High Courts08 Oct 2024Allowed
Sahena Begam Vs Anower Hossain
Tripura High Court · (2024) 10 TP CK 0014
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 109, 118, 126(2), 303
COURT ARCHIVE
Tripura High Court judgments, 2024
138 judgments · page 2 of 7
High Courts08 Oct 2024Allowed
Pankaj Debnath Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0013
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 307, 326
High Courts08 Oct 2024Allowed
Partha Das Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0012
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Bharatiya Nyaya Sanhita, 2023 — Section 69, 115(2)
High Courts08 Oct 2024Allowed
Rajib Deb Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0004
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Bharatiya Nyaya Sanhita, 2023 — Section 49, 80, 85
High Courts08 Oct 2024Allowed
Layla Bibi & Ors. Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0003
Bharatiya Nyaya Sanhita, 2023 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 3(5), 80, 85
High Courts07 Oct 2024
Bijay Paul On Behalf Of Accused Sri Bimal Paul Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 25, 29
High Courts07 Oct 2024
Partha Das Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0008
Bharatiya Nyaya Sanhita, 2023 — Section 69, 115(2), 482
High Courts07 Oct 2024Disposed Of
Gayatri Devi For Master Bishal Roy Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 326, 341
High Courts07 Oct 2024
Layla Bibi And Ors. Vs State Of Tripura.
Tripura High Court · (2024) 10 TP CK 0005
Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 80, 85, 482
High Courts07 Oct 2024Allowed
Ashit Gope Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0002
Indian Penal Code, 1860 — Section 120B, 212, 370Passport (Entry Into India) Act, 1920 — Section 3Foreigners Act, 1946 — Section 14(A)
High Courts07 Oct 2024Allowed
Rina Saha & Ors. Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0001
Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 85, 103, 482
High Courts03 Sept 2024Disposed Of
Ashit Das & Ors. Vs State Of Tripura & Others
Tripura High Court · (2024) 09 TP CK 0003
High Courts03 Sept 2024Dismissed
Ashoke Dutta Vs State Of Tripura & Others
Tripura High Court · (2024) 09 TP CK 0002
High Courts02 Sept 2024Allowed
Raju Sarkar And Anr. Vs State Of Tripura
Tripura High Court · (2024) 09 TP CK 0006
Bharatiya Nyaya Sanhita, 2023 — Section 3(6), 61(2), 103
High Courts30 Aug 2024Allowed
Bishal Sarkar Vs State Of Tripura
Tripura High Court · (2024) 08 TP CK 0014
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Bharatiya Nyay Sanhita, 2023 — Section 61(2), 143(3)(4), 249(b)Foreigners Act, 1946 — Section 14(A), 14(C)
High Courts28 Aug 2024Dismissed
Sailesh Paul Vs Ranjit Paul @ Moran Paul & Others
Tripura High Court · (2024) 08 TP CK 0017
Code Of Civil Procedure, 1908 — Section 96, 100, 114Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1949 — Article 12, 15, 16
High Courts27 Aug 2024Dismissed
Subhas Paul Vs State Of Tripura & Others
Tripura High Court · (2024) 08 TP CK 0018
Constitution Of India, 1949 — Article 226
High Courts14 Aug 2024
Land Acquisition Collector Vs Anil Plantation Private Limited
Tripura High Court · (2024) 08 TP CK 0010
High Courts14 Aug 2024Dismissed
Shriram General Insurance Company Ltd. Vs Bijoy Ghosh, S/O. Late Birendra Chandra Ghosh & Ors.
Tripura High Court · (2024) 08 TP CK 0009
Motor Vehicle Act, 1988 — Section 166
High Courts02 Aug 2024
Ashwini Ch. Sarkar @ Ashwini Kr. Sarkar Vs Krishna Kanta Debnath & Others
Tripura High Court · (2024) 08 TP CK 0001
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 9 Rule 9