Supreme Court Of India Judgments

Supreme Court30 Mar 2010Allowed

Patai @ Krishna Kumar Vs State of U.P.

Supreme Court Of India · (2010) 2 ACR 2022 : (2010) 2 ALD(Cri) 525 : (2010) CriLJ 2815 : (2010) 3 JT 536 : (2010) 3 SCALE 496 : (2010) 4 SCC 429 : (2010) 3 SCR 1135 : (2010) 2 UC 885

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 302, 304, 33, 34

Read judgment

Supreme Court30 Mar 2010Dismissed

Prem Chand and Others Vs Union of India (UOI)

Supreme Court Of India · AIR 2010 SC 1308 : (2011) AIRSCW 1132 : (2010) 3 ALD 98 : (2010) 3 AWC 2500 Supp : (2010) 3 JT 365 : (2010) 159 PLR 372 : (2010) 3 SCALE 440 : (2010) 4 SCC 551 : (2010) 3 SCR 1128 : (2010) 2 WLN 17

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Land Acquisition Act, 1894 — Section 18, 23(1A), 30(1), 4, 6

Read judgment

Supreme Court29 Mar 2010Allowed

Ramdas Athawale Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2010 SC 1310 : (2010) 3 ALLMR 417 : (2010) 4 BomCR 831 : (2010) 3 JT 368 : (2010) 3 SCALE 412 : (2010) 4 SCC 1 : (2010) 3 SCR 1059 : (2010) 4 UJ 1867 : (2010) 2 WLN 20

Constitution of India, 1950 — Article 118(1), 122, 122(1), 122(2), 143

Read judgment

Supreme Court29 Mar 2010Dismissed

M.D., T. Nadu Magnesite Ltd. Vs S. Manickam and Others

Supreme Court Of India · AIR 2010 SC 3125 : (2010) AIRSCW 3311 : (2010) 3 JT 328 : (2010) 3 LLJ 615 : (2010) 3 SCALE 392 : (2010) 4 SCC 421 : (2010) 1 SCC(L&S) 1065 : (2010) 4 SCR 1106 : (2010) 2 Supreme 689

Constitution of India, 1950 — Article 226, 227Tamil Nadu Magnesite Limited Service Rules — Rule 2.17

Read judgment

Supreme Court29 Mar 2010Disposed Of

M. Jagdish Vyas and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2010) 3 AWC 2701 Supp : (2010) 125 FLR 583 : (2010) 3 JT 380 : (2010) 3 SCALE 400 : (2010) 4 SCC 150 : (2010) 3 SCR 1086 : (2010) 4 SLR 590 : (2010) 4 UJ 1841 : (2010) 2 UPLBEC 912

Constitution of India, 1950 — Article 14, 16

Read judgment

Supreme Court29 Mar 2010Allowed

Suhrid Singh @ Sardool Singh Vs Randhir Singh and Others

Supreme Court Of India · AIR 2010 SC 2807 : (2010) AIRSCW 3308 : (2010) 5 ALD 94 : (2011) 2 CGBCLJ 355 : (2010) 3 CGLJ 252 : (2010) 3 GLR 2090 : (2010) 3 JT 472 : (2010) 158 PLR 707 : (2010) 2 RLW 1118 : (2010) 3 SCALE 389 : (2010) 4 SCR 1121 : (2010) 2 Supreme 670 : (2010) 12 SC

Court Fees Act, 1870 — Article 17, 6, 7

Read judgment

Supreme Court29 Mar 2010Allowed

Dina Nath Vs State of U.P. and Others

Supreme Court Of India · (2011) 5 ADJ 360

Read judgment

Supreme Court26 Mar 2010Partly Allowed

Pallawi Resources Ltd. Vs Protos Engineering Company Pvt. Ltd.

Supreme Court Of India · (2010) AIRSCW 5835 : (2010) AIRSCW 3317 : (2010) 3 JT 482 : (2010) 3 SCALE 356 : (2010) 5 SCC 196 : (2010) 3 SCR 847 : (2010) 7 Supreme 425 : (2010) 3 Supreme 16 : (2010) 4 UJ 2253

Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy (Amendment) Act, 2002 — Section 17(4A), 17(4B)West Bengal Premises Tenancy Act, 1997 — Section 17, 17(1), 17(4A), 18, 2

Read judgment

Supreme Court26 Mar 2010Allowed

Manam Saraswathi Sampoorna Kalavathi and Others Vs The Manager APSRTC, Tadepalligudem A.P. and Another

Supreme Court Of India · (2010) ACJ 1245 : AIR 2010 SC 1609 : (2010) 3 AWC 2511 Supp : (2010) 126 FLR 59 : (2010) 3 JT 335 : (2010) 2 LLJ 604 : (2010) 2 OLR 936 : (2010) 159 PLR 294 : (2010) 2 RLW 1830 : (2010) 2 SCALE 193 : (2010) 5 SCC 785 : (2010) 3 SCR 872 : (2010) 2 UC 1038

Motor Vehicles Act, 1988 — Section 166, 173

Read judgment

Supreme Court26 Mar 2010Allowed

The Chairman-cum-Managing Director, Rajasthan Financial Corporation and Another Vs Commander S.C. Jain (Retd.) and Another

Supreme Court Of India · AIR 2010 SC 1604 : (2010) AIRSCW 3167 : (2010) 3 ALD 100 : (2010) 3 AWC 2506 Supp : (2010) 3 JT 476 : (2010) 4 MLJ 541 : (2010) 3 SCALE 350 : (2010) 4 SCC 107 : (2010) 3 SCR 836 : (2010) 4 Supreme 728 : (2010) 4 UJ 1896

Consumer Protection Act, 1986 — Section 1, 13, 14

Read judgment

Supreme Court26 Mar 2010Disposed Of

Tehri Hydro Development Corporation Vs Alstom Hydro France and Another Alstom Hydro France Vs Tehri Hydro Development Corporation Limited and Another

Supreme Court Of India · AIR 2010 SC 1886 : (2010) 3 AWC 2496 Supp : (2010) 2 BC 420 : (2010) 3 JT 404 : (2010) 2 SCALE 198 : (2010) 11 SCC 612 : (2010) 4 SCR 863

Read judgment

Supreme Court26 Mar 2010Allowed

Kamal Kumar Agarwal Vs Commissioner of Commercial Taxes, West Bengal and Others

Supreme Court Of India · (2011) AIRSCW 95 : (2010) AIRSCW 6528 : (2010) 3 JT 390 : (2010) 3 SCALE 375 : (2010) 5 SCC 142 : (2010) 3 SCR 1030 : (2010) 3 Supreme 285 : (2010) 4 UJ 1814 : (2010) 31 VST 50

West Bengal Sales Tax Act, 1994 — Section 17(1), 18(1), 2(10), 20(1), 24West Bengal Sales Tax Rules, 1995 — Rule 210(1), 210(2), 211A, 211A(1), 211A(2)

Read judgment

Supreme Court25 Mar 2010Allowed

Ravichandran Vs State by Dy. Superin. of Police, Madras

Supreme Court Of India · (2010) 2 ACR 2032 : AIR 2010 SC 1922 : (2010) AIRSCW 2963 : (2010) 2 ALD(Cri) 729 : (2010) 3 CALLT 63 : (2010) CriLJ 2879 : (2010) 3 JT 571 : (2010) 11 SCC 120 : (2011) 1 SCC(Cri) 137 : (2010) 4 SCR 313 : (2010) 1 UC 665

Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Essential Commodities Act, 1955 — Section 7(1)Evidence Act, 1872 — Section 47

Read judgment

Supreme Court25 Mar 2010Disposed Of

State of A.P. and Others Vs T. Muralidhar Rao and Others etc.

Supreme Court Of India · (2010) AIRSCW 5259 : (2010) 3 SCALE 344 : (2010) 3 SCC 462 : (2010) 1 SCC(L&S) 858 : (2010) 5 Supreme 601

Read judgment

Supreme Court25 Mar 2010Allowed

Siel Foods and Fertilizers Industries Vs Union of India (UOI)

Supreme Court Of India · (2010) 3 JT 226(1) : (2010) 2 SCALE 315 : (2010) 5 SCC 169 : (2010) 4 SCR 809

Constitution of India, 1950 — Article 300ADelhi Development Act, 1957 — Section 11, 15, 55

Read judgment

Supreme Court25 Mar 2010Dismissed

Kunga Nima Lepcha and Others Vs State of Sikkim and Others

Supreme Court Of India · AIR 2010 SC 1671 : (2010) 3 ALLMR 439 : (2010) 5 BomCR 357 : (2010) CriLJ 2411 : (2010) 3 GLT 17 : (2010) 3 JT 226 : (2010) 2 SCALE 309 : (2010) 4 SCC 513 : (2010) 3 SCR 787

Constitution of India, 1950 — Article 14, 141, 142, 144, 32

Read judgment

Supreme Court25 Mar 2010Allowed

Md. Shahabuddin Vs State of Bihar and Others

Supreme Court Of India · (2010) 2 ACR 1560 : (2010) AIRSCW 3211 : (2010) 58 BLJR 501 : (2010) 2 Crimes 95 : (2010) 3 JT 266 : (2010) 2 PLJR 55 : (2010) 2 SCALE 204 : (2010) 4 SCC 653 : (2010) 3 SCR 911 : (2010) 2 Supreme 562 : (2010) 3 UJ 1433

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13, 13(1), 14(1)Constitution of India, 1950 — Article 14, 16, 19(1), 21, 309Criminal Procedure Code, 1973 (CrPC) — Section 11, 11(1),

Read judgment

Supreme Court25 Mar 2010Dismissed

Supreme Paper Mills Ltd. Vs Asst. Commnr. Commercial Taxes Calcutta and Others

Supreme Court Of India · (2010) 3 JT 360 : (2010) 2 SCALE 345 : (2010) 11 SCC 593 : (2010) 4 SCR 798 : (2010) 31 VST 1

Bengal Finance (Sales Tax) Act, 1941 — Section 10, 11(1), 11(2), 11E, 11E(1)West Bengal Taxation Tribunal Act, 1987 — Section 8

Read judgment

Supreme Court25 Mar 2010Dismissed

Amalendu Sahoo Vs Oriental Insurance Co. Ltd.

Supreme Court Of India · (2010) ACJ 1250 : (2010) 3 AWC 2503 Supp : (2010) 3 JT 218 : (2010) 4 LW 622 : (2010) 159 PLR 291 : (2010) 2 RLW 1630 : (2010) 2 SCALE 184 : (2010) 4 SCC 536 : (2010) 2 UC 1043

Read judgment

Supreme Court25 Mar 2010Allowed

Vikram Vir Vohra Vs Shalini Bhalla

Supreme Court Of India · AIR 2010 SC 1675 : (2010) 3 ALT 1 : (2010) 3 AWC 2492 Supp : (2010) 1 DMC 524 : (2010) 2 DMC 101 : (2010) 3 JT 213 : (2010) 2 RLW 1128 : (2010) 2 SCALE 187 : (2010) 4 SCC 409 : (2010) 4 SCR 775 : (2010) 2 WLN 1

Hindu Marriage Act, 1955 — Section 13B, 26

Read judgment