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Supreme Court Of India judgments

59,848 judgments · page 969 of 2,993

Supreme Court26 May 2010Disposed Of

Dinesh Kumar Vs Yusuf Ali

Supreme Court Of India · AIR 2010 SC 2679 : (2010) AIRSCW 3605 : (2011) 2 AWC 1383 : (2010) 5 JT 543 : (2010) 4 LW 783 : (2010) 6 SCALE 41 : (2010) 12 SCC 740 : (2010) 4 Supreme 481 : (2010) 6 UJ 2847

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2
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Supreme Court25 May 2010Dismissed

H.P. Public Service Commission Vs Mukesh Thakur and Another

Supreme Court Of India · AIR 2010 SC 2620 : (2010) AIRSCW 3636 : (2010) AWC 3798 Supp : (2010) 126 FLR 225 : (2010) 6 SCALE 79 : (2010) 6 SCC 759 : (2010) 3 SLJ 64 : (2010) 6 UJ 3038

Himachal Pradesh Judicial Service (Syllabus and Allocation of Marks) Regulations, 2005 — Regulation 6
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Supreme Court25 May 2010Allowed

May George Vs Special Tahsildar and Others

Supreme Court Of India · (2010) AIRSCW 5119 : (2010) AIRSCW 3475 : (2010) 5 ALD 34 : (2011) 2 AWC 1369 : (2010) 5 JT 526 : (2010) 4 LW 775 : (2010) 6 SCALE 71 : (2010) 13 SCC 98 : (2010) 4 Supreme 473 : (2010) 7 Supreme 117 : (2010) 2 UD 70

Hindu Marriage Act, 1955 — Section 5, 7Land Acquisition Act, 1894 — Section 10, 11, 16, 17, 18
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Supreme Court20 May 2010Allowed

Punjab and Haryana High Court at Chandigarh Vs Megh Raj Garg and Another

Supreme Court Of India · AIR 2010 SC 2295 : (2010) AIRSCW 3560 : (2010) 126 FLR 149 : (2010) 6 JT 334 : (2010) 5 MLJ 953 : (2010) 6 SCALE 61 : (2010) 6 SCC 482 : (2011) 1 SLJ 214 : (2010) 4 SLR 755 : (2010) 4 Supreme 464 : (2010) 6 UJ 3150

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16AConstitution of India, 1950 — Article 311(2)
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Supreme Court17 May 2010Allowed

Bharatha Matha and Another Vs R. Vijaya Renganathan and Others

Supreme Court Of India · AIR 2010 SC 2685 : (2010) AIRSCW 3503 : (2010) 5 ALD 152 : (2010) 5 ALT 4 : (2011) 2 AWC 1376 : (2010) 5 JT 534 : (2010) 4 LW 791 : (2010) 6 SCALE 53 : (2010) 11 SCC 483 : (2010) 4 Supreme 433

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 112, 114Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(3), 5(1)
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Supreme Court14 May 2010Dismissed

Durga Prasad and Another Vs State of M.P.

Supreme Court Of India · (2010) AIRSCW 3673 : (2010) 3 CGLJ 22 : (2010) CriLJ 3419 : (2010) 2 DMC 153 : (2010) 8 JT 228 : (2010) 6 SCALE 18 : (2010) 9 SCC 73

Criminal Procedure Code, 1973 (CrPC) — Section 162Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B
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Supreme Court14 May 2010Dismissed

Niranjan Panja Vs State of West Bengal

Supreme Court Of India · (2010) 2 ALD(Cri) 125 : (2010) 4 CALLT 20 : (2010) 5 JT 204 : (2010) 5 SCALE 651 : (2010) 6 SCC 525 : (2010) 6 UJ 2751

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
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Supreme Court14 May 2010Allowed

Speedline Agencies Vs T. Stanes and Co. Ltd.

Supreme Court Of India · (2010) 160 CompCas 33 : (2010) 6 JT 1 : (2010) 4 LW 680 : (2010) 5 MLJ 962 : (2010) 5 SCALE 670 : (2010) 6 SCC 257 : (2010) 101 SCL 157 : (2010) 6 UJ 2908

Bombay Stamp Act, 1958 — Section 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 115Companies Act, 1956 — Section 391, 392, 393, 394, 79
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Supreme Court14 May 2010Allowed

Adalat Pandit and Another Vs State of Bihar

Supreme Court Of India · (2011) AIRSCW 272 : (2010) 58 BLJR 827 : (2010) 5 SCALE 658 : (2010) 6 SCC 469 : (2010) 7 Supreme 1064 : (2010) 5 UJ 2557

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 34, 302
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Supreme Court13 May 2010Disposed Of

Puran Chand Vs State of Haryana

Supreme Court Of India · (2010) AIRSCW 3677 : (2010) CriLJ 3423 : (2011) 1 DMC 29 : (2010) 6 SCALE 11 : (2010) 6 SCC 566

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court13 May 2010Disposed Of

S.P. Gupta Vs Ashutosh Gupta

Supreme Court Of India · (2010) 2 ACR 1958 : (2010) AIRSCW 3683 : (2010) 3 CGLJ 151 : (2010) CriLJ 3428 : (2010) 5 JT 331 : (2010) 5 SCALE 639 : (2010) 6 SCC 562 : (2010) 4 Supreme 510 : (2010) 2 UC 722

Contract Act, 1872 — Section 18, 18(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 415, 420
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Supreme Court13 May 2010Dismissed

Arun Raj Vs Union of India (UOI) and Others

Supreme Court Of India · (2010) AIRSCW 3359 : (2010) 2 ALD(Cri) 325 : (2010) 58 BLJR 817 : (2010) 5 JT 1 : (2010) 5 SCALE 608 : (2010) 6 SCC 457 : (2010) 3 Supreme 740 : (2010) 5 UJ 2580

Army Act, 1950 — Section 164, 69Penal Code, 1860 (IPC) — Section 300, 302, 304
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