High Courts22 Sept 2023Disposed Of
Lrs. Of Md. Suraj Miah, Smt. Jaleha Chowdhury And Ors Vs Safia @ Suria Bibi And Ors
Tripura High Court · (2023) 09 TP CK 0031
Code Of Civil Procedure, 1908 — Order 22, Rule 2
COURT ARCHIVE
Tripura High Court judgments, 2023
118 judgments · page 3 of 6
High Courts13 Sept 2023
Apratim Mohan Debbarma Vs Executive Engineer, Public Works Department & Others
Tripura High Court · (2023) 09 TP CK 0018
High Courts11 Sept 2023Allowed
Raj Kumar Das Vs State Of Tripura & 3 Ors
Tripura High Court · (2023) 09 TP CK 0024
High Courts08 Sept 2023Disposed Of
Anjana Sarkar And Ors Vs Debasish Sarkar
Tripura High Court · (2023) 09 TP CK 0014
High Courts08 Sept 2023Disposed Of
Bijoy Krishna Chatterjee Vs State Bank 0f India & 7 Ors
Tripura High Court · (2023) 09 TP CK 0013
Constitution Of India, 1949 — Article 226
High Courts08 Sept 2023Disposed Of
Manoj Kanti Ghosh Vs State Of Tripura And 8 Ors
Tripura High Court · (2023) 09 TP CK 0012
High Courts08 Sept 2023
Bikash Datta And Anr Vs Bindulal Basak And Ors
Tripura High Court · (2023) 09 TP CK 0011
High Courts04 Sept 2023Dismissed
Binode Mallik Vs Chandan Nath And Ors
Tripura High Court · (2023) 09 TP CK 0009
High Courts04 Sept 2023Disposed Of
Tapan Debbarma Vs Central Bureau Of Investigation
Tripura High Court · (2023) 09 TP CK 0006
High Courts31 Aug 2023Allowed
Tripura Other Backward Classes Co-operative Development Corporation Ltd & Others Vs Sabyasachi Kar & Others
Tripura High Court · (2023) 08 TP CK 0031
Constitution Of India, 1949 — Article 226
High Courts25 Aug 2023Allowed
Uttam Deb For And On Behalf Of Accd. Master Munai Dey Vs State Of Tripura
Tripura High Court · (2023) 08 TP CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 323, 366(A), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 04
High Courts22 Aug 2023Allowed
Union Of India And 6 Ors Vs Sanchita Sutradhar And Ors
Tripura High Court · (2023) 08 TP CK 0022
High Courts14 Aug 2023Dismissed
Aniruddha Das Vs State Of Tripura & Others
Tripura High Court · (2023) 08 TP CK 0018
Constitution Of India, 1949 — Article 14, 16
High Courts14 Aug 2023
Tripura Jute Mills Limited And Anr Vs Vs
Tripura High Court · (2023) 08 TP CK 0017
High Courts11 Aug 2023Allowed
Swapan Chandra Acharjee Vs State Of Tripura And Ors
Tripura High Court · (2023) 08 TP CK 0007
Constitution Of India, 1949 — Article 226
High Courts10 Aug 2023
Prashanta Saha And Others Vs State Of Tripura And Others
Tripura High Court · (2023) 08 TP CK 0015
High Courts10 Aug 2023Allowed
Dr. Gagan Arora Vs State Of Tripura
Tripura High Court · (2023) 08 TP CK 0011
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 417, 506
High Courts10 Aug 2023Dismissed
Manik Lal Das Vs State Of Tripura
Tripura High Court · (2023) 08 TP CK 0009
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 341, 506Arms Act, 1959 — Section 3, 25, 25(1A), 25(1B)(a)
High Courts02 Aug 2023
Partha Sarathi Gupta And Anr Vs State Of Tripura And 6 Ors
Tripura High Court · (2023) 08 TP CK 0001
High Courts28 Jul 2023Dismissed
Lankaram Reang Vs State Of Tripura And 4 Ors
Tripura High Court · (2023) 07 TP CK 0030