High CourtsDivision Bench(2026) 08 TEL CK 5293

Primary Agricultural Cooperative Credit Society Chintakani vs The Income Tax Officer Ward 1, Khammam & Ors.

Telangana High Court · Decided on 31 August 2026

HON’BLE JUDGES
P. Sam Koshy, J · Narsing Rao Nandikonda, J
CASE NUMBER
Writ Petition No. 27351 of 2024

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2 paragraphs · 40 words

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Meanwhile, there shall be interim stay of the impugned order, in the light of the order granted by the Hon'ble Supreme Court vide its order in Diary No. 2196 of 2026 and batch decided on 10.04.2026