CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 971 of 2,993

Supreme Court07 May 2010Allowed

Eknath Ganpat Aher and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2010) 2 ACR 1769 : AIR 2010 SC 2657 : (2010) AIRSCW 3103 : (2010) 3 CGLJ 57 : (2010) 5 JT 138 : (2010) 2 OLR 258 : (2010) 5 SCALE 334 : (2010) 6 SCC 519 : (2010) 3 Supreme 726 : (2010) 2 UC 736

Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
Read judgment
Supreme Court07 May 2010

Satheedevi Vs Prasanna and Another

Supreme Court Of India · AIR 2010 SC 2777 : (2010) 5 JT 118 : (2010) 5 LW 209 : (2010) 5 MLJ 153 : (2010) 5 SCALE 164 : (2010) 6 UJ 2782

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 37Cochin Survey Act, 1074 — Section 14Court Fees Act, 1870 — Section 7(iv), 7(v)
Read judgment
Supreme Court07 May 2010Allowed

Kanpur Electricity Supply Co. Ltd. and Another Vs L.M.L. Limited and Others

Supreme Court Of India · (2010) AIRSCW 3595 : (2010) 4 AWC 3809 Supp : (2010) 3 BC 134 : (2010) 5 JT 364 : (2010) 5 SCALE 404 : (2010) 6 SCC 165 : (2010) 101 SCL 254 : (2010) 5 UJ 2545

Electricity (Supply) Act, 1948 — Section 23Electricity Act, 2003 — Section 23, 30, 50, 53Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(3), 3(1), 6(3)
Read judgment
Supreme Court07 May 2010Disposed Of

B.P. Singhal Vs Union of India (UOI) and Another

Supreme Court Of India · (2010) 4 AWC 3617 Supp : (2010) 5 JT 640 : (2010) 5 SCALE 134 : (2010) 6 SCC 33 : (2010) 5 UJ 2511

Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 124, 148, 153, 154, 155
Read judgment
Supreme Court07 May 2010Allowed

Union of India (UOI) Vs Ramesh Ram and Others etc.

Supreme Court Of India · AIR 2010 SC 2691 : (2010) 6 AWC 6348 : (2010) 5 JT 212 : (2010) 5 SCALE 193 : (2010) 3 SLJ 246 : (2010) 5 SLR 452 : (2010) 6 UJ 2878

Civil Services Examination Rules, 2005 — Rule 1, 15, 15(4), 16, 16(4)Constitution of India, 1950 — Article 14, 15, 16(4), 32, 335
Read judgment
Supreme Court07 May 2010Disposed Of

Reliance Natural Resources Ltd. Vs Reliance Industries Ltd.

Supreme Court Of India · (2010) 156 CompCas 455 : (2010) 2 CompLJ 649 : (2010) 5 JT 413 : (2010) 5 SCALE 223 : (2010) 7 SCC 1 : (2010) 4 UJ 2400

Companies Act, 1956 — Section 153A, 193, 194, 195, 235Constitution of India, 1950 — Article 13, 14, 297, 298, 38Contract Act, 1872 — Section 17
Read judgment
Supreme Court07 May 2010Disposed Of

Rangappa Vs Sri Mohan

Supreme Court Of India · (2010) 2 ACR 1841 : AIR 2010 SC 1898 : (2011) AIRSCW 404 : (2010) AIRSCW 2946 : (2010) AIRSCW 6043 : (2010) 2 ALD(Cri) 734 : (2010) 2 BC 693 : (2010) 4 BomCR 652 : (2010) CriLJ 2871 : (2010) 5 JT 259 : (2010) 3 RLW 2379 : (2010) 5 SCALE 340 : (2010) 11 SC

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 140, 141
Read judgment
Supreme Court07 May 2010Disposed Of

Anil Kumar Vs B.S. Neelkanta and Others

Supreme Court Of India · AIR 2010 SC 2715 : (2010) AIRSCW 3715 : (2010) AIRSCW 2971 : (2010) 5 ALD 62 : (2010) 3 AWC 2811 Supp : (2010) 6 JT 255 : (2010) MPLJ 514 : (2010) 5 SCALE 742 : (2010) 5 SCC 407 : (2010) 3 Supreme 124 : (2010) 5 UJ 2570

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 16, 9
Read judgment
Supreme Court07 May 2010Dismissed

Utpal Das and Another Vs State of West Bengal

Supreme Court Of India · (2010) 2 ACR 2012 : AIR 2010 SC 1894 : (2010) AIRSCW 2941 : (2010) 2 ALD(Cri) 715 : (2010) 3 CALLT 86 : (2001) 1 CALLT 49 : (2010) CriLJ 2867 : (2010) 4 JT 587 : (2010) 5 SCALE 328 : (2010) 6 SCC 493 : (2010) 4 Supreme 122 : (2010) 2 UC 741

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 366, 368, 376
Read judgment
Supreme Court07 May 2010Dismissed

Samir Chandra Das Vs Bibhas Chandra Das and Others

Supreme Court Of India · (2010) AIRSCW 6166 : (2010) AIRSCW 2985 : (2010) 3 ALLMR 906 : (2010) 5 ALT 13 : (2010) 4 AWC 3682 Supp : (2011) 3 BomCR 248 : (2010) 3 CALLT 93 : (2010) 3 GLR 2183 : (2010) 4 JT 579 : (2010) MPLJ 156 : (2010) 5 SCALE 359 : (2010) 6 SCC 432 : (2010) 4 Sup

Succession Act, 1925 — Section 222, 223, 229, 230
Read judgment