High Courts31 Aug 2026
The Telangana State Industrial Infrastructure Corporation Limited Vs Tanneeru Koteswar Rao & Ors.
Telangana High Court · (2026) 08 TEL CK 5283
CPC-Section 151, Order 47 Rule 1, 114Contempt of Courts Act 1971-Sections 10 to 12
COURT ARCHIVE
Telangana High Court judgments
3,688 judgments · page 9 of 185
High Courts31 Aug 2026
M. Bhadrasena & Ors. Vs Gram Panchayat, Sardarnagar Village
Telangana High Court · (2026) 08 TEL CK 5284
CPC-Section 114, Order XLVII Rule 1
High Courts31 Aug 2026Disposed Of
U Venkat Rao & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5285
Indian Penal Code, 1860-Sections 420, 465, 272, 273, 487BNSS-Section 528
High Courts31 Aug 2026Allowed
Smt. Koppaka Tulasi Usha Rani Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5286
Constitution of India-Article 226CPC-Section 151Greater Hyderabad Municipal Corporation Act, 1955-Section 452, 462
High Courts31 Aug 2026Dismissed
M/s. Royal Sundaram General Insurance Co. Ltd. Vs Veeramusti Saveetramma & Anr.
Telangana High Court · (2026) 08 TEL CK 5287
Constitution of India-Article 227CPC-Section 151
High Courts31 Aug 2026Disposed Of
Banoth Suresh Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5288
BNSS-Section 528, 503Telangana Prohibition Act, 1995-Section 7-A, 8(e)Telangana Excise Act, 1968-Section 34(e)
High Courts31 Aug 2026Disposed Of
S. Dushyanth Reddy Vs Mohammed Hadi Ali & Anr.
Telangana High Court · (2026) 08 TEL CK 5289
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 4, Section 151
High Courts31 Aug 2026Allowed
K.V.V.Lalitha Reddy & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5290
Constitution of India-Article 226Telangana Bhu Bharati (Record of Rights in Land) Act, 2024-Section 8CPC-Section 151
High Courts31 Aug 2026Disposed Of
Thangellapalli Bala Bhaskar & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5291
Constitution of India-Article 226CPC-Section 151
High Courts31 Aug 2026Allowed
The Income Tax Officer Ward 1, Khammam & Ors. Vs Primary Agricultural Cooperative Credit Society Chintakani
Telangana High Court · (2026) 08 TEL CK 5292
Income Tax Act, 1961-Section 147-ACPC-Section 151
High Courts31 Aug 2026
Primary Agricultural Cooperative Credit Society Chintakani Vs The Income Tax Officer Ward 1, Khammam & Ors.
Telangana High Court · (2026) 08 TEL CK 5293
Income-tax Act, 1961-Section 147, 144, 144B, 148AConstitution of India-Article 226, 14, 19(1)(g), 265
High Courts31 Aug 2026Disposed Of
Kuna Jai Kumar Goud Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5294
Constitution of India-Article 226Registration Act, 1908-Section 22ACode of Civil Procedure, 1908-Section 151
High Courts31 Aug 2026Allowed
Medavarapu Likhitha & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5295
CPC-Section 151Constitution of India-Article 226, 14, 19, 21
High Courts31 Aug 2026Disposed Of
M/s. Hazrat Moulaali Steel Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5296
Constitution of India-Article 226, 19(1)(g), 300ACode of Civil Procedure, 1908-Section 151State/Central Goods and Services Tax Act, 2017-Section 73
High Courts31 Aug 2026Disposed Of
Pulander B Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5297
Constitution of India-Article 226CPC-Section 151
High Courts31 Aug 2026Disposed Of
Sri Polampalli Nageswara Rao @ Venkata Nageswar Rao & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5298
Telangana Bhu Bharati (Record of Rights in Land) Act, 2025-Section 15Limitation Act, 1963-Section 5Constitution of India-Article 226, 14, 21, 300-A
High Courts31 Aug 2026Disposed Of
M/s. A Sudhakar Works Contractor Vs Deputy State Tax Officer & Anr.
Telangana High Court · (2026) 08 TEL CK 5299
Constitution of India-Article 226, 19(1)(g)Central Goods and Services Tax Act, 2017Telangana Goods and Services Tax Act, 2017
High Courts31 Aug 2026Disposed Of
Ghouse Mohidden Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5300
Constitution of India-Article 226GHMC Act, 1955Telangana Assigned Lands (Prohibition of Transfers) Act, 1977
High Courts31 Aug 2026Disposed Of
Julakanti Sai Krishna @ J. Sai Krishna Goud Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5301
BNSS Act of 2023-Section 35(3)BNS-Sections 329(4), 79, 351(2)CPC-Section 151
High Courts31 Aug 2026Disposed Of
Imran Bin Raheem Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5302
Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151