chakraborty Vs Manju Deb [Chakraborty]
Tripura High Court · (2021) 04 TP CK 0121
Hindu Adoption And Maintenance Act, 1956 — Section 20, 21, 22(2), 23, 23(2)
High Courts23 Apr 2021Disposed Of
Bimal Das Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0116
High Courts23 Apr 2021Disposed Of
Swaraj Ghosh Vs State Of Tripura And Others
Tripura High Court · (2021) 04 TP CK 0111
High Courts23 Apr 2021Disposed Of
Mukesh Miah And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0110