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The Telangana State Industrial Infrastructure Corporation Limited vs Tanneeru Koteswar Rao & Ors.

Telangana High Court · Decided on 31 August 2026

HON’BLE JUDGES
C.V. Bhaskar Reddy, J
CASE NUMBER
IA No. 1 of 2025 and Review I.A. No. 2 of 2025 in WP.No.21767 of 2024 and C.C. No. 3913 of 2026

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Judgment

2 paragraphs · 27 words

List on 07.09.2026 under the same caption i.e. "For Orders."

The Status quo order granted earlier by this Court is extended till the next date of hearing.