Supreme Court16 Mar 2010Dismissed
O.P. Pathrose Vs State of Kerala and Another
Supreme Court Of India · (2010) 3 AWC 2302 Supp : (2010) 6 JT 287 : (2010) 2 SCALE 21 : (2010) 12 SCC 100
Arbitration Act, 1940 — Section 30
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 981 of 2,993
Supreme Court16 Mar 2010Allowed
L.I.C. of India and Another Vs Ram Pal Singh Bisen
Supreme Court Of India · (2010) 2 ALLMR 970 : (2010) 125 FLR 325 : (2010) 3 JT 53 : (2011) 2 KLJ 21 : (2010) 2 SCALE 121 : (2010) 4 SCC 491 : (2010) 1 SCC(L&S) 1072 : (2010) 3 SCR 438 : (2011) 1 SLJ 201 : (2011) 2 SLR 792 : (2010) 3 UJ 1354 : (2010) 2 UPLBEC 886
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 3ALife Insurance Corporation (Staff) Regulations, 1960 — Regulation 40Life Insurance Corporation Act, 1956 — Secti
Supreme Court16 Mar 2010Dismissed
Contship Container Lines Ltd. Vs D.K. Lall and Others
Supreme Court Of India · (2011) ACJ 540 : AIR 2010 SC 1704 : (2010) AIRSCW 4948 : (2010) AWC 2481 Supp : (2010) 3 BomCR 24 : (2010) 3 JT 201 : (2010) 2 SCALE 148 : (2010) 4 SCC 256 : (2010) 3 SCR 460 : (2010) 6 Supreme 538
Carriage of Goods by Sea Act, 1925 — Section 2, 4Carriage of Goods by Sea Rules — Rule 5Marine Insurance Act, 1963 — Section 19, 2, 23, 23(2), 25
Supreme Court16 Mar 2010Allowed
Ashok Kumar Das and Others Vs University of Burdwan and Others
Supreme Court Of India · (2010) 125 FLR 400 : (2010) 3 JT 49 : (2010) 2 SCALE 110 : (2010) 3 SCC 616 : (2010) 1 SCC(L&S) 886 : (2010) 3 SCR 429 : (2010) 3 UJ 1504
Burdwan University Act, 1981 — Section 21, 29(1), 33(1)
Supreme Court16 Mar 2010Allowed
Zakir Hussain Primary Teachers Education College and Another Vs State of Bihar and Others
Supreme Court Of India · (2010) 3 AWC 2698 Supp : (2010) 6 JT 456 : (2010) 2 PLJR 52 : (2010) 2 SCALE 127 : (2010) 12 SCC 517 : (2010) 3 UJ 1565
Supreme Court15 Mar 2010Dismissed
Oil and Natural Gas Corporation Ltd. Vs The Commissioner of Income Tax, Dehradun
Supreme Court Of India · AIR 2010 SC 1927 : (2010) 230 CTR 313 : (2010) 3 JT 43 : (2010) 2 SCALE 114 : (2010) 3 SCR 386 : (2010) 189 TAXMAN 292 : (2010) 3 UJ 1396
Income Tax Act, 1961 — Section 37(1), 43(1), 43A
Supreme Court15 Mar 2010Dismissed
State of West Bengal and Another Vs West Bengal Minimum Wages Inspectors Association and Others
Supreme Court Of India · (2010) 3 ALLMR 432 : (2010) 3 CALLT 69 : (2010) 125 FLR 156 : (2010) 3 JT 148 : (2010) 4 MPHT 200 : (2010) 3 SCALE 45 : (2010) 4 SCR 367 : (2010) 3 UJ 1554 : (2010) 2 UPLBEC 929
Supreme Court15 Mar 2010Disposed Of
P.K. Mohan Ram Vs B.N. Ananthachary and Others
Supreme Court Of India · AIR 2010 SC 1725 : (2011) AIRSCW 94 : (2010) 3 ALLMR 930 : (2010) 3 AWC 2200 Supp : (2010) 3 JT 122 : (2010) 2 SCALE 7 : (2010) 4 SCC 161 : (2010) 3 SCR 401
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 47Succession Act, 1925 — Section 119, 120, 3, 49Transfer of Property Act, 1882 — Section 19, 21
Supreme Court15 Mar 2010
PTC India Ltd. Vs Central Electricity Regulatory Commission thr. Secy.
Supreme Court Of India · AIR 2010 SC 1338 : (2010) 3 AWC 2709 Supp : (2010) 5 BomCR 762 : (2010) ELR 269 : (2010) 3 JT 1 : (2010) 3 SCALE 55 : (2010) 4 SCC 603 : (2010) 3 SCR 609 : (2010) 3 UJ 1203
Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading License and other related matters) Regulations, 2004 — Regulation 15, 21(1), 38Constitution of India, 1950 — Article 14, 226E
Supreme Court12 Mar 2010Allowed
Jabar Singh Vs Dinesh and Another
Supreme Court Of India · (2010) 2 ACR 1214 : (2010) 1 ALD(Cri) 898 : (2010) CLT 601 : (2010) CriLJ 2043 : (2010) 2 Crimes 56 : (2010) 2 JT 603 : (2010) 2 PLJR 148 : (2010) 2 SCALE 856 : (2010) 3 SCC 757 : (2010) 3 SCR 353 : (2010) 3 UJ 1423
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 49(1), 52, 53, 7A
Supreme Court12 Mar 2010Dismissed
Krishan Singh Vs Executive Engineer, Haryana State Agricultural Marketing Board, Rohtak (Haryana)
Supreme Court Of India · (2010) 125 FLR 187 : (2010) 2 JT 599 : (2010) 2 LLJ 678 : (2010) 2 SCALE 848 : (2010) 3 SCC 637 : (2010) 1 SCC(L&S) 890 : (2010) 3 SCR 344 : (2010) 2 SLR 797 : (2010) 3 UJ 1610
Constitution of India, 1950 — Article 226, 227, 38, 39, 43Industrial Disputes Act, 1947 — Section 10, 11A, 25F
Supreme Court11 Mar 2010Dismissed
Akloo Ahir Vs State of Bihar
Supreme Court Of India · (2011) 59 BLJR 1753 : (2010) CriLJ 3822 : (2010) 6 JT 251 : (2010) 4 SCALE 313 : (2010) 12 SCC 424 : (2011) 1 SCC(Cri) 558 : (2010) 4 SCR 604
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court10 Mar 2010Allowed
M. Nizamudeen Vs Chemplast Sanmar Limited and Others
Supreme Court Of India · AIR 2010 SC 1765 : (2010) 2 JT 623 : (2010) 4 MLJ 333 : (2010) 2 SCALE 792 : (2010) 4 SCC 240 : (2010) 3 UJ 1362
Constitution of India, 1950 — Article 32Environment (Protection) Act, 1986 — Section 2, 3Environment (Protection) Rules, 1986 — Rule 5(3)
Supreme Court10 Mar 2010Dismissed
Union of India (UOI) and Others Vs Neelam Engineering and Construction Company
Supreme Court Of India · AIR 2010 SC 1374 : (2010) 3 JT 69 : (2010) 2 SCALE 815 : (2010) 3 SCC 642 : (2010) 4 SCR 280 : (2010) 3 UJ 1378
Arbitration Act, 1940 — Section 14(2), 17, 29, 30, 31Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119, 19
Supreme Court10 Mar 2010Dismissed
Jiten Besra Vs State of West Bengal
Supreme Court Of India · (2010) 1 ACR 1007 : AIR 2010 SC 1294 : (2010) AIRSCW 5071 : (2010) 2 ALD(Cri) 506 : (2010) CLT 613 : (2010) CriLJ 2032 : (2010) 2 Crimes 26 : (2010) 2 JT 530 : (2010) OLR 613 : (2010) 3 RLW 2177 : (2010) 2 SCALE 750 : (2010) 3 SCC 675 : (2010) 3 SCR 271 :
Penal Code, 1860 (IPC) — Section 302
Supreme Court10 Mar 2010Allowed
Union of India (UOI) and Others Vs Seneth Munda and Others
Supreme Court Of India · AIR 2010 SC 1752 : (2010) 3 AWC 2292 Supp : (2010) 2 JT 658 : (2010) 2 SCALE 790 : (2010) 3 SCC 673
Supreme Court10 Mar 2010Dismissed
Syed Bashir-ud-din Qadri Vs Nazir Ahmed Shah and Others
Supreme Court Of India · (2010) 125 FLR 191 : (2010) 2 JT 547 : (2010) 4 MLJ 370 : (2010) 2 SCALE 820 : (2010) 3 SCC 603 : (2010) 1 SCC(L&S) 874 : (2010) 4 SCR 250 : (2010) 2 SLR 437 : (2010) 3 UJ 1411
Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 2, 21, 22, 27, 31
Supreme Court10 Mar 2010Allowed
Shri Jagjit Singh and Others Vs Mrs. Pamela Manmohan Singh
Supreme Court Of India · (2010) 3 ALT 17 : (2010) 3 AWC 2293 Supp : (2010) 2 JT 612 : (2010) 2 SCALE 805 : (2010) 5 SCC 157
Civil Procedure Code, 1908 (CPC) — Section 151Probate and Administration Act, 1881 — Section 69Succession Act, 1925 — Section 242, 283, 283(1), 284
Supreme Court09 Mar 2010Allowed
Archean Granites Ltd. Vs RPS Benefit Fund Ltd. and Others
Supreme Court Of India · (2010) 2 BC 249 : (2010) 155 CompCas 473 : (2010) 4 LW 11 : (2010) 2 SCALE 852 : (2010) 13 SCC 277 : (2010) 102 SCL 79 : (2010) 4 UJ 1852
Companies Act, 1956 — Section 531A
Supreme Court09 Mar 2010Dismissed
State of M.P. Vs Sugar Singh and Others
Supreme Court Of India · (2010) 2 ACR 1212 : (2010) AIRSCW 3137 : (2010) CLT 657 : (2010) 2 Crimes 54 : (2010) 3 JT 416 : (2010) OLR 657 : (2010) 2 SCALE 831 : (2010) 3 SCC 719 : (2010) 4 SCR 159 : (2010) 2 Supreme 324
Penal Code, 1860 (IPC) — Section 148, 149, 302, 326