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Judgment
3 paragraphs · 53 words
Sri A.Ramakrishna Reddy, learned counsel appearing for the Revision petitioner seeks permission of the Court to withdraw the Civil Revision Petition.
2.
Granting permission as sought, the Civil Revision Petition is dismissed as withdrawn. No costs.
3.
Interim orders granted, if any shall stand vacated. Miscellaneous petitions pending if any shall stand closed.
