AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 23 words
At request of learned counsel for the petitioners, list this matter on 18.09.2026 Till such time, interim order granted earlier shall stand extended.
High CourtsSingle Bench(2026) 08 TEL CK 5284
M. Bhadrasena & Ors. vs Gram Panchayat, Sardarnagar Village
Telangana High Court · Decided on 31 August 2026
- HON’BLE JUDGES
- Vakiti Ramakrishna Reddy, J
- CASE NUMBER
- I.A.No.3 of 2023 in Civil Revision Petition No. 3101 of 2011