Supreme Court06 Apr 2010
Commissioner of Central Excise Vs Bharat Petroleum Corp. Ltd.
Supreme Court Of India · (2010) 253 ELT 355 : (2010) 13 SCC 42
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 978 of 2,993
Supreme Court05 Apr 2010Dismissed
Suvarnalata Vs Mohan Anandrao Deshmukh and Another
Supreme Court Of India · AIR 2010 SC 1586 : (2010) 3 ALD 105 : (2010) 4 ALT 1 : (2010) 3 AWC 2460 Supp : (2010) 3 BomCR 34 : (2010) 3 JT 492 : (2010) 158 PLR 684 : (2010) 3 RLW 2253 : (2010) 4 SCC 509 : (2010) 4 SCR 68 : (2010) 2 WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 25
Supreme Court05 Apr 2010Allowed
Nand Lal Vs State of Uttarakhand and Another
Supreme Court Of India · (2010) 2 ACR 1361 : AIR 2010 SC 1875 : (2010) CriLJ 2426 : (2010) 5 JT 405 : (2010) 4 SCC 562 : (2010) 1 UC 577 : (2010) 1 UD 504
Prevention of Food Adulteration Act, 1954 — Section 2(1), 7(1)
Supreme Court05 Apr 2010Disposed Of
Banarsi Dass Vs State of Haryana
Supreme Court Of India · (2010) 2 ACR 1344 : AIR 2010 SC 1589 : (2010) 1 ALD(Cri) 924 : (2010) CriLJ 2419 : (2010) 2 Crimes 351 : (2010) 3 JT 552 : (2010) 2 OLR 28 : (2010) 2 RLW 1395 : (2010) 4 SCC 450 : (2010) 4 SCR 383 : (2010) 2 UC 784
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161
Supreme Court05 Apr 2010Dismissed
State of Punjab Vs Lakhwinder Singh and Another
Supreme Court Of India · (2010) 2 ACR 1352 : AIR 2010 SC 1557 : (2010) 1 ALD(Cri) 934 : (2010) CriLJ 2415 : (2010) 2 Crimes 345 : (2010) 3 JT 497 : (2010) 1 NCC 807 : (2010) 2 RLW 1565 : (2010) 4 SCC 402 : (2010) 4 SCR 92 : (2010) 1 UC 680
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
Supreme Court05 Apr 2010Disposed Of
Jayabheri Properties Pvt. Ltd. and Others Vs State of Andhra Pradesh and Others
Supreme Court Of India · (2010) 3 JT 502 : (2010) 2 RLW 1532 : (2010) 5 SCC 590 : (2010) 4 SCR 75 : (2010) 2 UPLBEC 1533
Land Acquisition Act, 1894 — Section 16, 3, 4, 4(1), 5A
Supreme Court01 Apr 2010Allowed
State of Haryana and Another Vs Kamlesh
Supreme Court Of India · AIR 2010 SC 1876
Supreme Court01 Apr 2010Dismissed
Sawaran Lata etc. Vs State of Haryana and Others
Supreme Court Of India · AIR 2010 SC 1664 : (2010) 3 ALLMR 950 : (2010) 3 AWC 2443 Supp : (2010) 3 JT 602 : (2010) 4 SCC 532 : (2010) 4 SCR 40 : (2010) 2 UPLBEC 1540
Land Acquisition Act, 1894 — Section 11, 4, 6
Supreme Court01 Apr 2010Disposed Of
State of Maharashtra Vs Hindustan Construction Company Ltd.
Supreme Court Of India · AIR 2010 SC 1299 : (2010) AIRSCW 5834 : (2010) 3 AWC 2451 Supp : (2010) 3 BomCR 11 : (2010) 2 CompLJ 289 : (2010) 3 CTC 452 : (2010) 3 JT 420 : (2010) 3 SCALE 466 : (2010) 4 UJ 1903 : (2010) 2 WLN 81
Arbitration and Conciliation Act, 1996 — Section 28, 30, 33, 34, 34(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 41 Rule 2, Order 41 Rule 3, Order 6 Rule 17Limitation Act, 1963 — Article 158, 10, 11
Supreme Court01 Apr 2010Dismissed
Lalu Prasad Yadav and Another Vs State of Bihar and Another Central Bureau of Investigation Vs State of Bihar and Others
Supreme Court Of India · (2010) 2 ACR 1433 : AIR 2010 SC 1561 : (2010) CriLJ 2427 : (2010) 2 Crimes 328 : (2010) 3 JT 433 : (2010) 2 KCCR 1477 : (2010) 2 PLJR 37 : (2010) 3 RLW 2619 : (2010) 3 SCALE 443 : (2010) 5 SCC 1 : (2010) 4 SCR 334 : (2010) 3 UJ 1569
Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 2, 24, 24(3), 24(4), 24(5)Delhi Police Special Establishment Act, 1946 — Section 2, 3, 4, 5, 6
Supreme Court01 Apr 2010Allowed
Mysore Urban Development Authority by its Commissioner Vs Veer Kumar Jain and Others
Supreme Court Of India · (2010) 4 JT 63 : (2010) 2 KCCR 1329 : (2010) 2 OLR 445 : (2010) 5 SCC 791 : (2010) 4 SCR 371
Constitution of India, 1950 — Article 226, 227Karnataka General Clauses Act, 1899 — Section 21Karnataka Urban Development Authorities Act, 1987 — Section 17, 17(1), 17(2), 17(3), 19(1)
Supreme Court01 Apr 2010Dismissed
EIC Holdings Limited Vs Calcutta Dock Labour Board
Supreme Court Of India · (2010) 04 SC CK 0032
Supreme Court01 Apr 2010Allowed
Oswal Fats and Oils Limited Vs Additional Commissioner (Administration), Bareilly Division, Bareilly and Others
Supreme Court Of India · (2010) 3 AWC 2394 Supp : (2010) 3 JT 510 : (2010) 3 SCALE 476 : (2010) 4 SCC 728 : (2010) 4 UJ 2376
Citizenship Act, 1955 — Section 2Companies Act, 1956 — Section 149(3)Constitution of India, 1950 — Article 136, 31(2), 31A(1), 331A(1), 367
Supreme Court31 Mar 2010Allowed
Maruti Clean Coal and Power Ltd. Vs Alok Nigam and Another
Supreme Court Of India · (2011) AIRSCW 305 : (2010) AIRSCW 7164 : (2010) AIRSCW 5476 : (2010) AIRSCW 2925 : (2010) 3 AWC 2871 Supp : (2010) 3 JT 531 : (2010) 2 MPJR 218 : (2010) 3 SCALE 461 : (2010) 5 SCC 434 : (2010) 4 SCR 325 : (2010) 7 Supreme 738
Supreme Court31 Mar 2010Dismissed
Dalco Engineering Private Ltd. Vs Shree Satish Prabhakar Padhye and Others Fancy Rehabilitation Trust and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2010 SC 1576 : (2010) 3 AWC 2854 Supp : (2010) 4 BomCR 776 : (2010) 125 FLR 311 : (2010) 3 JT 450 : (2010) 2 KLT 447 : (2010) 3 SCALE 427 : (2010) 4 SCC 378 : (2010) 1 SCC(L&S) 1052 : (2011) 108 SCL 354 : (2010) 4 SCR 15 : (2010) 6 SLR 127 : (2010) 4
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12Life Insurance Corporation Act, 1956 — Section 3
Supreme Court31 Mar 2010Allowed
Sunderlal Kanaiyalal Bhatija Vs State of Maharashtra and Others
Supreme Court Of India · (2010) 2 ACR 2027 : AIR 2010 SC 1666 : (2010) AIRSCW 5510 : (2010) AIRSCW 5200 : (2010) AIRSCW 3174 : (2010) CriLJ 2805 : (2010) 3 JT 616 : (2010) 3 KCCR 2008 : (2010) 3 SCALE 502 : (2010) 4 SCC 414 : (2010) 4 SCR 1149 : (2010) 5 Supreme 582 : (2010) 5 Su
Arms Act, 1959 — Section 35Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 25
Supreme Court31 Mar 2010Disposed Of
Goan Real Estate and Construction Ltd. and Another Vs Union of India (UOI) through Secretary, Ministry of Environment and Others
Supreme Court Of India · (2010) 4 BomCR 762 : (2010) 3 JT 462 : (2010) 3 SCALE 512 : (2010) 5 SCC 388 : (2010) 3 SCR 1161 : (2010) 4 UJ 1830
Constitution of India, 1950 — Article 32Environment (Protection) Rules, 1986 — Rule 5
Supreme Court31 Mar 2010Dismissed
Goan Real Estate and Construction Ltd. and Another Vs People''s Movement for Civic Action and Others
Supreme Court Of India · (2010) 4 BomCR 827 : (2010) 5 SCC 440
Supreme Court31 Mar 2010Disposed Of
Union of India (UOI) and Another Vs C.S. Sidhu
Supreme Court Of India · (2010) 3 ALLMR 430 : (2010) 6 AWC 6250 : (2010) 125 FLR 330 : (2010) 3 JT 432 : (2010) 3 SCALE 438 : (2010) 4 SCC 563 : (2010) 4 SCR 322 : (2010) 3 SLJ 62 : (2010) 4 SLR 523
Supreme Court31 Mar 2010Allowed
Re: Exploi. of Chiln. Inj Orph. in ST. of T.N. Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 2 SCALE 32
Commission for Protection of Child Rights Act, 2005 — Section 15, 3