High Courts14 Oct 2019Disposed Of
Lubna Tabassum Vs State Of Telangana
Telangana High Court · (2019) 10 TEL CK 0004
Constitution Of India, 1950 — Article 14, 15, 16
COURT ARCHIVE
Telangana High Court judgments
3,688 judgments · page 183 of 185
High Courts11 Oct 2019Dismissed
M/S. Shubham Enterprises Vs K. Srinivas Rao And Others
Telangana High Court · (2019) 10 TEL CK 0002
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(2), 29, 30Second Schedule To The Act Of 1961 — Rule 48, 49, 50, 51, 52, 52(2), 53, 54, 54(2), 55, 56, 57, 58, 59, 59(2), 60, 61, 62, 63, 64, 65, 66, 67, 68, 87
High Courts11 Oct 2019Allowed
M/S. Saptarishi Hotels Pvt. Ltd. And Another Vs National Institute Of Tourism And Hospitality Management (Nithm)
Telangana High Court · (2019) 10 TEL CK 0001
Commercial Courts Act, 2015 — Section 13(1A)Arbitration And Conciliation Act, 1996 — Section 9, 33, 34, 34(2), 34(3), 36, 36(2), 36(3), 75, 81Constitution Of India, 1950 — Article 142
High Courts01 Oct 2019Dismissed
M. Suryanarayana Rao And Another Vs Kotak Mahindra Bank Ltd. And Others
Telangana High Court · (2019) 10 TEL CK 0003
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19
High Courts26 Sept 2019Dismissed
M/S. Prince Corrugated Packaging Vs Andhra Bank
Telangana High Court · (2019) 09 TEL CK 0003
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(f), 13(2), 13(4), 14, 17Security Interest (Enforcement) Rules, 2002 — Section 9(1)
High Courts26 Sept 2019Allowed
M. Ramakrishna Reddy Vs IFCI Ltd.
Telangana High Court · (2019) 09 TEL CK 0002
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 22, 24, 25Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15Board For Industrial And Financial Reconstruction Regulations, 1987 — Regulation 19
High Courts26 Sept 2019Allowed
Bushunolla Kannaiah Vs Ram Gopal
Telangana High Court · (2019) 09 TEL CK 0001
High Courts25 Sept 2019Disposed Of
Aadhar Crop Carevs Vs State Of Telangana And Another
Telangana High Court · (2019) 09 TEL CK 0009
High Courts25 Sept 2019Disposed Of
V.S.Crop Carevs Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0008
High Courts25 Sept 2019Disposed Of
Sayeeda Begum And Ors Vs State Of Telangana And Ors
Telangana High Court · (2019) 09 TEL CK 0007
Greater Hyderabad Municipal Corporation Act, 1955 — Section 146
High Courts25 Sept 2019Dismissed
Manikyam Ravishankar Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0006
Indian Penal Code, 1860 — Section 427, 447Constitution Of India, 1950 — Article 21, 300A
High Courts25 Sept 2019Disposed Of
Mandalapu Ramaiahvs Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0005
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 427, 447, 506
High Courts25 Sept 2019Allowed
Tecpro Systems Limited And Ors Vs Telangana State Power Generation Company Limited
Telangana High Court · (2019) 09 TEL CK 0004
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6), 45Insolvency And Bankruptcy Code, 2016 — Section 7, 13(2), 14, 28, 28(10(h), 30(6)Arbitration And Conciliation (Amendment) Act, 2015 — Section 11(6A)
High Courts24 Sept 2019Disposed Of
M/S. Laven Farmlabs Private Limited Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0011
High Courts24 Sept 2019Disposed Of
Chunchu Venkatamma And Ors Vs Prl. Secretary, Revenue Dept., Hyd Another
Telangana High Court · (2019) 09 TEL CK 0010
High Courts23 Sept 2019Disposed Of
M/S. J.P. Estates Vs Mecca Madina Allauddin Waqf
Telangana High Court · (2019) 09 TEL CK 0013
Wakf Act, 1995 — Section 3(1), 4, 4(1), 4(3), 4(4), 5, 5(1), 5(2), 6, 6(1), 6(4), 7, 8, 25, 25(7), 28, 83(9), 90Code Of Civil Procedure, 1908 — Section 6, 7, 8, 9, 10, 11, Order 22 Rule 9, Order 22 Rule 9(1)Evidence Act, 1872 — Section 74, 79
High Courts16 Sept 2019Allowed
Deccan Archaeological And Cultural Research Institute, Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0015
Constitution Of India, 1950 — Article 19, 21, 25, 47, 51A, 243W, 243ZEAndhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 13(3), 13(4), 13(5), 13(6), 13(7), 13(8), 34, 34(1), 39, 39(2)(iii), 59, 59(1)Home Mortgage Disclosure Act, 1989 — Section 3, 3(3), 4, 6, 6(1), 11, 11(1)(iii)(b), 12, 13, 14, 14(2), 15, 15(3), 18, 19, 29, 29(1)(g), 49, 57
High Courts13 Sept 2019Dismissed
Jakkana Lakshmaiah Vs State Of Telangana
Telangana High Court · (2019) 09 TEL CK 0016
High Courts13 Sept 2019Allowed
Future Builders Co-Op Society Vs S. Malla Reddy And Four Others.
Telangana High Court · (2019) 09 TEL CK 0012
Evidence Act, 1872 — Section 58Transfer Of Property Act, 1882 — Section 5, 43Specific Relief Act, 1963 — Section 34
High Courts04 Sept 2019Dismissed
Gaddam Kamala Another Vs Royal Sundaram Alliance Insurnace Co.
Telangana High Court · (2019) 09 TEL CK 0018
Motor Vehicles Act, 1988 — Section 163A