COURT ARCHIVE

Tripura High Court judgments, 2023

118 judgments · page 6 of 6

High Courts23 Feb 2023Allowed

Gautam Das & Others Vs State Of Tripura & Others

Tripura High Court · (2023) 02 TP CK 0014

Tripura Panchayats Act, 1993 — Section 16, 16(B), 20, 23(4), 76, 128Tripura Panchayats (Election Of Officer Bearers) Rules, 1994 — Rule 27, 27(3), 27(4)

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High Courts17 Feb 2023Dismissed

Bagi Chandra Reang Vs Secretary-Cum-Commissioner, Department Of Home & Others

Tripura High Court · (2023) 02 TP CK 0013

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High Courts10 Feb 2023Disposed Of

Rupak Nandi And Others Vs State Of Tripura & Others

Tripura High Court · (2023) 02 TP CK 0010

Constitution Of India, 1949 — Article 226

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High Courts10 Feb 2023Disposed Of

Kamini Debbarma Vs State Of Tripura & Others

Tripura High Court · (2023) 02 TP CK 0009

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High Courts10 Feb 2023Disposed Of

Sudipta Paul Vs State Of Tripura And Others

Tripura High Court · (2023) 02 TP CK 0008

Constitution Of India, 1949 — Article 226

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High Courts10 Feb 2023Allowed

Gautam Bhattacharjee Vs State Of Tripura & Others

Tripura High Court · (2023) 02 TP CK 0007

Constitution Of India, 1949 — Article 226

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High Courts02 Feb 2023Allowed

Ashutosh Shil Sharma Vs Subhashi Shil And Others

Tripura High Court · (2023) 02 TP CK 0006

Code Of Civil Procedure, 1908 — Section 114Constitution Of India, 1949 — Article 227

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High Courts31 Jan 2023Disposed Of

Bibhal Nandi Majumder Vs Bar Council Of Tripura And 2 Ors

Tripura High Court · (2023) 01 TP CK 0029

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High Courts31 Jan 2023Allowed

Dulali Saha Vs State Of Tripura And Anr.

Tripura High Court · (2023) 01 TP CK 0028

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High Courts12 Jan 2023Disposed Of

Harendra Rudrapaul Son Of Bir Chandra Rudrapaul Vs Union Of India & Ors

Tripura High Court · (2023) 01 TP CK 0020

Constitution Of India, 1949 — Article 226National Highways Act, 1956 — Section 3G, 3H(4)

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High Courts10 Jan 2023Dismissed

Sabita Debbarma Vs State Of Tripura And Others

Tripura High Court · (2023) 01 TP CK 0017

Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991 — Section 4, 8, 8(1), 8(8)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 9(2), 9(2)(a), 9(2)(b)(ii)

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High Courts09 Jan 2023Disposed Of