High Courts28 Jul 2023Dismissed
Dhananjoy Pal And Ors. Vs Ranjit Pal
Tripura High Court · (2023) 07 TP CK 0029
COURT ARCHIVE
Tripura High Court judgments, 2023
118 judgments · page 4 of 6
High Courts21 Jul 2023Allowed
Apu Deb Vs State Of Tripura
Tripura High Court · (2023) 07 TP CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
High Courts21 Jul 2023
Shrabani Ghosh & Others Vs State Of Tripura & Others
Tripura High Court · (2023) 07 TP CK 0023
Tripura Scheduled Castes And Scheduled Tribes Reservation Rules, 1992 — Rule 8(c), 8(8)Constitution Of India, 1949 — Article 6(4B)
High Courts17 Jul 2023Dismissed
Nirmal Debbarma And Others Vs State Of Tripura And Others
Tripura High Court · (2023) 07 TP CK 0016
High Courts17 Jul 2023Allowed
Puja Nath Bhowmik Vs Ankur Dey And Anr
Tripura High Court · (2023) 07 TP CK 0013
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 323, 376, 417, 506Information Technology Act, 2000 — Section 66(D), 67
High Courts14 Jul 2023Disposed Of
Bidhan Sabdakar Vs State Of Tripura
Tripura High Court · (2023) 07 TP CK 0011
Indian Penal Code, 1860 — Section 326
High Courts07 Jul 2023
Aparna Biswas (Barman) On Behalf Of Accd. Dilip Barman Vs State Of Tripura
Tripura High Court · (2023) 07 TP CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 29
High Courts04 Jul 2023
Aftar Jamatia And Anr. Vs State Of Tripura
Tripura High Court · (2023) 07 TP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(g)
High Courts04 Jul 2023Allowed
Krishna Ghosh Vs State Of Tripura
Tripura High Court · (2023) 07 TP CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 302
High Courts20 Jun 2023Allowed
Shibu Debnath Vs State Of Tripura
Tripura High Court · (2023) 06 TP CK 0010
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 342, 366(A)
High Courts12 Jun 2023Disposed Of
Dipu Sinha Vs State Of Tripura & 4 Others
Tripura High Court · (2023) 06 TP CK 0009
Tripura Public Premises (Eviction Of Unauthorized Occupants) Act, 1982 — Section 4, 5
High Courts03 Jun 2023Disposed Of
Tapash Datta Vs State Of Tripura
Tripura High Court · (2023) 06 TP CK 0004
Indian Penal Code, 1860 — Section 34, 353, 447
High Courts03 Jun 2023
Sunshine Tea Processing Co. Ltd. Vs State Of Tripura And 3 Ors.
Tripura High Court · (2023) 06 TP CK 0003
High Courts02 Jun 2023Disposed Of
Lipika Datta (Deb) Vs State Of Tripura & Ors.
Tripura High Court · (2023) 06 TP CK 0008
National Highways Act, 1956 — Section 3G, 3G(5), 3H
High Courts02 Jun 2023Disposed Of
Supriya Chowdhury & Another Vs State Of Tripura
Tripura High Court · (2023) 06 TP CK 0007
Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts02 Jun 2023Disposed Of
Sudip Das & Another Vs State Of Tripura
Tripura High Court · (2023) 06 TP CK 0006
Indian Penal Code, 1860 — Section 34, 307, 333, 364, 427Tripura Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2013 — Section 3
High Courts26 May 2023Disposed Of
Amrit Biswas Vs Executive Officer (Admn), Khumulwng, TTAADC And 2 Ors.
Tripura High Court · (2023) 05 TP CK 0016
High Courts04 May 2023Disposed Of
Swapna Debbarma Vs State Of Tripura And 2 Ors.
Tripura High Court · (2023) 05 TP CK 0001
High Courts27 Apr 2023
Gita Rani Debnath And Ors Vs Rakhal Chandra Sen And Ors
Tripura High Court · (2023) 04 TP CK 0025
High Courts27 Apr 2023
Bikash Datta And Anr. Vs Bindulal Basak And Ors.
Tripura High Court · (2023) 04 TP CK 0024
Evidence Act, 1872 — Section 65