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Tripura High Court judgments, 2023

118 judgments · page 2 of 6

High Courts16 Oct 2023Allowed

Purnendu Ghosh & Ors Vs State Of Tripura

Tripura High Court · (2023) 10 TP CK 0012

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 468, 471Prevention Of Corruption Act, 1988 — Section 13(A)
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High Courts16 Oct 2023Allowed

Naresh Chandra Deb & Ors Vs State Of Tripura

Tripura High Court · (2023) 10 TP CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f)(g), 18A
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High Courts13 Oct 2023

Purnendu Ghosh Vs State Of Tripura

Tripura High Court · (2023) 10 TP CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 468, 471Prevention Of Corruption Act, 1988 — Section 13(A)
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High Courts29 Sept 2023Dismissed

Shani Praba Jamatia Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0050

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts29 Sept 2023Dismissed

Puspabala Jamatia Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts29 Sept 2023Dismissed

Maha Rani Jamatia Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0048

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts29 Sept 2023Dismissed

Debabrata Jamatia Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0047

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts29 Sept 2023Dismissed

Binoy Jamatia Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts29 Sept 2023

Naresh Chandra Deb And Ors Vs State Of Tripura

Tripura High Court · (2023) 09 TP CK 0045

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f)(g)
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