COURT ARCHIVE

Tripura High Court judgments, 2021

258 judgments · page 8 of 13

High Courts09 Apr 2021Disposed Of

Swapan Dey Vs Uttam Shil

Tripura High Court · (2021) 04 TP CK 0073

High Courts09 Apr 2021Disposed Of

United India Insurance Co. Ltd. Vs Mangal Debbarma And Ors.

Tripura High Court · (2021) 04 TP CK 0031

High Courts09 Apr 2021Disposed Of

Rajkumar Tripura Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0030

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Tripura Civil Services (Conduct) Rules, 1988 — Rule 3

High Courts09 Apr 2021Disposed Of

Bulti Debnath And Anr. Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

High Courts09 Apr 2021Disposed Of

Parimal Roy And Anr. Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0028

Code Of Criminal Procedure, 1973 — Section 302, 438

High Courts08 Apr 2021Disposed Of

Sarajit Debbarma Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0037

High Courts08 Apr 2021Disposed Of

Sankar Chandra Natta Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0036

Indian Penal Code, 1860 — Section 304

High Courts08 Apr 2021Disposed Of

Gurudas Choudhury Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0035

Tripura Land Revenue And Land Reforms Act, 1960 — Section 96, 180(1)

High Courts08 Apr 2021Disposed Of

Kalpana Saha Vs Agartala Municipal Corporation And Others.

Tripura High Court · (2021) 04 TP CK 0034

High Courts08 Apr 2021Disposed Of

Debashis Sengupta Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0033

High Courts08 Apr 2021Disposed Of

Tandra Debbarma Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0032

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(4), 14(5), 14(6), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(14), 14(15), 14(16), 14(17), 14(18), 14(19), 14(20), 14(21), 14(22), 14(23), 14(24), 16, 16(1), 16(1-A)

High Courts08 Apr 2021Disposed Of

Dipak Debnath Vs State Of Tripura And Anr.

Tripura High Court · (2021) 04 TP CK 0021

Hindu Marriage Act, 1955 — Section 24

High Courts08 Apr 2021Disposed Of

Subal Kumar Dey Vs Gora Chakraborty And Anr.

Tripura High Court · (2021) 04 TP CK 0020

Indian Penal Code, 1860 — Section 500, 502(b)Code Of Criminal Procedure, 1973 — Section 200, 313, 499

High Courts08 Apr 2021Disposed Of

Anjali Chakraborty And Others Vs State Of Tripura And Others

Tripura High Court · (2021) 04 TP CK 0019

High Courts08 Apr 2021Disposed Of

Gouri Debnath (Bhowmik) Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0018

High Courts08 Apr 2021Disposed Of

Debabrata Pal Vs Dulan Bhattacharya

Tripura High Court · (2021) 04 TP CK 0017

High Courts07 Apr 2021Disposed Of

Maharaj Kumari Debendrapriya Devi, And Ors. Vs State Of Tripura, And Ors.

Tripura High Court · (2021) 04 TP CK 0038

Tripura Land Revenue And Land Reforms Act, 1960 — Section 95

High Courts07 Apr 2021Dismissed

Kripesh Sabdakar Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0027

Indian Penal Code, 1860 — Section 34, 302, 323, 325, 447Code Of Criminal Procedure, 1973 — Section 161, 372, 378, 378(4), 313

High Courts07 Apr 2021Dismissed

Krishna Debnath Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0025

Indian Penal Code, 1860 — Section 302, 498ACode Of Criminal Procedure, 1973 — Section 161, 164(5), 313

High Courts07 Apr 2021Disposed Of

Pintu Das And Ors. Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0022

Indian Penal Code, 1860 — Section 34, 109, 325, 326, 448, 498ACode Of Criminal Procedure, 1973 — Section 164(5), 438