High Courts07 Oct 2021Allowed
Chanchala Debnath And Others Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0026
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306, 325, 354, 498A, 506
COURT ARCHIVE
Tripura High Court judgments, 2021
258 judgments · page 3 of 13
High Courts07 Oct 2021Disposed Of
Haribushan Biswas Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 25, 29, 37
High Courts07 Oct 2021Disposed Of
Haradhan Banik & Ors Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0024
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 324, 382(B), 447, 506
High Courts07 Oct 2021Disposed Of
Pradip Chowdhury & Ors Vs Madhabi Chowdhury
Tripura High Court · (2021) 10 TP CK 0004
Constitution Of India, 1949 — Article 227Code Of Civil Procedure, 1908 — Section 46
High Courts05 Oct 2021Disposed Of
Bhupal Saha Vs Agartala Municipal Corporation And Ors
Tripura High Court · (2021) 10 TP CK 0003
High Courts05 Oct 2021Disposed Of
Nandesh Dasgupta Vs State Of Tripura and Anr
Tripura High Court · (2021) 10 TP CK 0001
High Courts04 Oct 2021Disposed Of
ITC Limited Vs State Of Tripura And Others
Tripura High Court · (2021) 10 TP CK 0035
The Tripura Value Added Tax Act, 2004 — Section 74
High Courts04 Oct 2021Dismissed
Satya Ranjan Saha Vs Biplab Debnath & Others
Tripura High Court · (2021) 10 TP CK 0034
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 138(b)General Clauses Act, 1897 — Section 27, 138
High Courts01 Oct 2021Dismissed
Swapan Sinha And Another Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0018
Indian Penal Code, 1860 — Section 34, 468
High Courts01 Oct 2021Allowed
Mashiha Hrangkhal Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0016
Code Of Criminal Procedure, 1973 — Section 320(2), 320(6), 401Indian Penal Code, 1860 — Section 494
High Courts27 Sept 2021Allowed
Bhajan Chandra Shil Vs State Of Tripura
Tripura High Court · (2021) 09 TP CK 0020
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 468, 471, 506
High Courts20 Sept 2021Disposed Of
Tutan Saha & Others Vs Union Of India And Others
Tripura High Court · (2021) 09 TP CK 0033
Tripura State Goods And Service Tax Act, 2017 — Section 107, 107(1), 107(4)Arbitration And Conciliation Act, 1996 — Sections 23(4), 29ACommercial Courts Act, 2015 — Section 12A
High Courts20 Sept 2021Allowed/ Disposed Of
Ranjit Saha Vs State Of Tripura And 3 Others
Tripura High Court · (2021) 09 TP CK 0030
High Courts20 Sept 2021Disposed Of
Alak Mitra Vs State Of Tripura and 3 Ors
Tripura High Court · (2021) 09 TP CK 0028
High Courts20 Sept 2021Disposed Of
Pankaj Kumar Bhowmik Vs State Of Tripura and 3 Ors
Tripura High Court · (2021) 09 TP CK 0027
High Courts20 Sept 2021Disposed Of
Ratna Rani Das Vs State Of Tripura And Others
Tripura High Court · (2021) 09 TP CK 0024
Indian Penal Code, 1860 — Section 302Tripura Amendment Act, 1979 — Section 31A, 31BPrisoners Act, 1900 — Section 31A
High Courts20 Sept 2021Disposed Of
Bhaskar Debbarma Vs State Of Tripura And Others
Tripura High Court · (2021) 09 TP CK 0021
High Courts20 Sept 2021Allowed
Dr. Satya Deva Mishra And 2 Ors Vs State of Tripura and 3 Ors
Tripura High Court · (2021) 09 TP CK 0019
High Courts20 Sept 2021Dismissed
Nitai Das Vs Tripura Gramin Bank And Others
Tripura High Court · (2021) 09 TP CK 0018
High Courts20 Sept 2021Disposed Of
Sisir Kanti Nath Vs Nani Gopal Goswami
Tripura High Court · (2021) 09 TP CK 0017
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2