COURT ARCHIVE

Tripura High Court judgments, 2021

258 judgments · page 6 of 13

High Courts23 Apr 2021Disposed Of

Salil Jamatia Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0109

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1), 10(1)(a), 10(2), 10(6), 10(7)Administrative Tribunals Act, 1985 — Section 19(4)

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High Courts23 Apr 2021Disposed Of

Pranati Debnath Vs State Of Tripura And Others

Tripura High Court · (2021) 04 TP CK 0108

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High Courts23 Apr 2021Disposed Of

Manisha Rudra Paul Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0105

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High Courts23 Apr 2021Disposed Of

Anjan Kumar Pal Vs Ranjan Kumar Pal Lg. Heirs Of Lt. Sandhya Rani Pal And Ors.

Tripura High Court · (2021) 04 TP CK 0101

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High Courts23 Apr 2021Disposed Of

Swadesh Chowdhury Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0099

Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 320, 325, 335, 341

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High Courts23 Apr 2021Disposed Of

Gobinda Debbarma Vs Ranjit Majumder And Anr.

Tripura High Court · (2021) 04 TP CK 0093

Indian Penal Code, 1860 — Section 279, 338Motor Vehicles Act, 1988 — Section 173

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High Courts23 Apr 2021Disposed Of

National Insurance Company Ltd Vs Pratibha Das And Ors.

Tripura High Court · (2021) 04 TP CK 0090

Income Tax Act, 1961 — Section 192(1), 201(1A)Motor Vehicles Act, 1988 — Section 140, 166

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High Courts23 Apr 2021Disposed Of

Dipak Biswas And Anr. Vs Aditi Kar (Biswas) And Anr.

Tripura High Court · (2021) 04 TP CK 0089

Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498AProtection Of Women From Domestic Violence Act, 2005 — Section 3, 12, 12(1), 18, 19, 19(1), 19(2), 19(3), 19(4), 19(5), 19(6), 19(7), 19(8)

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High Courts23 Apr 2021Disposed Of

Pritilata Majumder And Anr. Vs Krishnapada Majumder And anr.

Tripura High Court · (2021) 04 TP CK 0088

Indian Penal Code, 1860 — Section 494Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 119, 165

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High Courts23 Apr 2021Disposed Of

Ranjan Majumder Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0086

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High Courts23 Apr 2021Disposed Of

Riya Rudra Paul And Others Vs State Of Tripura

Tripura High Court · (2021) 04 TP CK 0085

Indian Penal Code, 1860 — Section 34, 109, 307, 323, 354B, 366, 370, 458, 498ACode Of Criminal Procedure, 1973 — Section 482

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High Courts20 Apr 2021Disposed Of

Dr. Nilimanka Das Vs Union Of India And Ors.

Tripura High Court · (2021) 04 TP CK 0107

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High Courts20 Apr 2021Disposed Of

M/S Sarvasiddhi Agrotech Pvt. Ltd. Vs Union Of India And Ors.

Tripura High Court · (2021) 04 TP CK 0106

Central Goods And Services Tax Act, 2017 — Section 50(1), 74(p), 74(1), 74(9), 74(11)Tripura State Goods And Services Tax Act, 2017 — Section 50(1), 74(1), 74(9), 74(11)

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High Courts20 Apr 2021Disposed Of

Life Insurance Corporation Of India And Ors. Vs Gangesh Chakraborty

Tripura High Court · (2021) 04 TP CK 0104

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High Courts20 Apr 2021Disposed Of

M/s. Technofab Engineering Limited Vs Union Of India And Ors.

Tripura High Court · (2021) 04 TP CK 0102

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High Courts20 Apr 2021Dismissed

Mouna Brata Sarkar And Anr. Vs Subrata Sarkar

Tripura High Court · (2021) 04 TP CK 0094

Code Of Civil Procedure, 1908 — Section 96Indian Contract Act, 1872 — Section 2(c), 2(d)Transfer Of Property Act, 1882 — Section 5, 122

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High Courts20 Apr 2021Allowed

Swapna Jamatia Vs Ratish Kumar Debbarma

Tripura High Court · (2021) 04 TP CK 0087

Code Of Civil Procedure, 1908 — Section 24

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High Courts19 Apr 2021Disposed Of

Milan Rani Paul (Sarkar) And 5 Ors. Vs State Of Tripura And 3 Ors.

Tripura High Court · (2021) 04 TP CK 0103

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High Courts19 Apr 2021Disposed Of

Nabendu Bhattacherjee And Ors. Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0096

Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10, 10(d)

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High Courts19 Apr 2021Disposed Of

Tripura Electricals Vs State Of Tripura And Ors.

Tripura High Court · (2021) 04 TP CK 0081

Tripura Value Added Tax Rules, 2005 — Rule 16, 16(1)Central Sales Tax Act, 1956 — Section 6, 6(1), 7, 7(1), 8, 8(1)Tripura Value Added Tax Act, 2004 — Section 19, 19(1), 19(2), 19(3), 19(4), 19(5), 19(6), 19(6)(e)

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