High Courts19 Apr 2021Disposed Of
LRs Of Gopal Saha, Smt. Chandra Saha And Ors. Vs Pradip Bhowmik And Ors.
Tripura High Court · (2021) 04 TP CK 0074
Code Of Civil Procedure, 1908 — Order 41 Rule 3(1)
COURT ARCHIVE
Tripura High Court judgments, 2021
258 judgments · page 7 of 13
High Courts19 Apr 2021Dismissed
Ajit Debbarma Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0067
Code Of Criminal Procedure, 1973 — Section 161, 313Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 41, 41(2), 42, 43, 52A(2)
High Courts16 Apr 2021Dismissed
Pranjit Saha Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0079
Constitution Of India, 1950 — Article 14, 16
High Courts16 Apr 2021Disposed Of
Ajoy Bahdur Soner Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0072
Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 161, 313, 360, 360(10)
High Courts16 Apr 2021Disposed Of
United India Insurance Com. Ltd Vs Anjali Ghosh And 5 Ors.
Tripura High Court · (2021) 04 TP CK 0070
High Courts16 Apr 2021Allowed
Onkar Sadhan Adhikari Vs Tripura University And Ors.
Tripura High Court · (2021) 04 TP CK 0065
All Institute Of Medical Sciences Regulations, 1958 — Regulation 30(2)Tripura University Act, 2006 — Section 13(1), 13(3)Central Civil Services (Pension) Rules, 1972 — Rule 13, 14, 26(2), 30
High Courts16 Apr 2021Disposed Of
Durga Sankar Majumder And Ors. Vs Nani Gopal Mallik And Anr.
Tripura High Court · (2021) 04 TP CK 0062
High Courts16 Apr 2021Dismissed
Swapan Debnath Vs Union Of India And 2 Others
Tripura High Court · (2021) 04 TP CK 0061
High Courts16 Apr 2021Disposed Of
Zeenath Nahar On behalf Of Accd. Joydul Hossain Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0060
Indian Penal Code, 1860 — Section 34, 120B, 307, 325, 427
High Courts13 Apr 2021Disposed Of
State Bank Of India And Ors. Vs Gourisankar Chakraborty
Tripura High Court · (2021) 04 TP CK 0077
State Bank Of India Officers Service Rules, 1992 — Rule 50(1), 50(4), 67
High Courts13 Apr 2021Allowed
Dilip Kumar Podder Vs Agartala Municipal Corporation And 3 Ors.
Tripura High Court · (2021) 04 TP CK 0063
Constitution Of India, 1950 — Article 226Tripura Building Rules, 2017 — Rule 54Tripura Municipal Act, 1994 — Section 4, 123, 133, 133(1), 133(3)
High Courts12 Apr 2021Allowed
Rita Karmakar Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0100
High Courts12 Apr 2021Disposed Of
Uttam Debnath Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0098
High Courts12 Apr 2021Allowed/Disposed Of
Md. Abdul Matin Vs Mosst. Howarun Bibi @ Howarunessa Khatun And Ors.
Tripura High Court · (2021) 04 TP CK 0095
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 96
High Courts12 Apr 2021Disposed Of
Tamal Debbarma Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0076
Constitution Of India, 1950 — Article 311
High Courts12 Apr 2021Dismissed
Sajan Suklabaidya Vs State Of Tripura
Tripura High Court · (2021) 04 TP CK 0066
Code Of Criminal Procedure, 1973 — Section 164(5), 313, 374Indian Penal Code, 1860 — Section 354, 354(A)(1)(i), 354BProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts09 Apr 2021Disposed Of
Tripura Jute Mills Officers Association And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0084
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7-Q
High Courts09 Apr 2021Disposed Of
Nanda Lal Das And Anr. Vs Tripura Khadi & Village Industries And Ors.
Tripura High Court · (2021) 04 TP CK 0083
Tripura Civil Services (Conduct) Rules, 1988 — Rule 3(I)(i)(ii)(iii)
High Courts09 Apr 2021Disposed Of
Pradip Debnath And Others Vs State Of Tripura And Others
Tripura High Court · (2021) 04 TP CK 0080
High Courts09 Apr 2021Disposed Of
Nandini Bhattacharjee And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2021) 04 TP CK 0078
Constitution Of India, 1950 — Article 12, 14, 16, 162, 226, 309Uttar Pradesh Absorption Of Government Servants In Public Undertakings Rules, 1984 — Rule 5, 5(1), 7