COURT ARCHIVE

Telangana High Court judgments

3,688 judgments · page 185 of 185

High Courts18 Jul 2019Dismissed

United India Insurance Company Limited, Rep. By Its Branch Manager Vs K. Neelabai And Others And Ors

Telangana High Court · (2019) 07 TEL CK 0004

Motor Vehicles Act, 1988 — Section 140, 140(4), 147, 149, 163A, 163A(2), 166

High Courts17 Jul 2019Dismissed

R. Bhoopathi Reddy Vs Chairman, Telangana State Legislative Council

Telangana High Court · (2019) 07 TEL CK 0007

Constitution Of India, 1950 — Article 105, 143, 194, 245, 246, 247, 248, 249, 250, 251, 252, 253, 254, 255, 368, 368(2)Members Of The Telangana Legislative Council (Disqualification On Ground Of Defection) Rules, — Rule 6, 7, 7(1), 7(2), 7(3), 7(4), 7(5), 7(6), 7(7)

High Courts10 Jul 2019Allowed

Dr. Ramesh Chennamaneni Vs Union Of India

Telangana High Court · (2019) 07 TEL CK 0006

Constitution Of India, 1950 — Article 5, 6, 7, 7(1)(a), 8, 9, 10, 11Citizenship Rules, 1956 — Rule 5BCitizenship Rules, 2009 — Rule 8

High Courts10 Jul 2019Allowed

Bajaj Allianz General Insurance Company Limited, Rep. By Its Divisional Manager And Ors Vs N.Sandeep And Others

Telangana High Court · (2019) 07 TEL CK 0005

High Courts08 Mar 2018Disposed Of

Dr. M. Kiranmayee Vs Union Of India

Telangana High Court · (2018) 03 TEL CK 0001

Registration Act, 1908 — Section 22A, 22A(e), 22A(1), 22A(4)

High Courts12 Nov 2017

Thota Naga Malleswara Rao Vs Thota Dhana Lakshmi Kureti Dhana Lakshmi

Telangana High Court · (2017) 11 TEL CK 0001

Code of Criminal Procedure, 1973 — Section 125, 127, 311, 397, 401Indian Penal Code, 1860 — Section 498A, 506Hindu Marriage Act, 1955 — Section 9

High Courts30 Mar 2017Allowed

Rekha Bhatia And 2 Others Vs Kavita Ahuja And Another

Telangana High Court · (2017) 03 TEL CK 0001

Andhra Pradesh Protection Of Depositors Of Financial Establishments Act, 1999 — Section 3, 4

High Courts28 Jun 2014Dismissed

C Sashi Kumar Vs C Srinivas Reddy

Telangana High Court · (2014) 06 TEL CK 0001

Code Of Civil Procedure, 1908 — Section 15A, Order 15A, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106