High Courts10 Dec 2019Dismissed
V. Radha Krishna & others Vs State Of Telangana
Telangana High Court · (2019) 12 TEL CK 0002
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Telangana High Court judgments
3,688 judgments · page 182 of 185
High Courts05 Dec 2019Dismissed
K. Kishan Reddy Vs State
Telangana High Court · (2019) 12 TEL CK 0006
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 8
High Courts15 Nov 2019Allowed
J. Srinivas Rao Vs State
Telangana High Court · (2019) 11 TEL CK 0004
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164
High Courts15 Nov 2019Allowed
V. Ramesh Babu Vs State Of Andhra Pradesh
Telangana High Court · (2019) 11 TEL CK 0003
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 195(1)(b)(i), 195(3), 340, 340(1), 341, 343Indian Penal Code, 1860 — Section 174, 191, 192, 193, 194, 195, 196, 197, 198, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228, 471
High Courts15 Nov 2019Allowed
Sk. Hussain Vs State Of Andhra Pradesh
Telangana High Court · (2019) 11 TEL CK 0001
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Evidence Act, 1872 — Section 114Code Of Criminal Procedure, 1973 — Section 164, 374
High Courts14 Nov 2019Dismissed
Dr D Dwaraknath Reddy Vs State Of Telangana
Telangana High Court · (2019) 11 TEL CK 0007
Constitution Of India, 1950 — Article 226
High Courts13 Nov 2019Disposed Of
Bijili School Of Nursing Vs State Of Telangana
Telangana High Court · (2019) 11 TEL CK 0008
Industries (Development And Regulation) Act, 1951 — Section 18AAConstitution Of India, 1950 — Article 226
High Courts12 Nov 2019Allowed
M/s. Indu Projects Limited Vs Telangana Micro & Small Enterprises
Telangana High Court · (2019) 11 TEL CK 0010
Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(e), 2(m), 16, 18, 18(3), 19, 21Arbitration And Conciliation Act, 1996 — Section 19, 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Constitution Of India, 1950 — Article 226
High Courts12 Nov 2019Partly Allowed
Polepaka Praveen @ Pawan Vs State Of Telangana
Telangana High Court · (2019) 11 TEL CK 0002
Indian Penal Code, 1860 — Section 302, 363, 376A, 376AB, 379, 449Protection Of Children From Sexual Offences Act, 2012 — Section 5(i), 5(m), 6Code Of Criminal Procedure, 1973 — Section 43, 228, 313
High Courts11 Nov 2019Disposed Of
Mohd. Masihuddin Khan Vs State Of Telangana
Telangana High Court · (2019) 11 TEL CK 0011
Indian Penal Code, 1860 — Section 34, 147, 188, 324, 342, 427, 448, 506Arms Act, 1959 — Section 17(3)Arms Rule, 2016 — Rule 24, 34
High Courts07 Nov 2019Dismissed
Sundeep Reddy Tirumala Reddy Vs Dondeti Anusha Reddy
Telangana High Court · (2019) 11 TEL CK 0005
Code Of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 120B, 379, 406, 420, 498A, 506Dowry Prohibition Act, 1961 — Section 4, 6
High Courts06 Nov 2019Allowed
Durgam Amal Vs State Of Telangana
Telangana High Court · (2019) 11 TEL CK 0012
High Courts06 Nov 2019Dismissed
M/s Kisan Vs M/s Sri Vinayaka Sai Constructions And Developers
Telangana High Court · (2019) 11 TEL CK 0006
High Courts05 Nov 2019Allowed
R. Anitha And others Vs State Of Telangana And others
Telangana High Court · (2019) 11 TEL CK 0009
Telangana State Judicial Service Rules, 2017 — Rule 5(2)(a)(i)Constitution Of India, 1950 — Article 141, 235
High Courts29 Oct 2019Allowed
P. Jayapal Reddy Vs Balusupati Amarnadh And Others
Telangana High Court · (2019) 10 TEL CK 0010
High Courts28 Oct 2019Dismissed
M/s. United India Insurance Company Ltd. Vs Mohd.Naseeruddin Patel And Others
Telangana High Court · (2019) 10 TEL CK 0009
High Courts21 Oct 2019Allowed
M/s. Sabhari Electricals And KCP Engineers Pvt. Ltd. Vs State Of Telangana, Department Of Municipal
Telangana High Court · (2019) 10 TEL CK 0008
Constitution Of India, 1950 — Article 14, 32, 226
High Courts16 Oct 2019Allowed
M/S. V. Bakers Q Vs State Of Telangana vvv
Telangana High Court · (2019) 10 TEL CK 0005
Employees’ State Insurance Act, 1948 — Section 45G
High Courts15 Oct 2019Dismissed
Mallaraset Rambabu And Ors Vs State Of Telangana And Ors
Telangana High Court · (2019) 10 TEL CK 0007
Indian Penal Code, 1860 — Section 34, 147, 149, 201, 202, 212, 302, 342, 346, 348, 384, 419, 427, 447, 506Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts15 Oct 2019Dismissed
Karra Krishna Kumar Vs State Of Telangana
Telangana High Court · (2019) 10 TEL CK 0006
Indian Penal Code, 1860 — Section 34, 324, 325, 448, 504Code Of Criminal Procedure, 1973 — Section 320(8)Uttar Pradesh Government Servant (Discipline And Appeal) Rules, 1999 — Rule 3(G)