High Courts13 Apr 2023Disposed Of
Babita Das Vs Suman Das
Tripura High Court · (2023) 04 TP CK 0012
Code Of Civil Procedure, 1908 — Section 24
COURT ARCHIVE
Tripura High Court judgments, 2023
118 judgments · page 5 of 6
High Courts13 Apr 2023Disposed Of
Deputy Chief Engineer (Construction), N.F. Railway, Badarghat Railway Complex, P.O.-Siddhi Ashram, P.S.-Amtali, Agartala, Tripura West Vs Debabrata Debnath & Ors
Tripura High Court · (2023) 04 TP CK 0011
Land Acquisition Act, 1894 — Section 54
High Courts05 Apr 2023
Tripura Tribal Areas Autonomous District Council (T.T.A.A.D.C) And Ors Vs Santosh Debnath And Ors
Tripura High Court · (2023) 04 TP CK 0008
High Courts05 Apr 2023Allowed
Uttam Das Baishnab & Ors. Vs State Of Tripura & Others
Tripura High Court · (2023) 04 TP CK 0005
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(6)
High Courts05 Apr 2023Disposed Of
M/S Swarupananda Trading Co. Vs Union Of India & Others
Tripura High Court · (2023) 04 TP CK 0004
Customs Act, 1962 — Section 17, 18Constitution Of India, 1949 — Article 226
High Courts05 Apr 2023Disposed Of
Biswajit Saha Vs Director Finance, Tripura State Electricity Corporation Limited (TSECL) & Another
Tripura High Court · (2023) 04 TP CK 0002
Constitution Of India, 1949 — Article 226
High Courts04 Apr 2023Allowed
Rajib Das Vs State Of Tripura And Others
Tripura High Court · (2023) 04 TP CK 0001
High Courts24 Mar 2023Disposed Of
Nataraj Datta Vs Khushwant Singh Sethi And Ors.
Tripura High Court · (2023) 03 TP CK 0023
High Courts17 Mar 2023Dismissed
Dibakar Dey Vs State Of Tripura And 4 Ors
Tripura High Court · (2023) 03 TP CK 0015
High Courts16 Mar 2023Disposed Of
Hindustan Steel Works Construction Ltd. Vs Bishnupada Saha & Others
Tripura High Court · (2023) 03 TP CK 0019
Code Of Civil Procedure, 1908 — Order 6 Rule 18Constitution Of India, 1949 — Article 227
High Courts16 Mar 2023
Surface Tech. (India) Pvt. Ltd. Vs Mrinal Sanjib And 3 Ors
Tripura High Court · (2023) 03 TP CK 0018
High Courts13 Mar 2023
Sanjit Kumar Das Vs State Of Tripura And 5 Ors
Tripura High Court · (2023) 03 TP CK 0012
High Courts10 Mar 2023Dismissed
State Of Tripura & Ors Vs Muktalata Debnath & Anr
Tripura High Court · (2023) 03 TP CK 0011
High Courts10 Mar 2023Dismissed
Soumitra Chakma Vs State Of Tripura And 4 Ors.
Tripura High Court · (2023) 03 TP CK 0010
High Courts10 Mar 2023Dismissed
Shyamal Saha Vs State Of Tripura & 2 Ors
Tripura High Court · (2023) 03 TP CK 0009
High Courts10 Mar 2023Disposed Of
Dr. Hamari Debbarma Vs State Of Tripura & 2 Ors.
Tripura High Court · (2023) 03 TP CK 0007
High Courts04 Mar 2023
Dr. Hamari Debbarma Vs State Of Tripura And 2 Ors.
Tripura High Court · (2023) 03 TP CK 0004
High Courts02 Mar 2023Disposed Of
Md. Eunush Miah Vs District Magistrate & Collector, West Tripura & Another
Tripura High Court · (2023) 03 TP CK 0006
Tripura Land Revenue And Land Reforms Act, 1960 — Section 93(2)Constitution Of India, 1949 — Article 227
High Courts27 Feb 2023Allowed
Tinku Sarkar Vs State Of Tripura And 10 Ors.
Tripura High Court · (2023) 02 TP CK 0017
High Courts27 Feb 2023Allowed
Subir Sutradhar Vs State Of Tripura And 2 Ors.
Tripura High Court · (2023) 02 TP CK 0016
All India Council For Technical Education Act, 1987 — Section 10(i), 10(v), 23(i)