COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 970 of 2,993

Supreme Court12 May 2010Allowed

Ranveer Yadav Vs State of Bihar

Supreme Court Of India · (2010) 2 ACR 1827 : (2010) AIRSCW 3693 : (2010) 58 BLJR 793 : (2010) CriLJ 3431 : (2010) 5 JT 335 : (2010) 2 PLJR 130 : (2010) 5 SCALE 765 : (2010) 11 SCC 493 : (2011) 1 SCC(Cri) 200 : (2010) 3 Supreme 772 : (2010) 6 UJ 2901

Contempt of Courts Act, 1971 — Section 12, 12(1), 15(2), 19(1), 2Penal Code, 1860 (IPC) — Section 302Supreme Court Rules, 1966 — Order 21 Rule 15(1)

Supreme Court12 May 2010Allowed

Gopal Singh and Others Vs State of M.P.

Supreme Court Of India · (2010) AIRSCW 6497 : (2010) AIRSCW 3698 : (2010) CriLJ 3435 : (2010) 6 JT 292 : (2010) 5 SCALE 602 : (2010) 6 SCC 407 : (2010) 3 Supreme 778

Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court12 May 2010

Shimnit Utsch India Pvt. Ltd. and Another Vs West Bengal Transport Infrastructure Development Corporation Ltd. and Others

Supreme Court Of India · (2010) AIRSCW 6555 : (2010) 5 AWC 4762 Supp : (2010) 4 CALLT 28 : (2010) 5 JT 237 : (2010) 5 SCALE 617 : (2010) 6 SCC 303 : (2010) 7 Supreme 1 : (2010) 6 UJ 2816

Central Motor Vehicles Rules, 1989 — Rule 50Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 109(3), 2(28), 41(6), 64

Supreme Court12 May 2010Dismissed

Suresh Prasad Singh Vs Dulhin Phulkumari Devi and Others

Supreme Court Of India · (2010) 58 BLJR 798 : (2010) 2 PLJR 167 : (2010) 5 SCALE 771 : (2010) 6 SCC 441 : (2010) 6 UJ 2937

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34

Supreme Court12 May 2010Allowed

Nand Kishore Ojha Vs Anjani Kumar Singh

Supreme Court Of India · (2010) 4 AWC 3697 Supp : (2011) 59 BLJR 37 : (2010) CriLJ 3818 : (2010) 6 SCALE 37 : (2010) 1 SLR 4

Bihar Special Elementary Teachers Recruitment Rules, 2010 — Rule 2, 4, 6, 9

Supreme Court12 May 2010

Neeti Malviya Vs Rakesh Malviya

Supreme Court Of India · (2010) 4 ALT 50 : (2010) 4 AWC 3679 Supp : (2011) 3 BomCR 196 : (2010) 6 JT 189 : (2010) 6 SCALE 49 : (2010) 6 SCC 413

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)

Supreme Court11 May 2010Dismissed

T. Narasimhulu and Others Vs State of A.P. and Others

Supreme Court Of India · (2010) 5 SCALE 730 : (2010) 6 SCC 545 : (2010) 3 SLJ 129 : (2010) 6 UJ 2927

Andhra Pradesh Forest Service Rules, 1965 — Rule 2, 6Andhra Pradesh General Clauses Act, 1891 — Section 21Andhra Pradesh Non-Agricultural Land Assessment Act, 1963 — Section 11(1)

Supreme Court11 May 2010Dismissed

Dr. K. Krishna Murthy and Others Vs Union of India (UOI) and Another

Supreme Court Of India · (2010) AWC 3819 Supp : (2010) 5 JT 601 : (2010) 2 OLR 530 : (2010) 5 SCALE 448 : (2010) 7 SCC 202 : (2010) 5 UJ 2622

Constitution of India, 1950 — Article 14, 15, 15(4), 15(5), 16(4)Karnataka Municipal Corporation Act, 1976 — Section 10, 7Karnataka Municipalities Act, 1964 — Section 11, 14(2), 352(5)

Supreme Court11 May 2010Dismissed

Govindappa and Others Vs State of Karnataka

Supreme Court Of India · (2010) 2 ACR 1953 : (2010) AIRSCW 3702 : (2010) 58 BLJR 838 : (2010) CriLJ 3439 : (2010) 1 DMC 836 : (2010) 4 JT 645 : (2010) 5 KarLJ 369 : (2010) 5 SCALE 587 : (2010) 6 SCC 533 : (2010) 2 UC 717 : (2010) 5 UJ 2651

Penal Code, 1860 (IPC) — Section 143, 147, 149, 302, 34

Supreme Court11 May 2010Disposed Of

Union of India (UOI) Vs R. Gandhi, President, Madras Bar Association Madras Bar Association Vs Union of India (UOI)

Supreme Court Of India · (2010) AIRSCW 6077 : (2010) 2 CompLJ 577 : (2010) 3 CTC 517 : (2010) 5 JT 553(1) : (2010) 5 SCALE 514 : (2010) 100 SCL 142 : (2010) 7 Supreme 226 : (2010) 6 UJ 2945

Administrative Tribunals Act, 1985 — Section 6Civil Procedure Code, 1908 (CPC) — Section 9Companies (Court) Rules, 1959 — Rule 124

Supreme Court11 May 2010Disposed Of

Madras Bar Association Vs Union of India (UOI)

Supreme Court Of India · (2010) 6 AWC 6381 : (2010) 2 CompLJ 640 : (2010) 324 ITR 166 : (2010) 5 JT 553 : (2010) 4 LW 18 : (2010) 5 SCALE 445 : (2010) 11 SCC 67

Constitution (Forty-Second Amendment) Act, 1976 — Section 46Constitution of India, 1950 — Article 323BNational Tax Tribunal Act, 2005 — Section 13, 5(5), 7

Supreme Court11 May 2010Dismissed

Government of India and Others Vs B. Anil Kumar and Others

Supreme Court Of India · (2010) AIRSCW 3392 : (2010) 4 ALD 131 : (2010) AWC 4755 Supp : (2010) 126 FLR 102 : (2010) 5 SCALE 723 : (2010) 6 SCC 419 : (2010) 3 SLJ 166 : (2010) 5 SLR 144 : (2010) 4 Supreme 77

Central Civil Services (Revised Pay) Rules, 1986 — Rule 7(1)(B), 7(1)(C), 7(1)AConstitution of India, 1950 — Article 14, 16

Supreme Court11 May 2010Allowed

RPG Life Sciences Ltd. and Another Vs State of Tamil Nadu

Supreme Court Of India · (2010) 2 ACR 1882 : AIR 2010 SC 2765 : (2010) AIRSCW 3159 : (2010) 5 SCALE 582 : (2010) 6 SCC 540 : (2010) 4 Supreme 84

Essential Commodities Act, 1955 — Section 3(2), 7(1)

Supreme Court11 May 2010Disposed Of

Project Officer, IRDP and Others Vs P.D. Chacko

Supreme Court Of India · AIR 2010 SC 2626 : (2010) AIRSCW 3471 : (2010) 5 SCALE 597 : (2010) 6 SCC 637 : (2010) 3 Supreme 767

Constitution of India, 1950 — Article 309Kerala Service Rules, 1958 — Rule 12, 12(16A), 14, 14E, 2

Supreme Court11 May 2010Allowed

K.A. Abbas H.S.A. Vs Sabu Joseph and Another Sabu Joseph Vs K.A. Abbas and Another

Supreme Court Of India · (2010) 2 ACR 1885 : (2010) 2 BC 675 : (2010) 3 CGLJ 191 : (2010) 6 JT 343 : (2010) 2 KLT 943 : (2010) 5 SCALE 754 : (2010) 6 SCC 23 : (2010) 2 UC 695 : (2010) 6 UJ 2759

Criminal Justice Act, 1982 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 125, 357, 357(1), 357(3), 359Magistrates Courts Act, 1980 — Section 77(2), 82(3)

Supreme Court10 May 2010Allowed

Moniruddin Ahmed @ Lalu Dealer and Others Vs State of West Bengal

Supreme Court Of India · (2010) 2 ACR 1950 : (2010) AIRSCW 5875 : (2010) AIRSCW 3712 : (2010) CriLJ 3448 : (2010) 5 JT 340 : (2010) 5 SCALE 572 : (2010) 12 SCC 238 : (2011) 1 SCC(Cri) 314 : (2010) 4 Supreme 88

Penal Code, 1860 (IPC) — Section 108, 148, 149, 302

Supreme Court10 May 2010Allowed

Balraje @ Trimbak Vs State of Maharashtra

Supreme Court Of India · (2010) 2 ACR 1876 : (2010) AIRSCW 3707 : (2010) 58 BLJR 811 : (2010) 3 CGLJ 105 : (2010) CriLJ 3443 : (2010) 6 JT 133 : (2010) 5 SCALE 576 : (2010) 6 SCC 673 : (2010) 4 Supreme 59 : (2010) 2 UC 746 : (2010) 5 UJ 2591

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

Supreme Court10 May 2010Allowed

Esteem Properties Private Ltd. Vs Municipal Corpn. of Greater Mumbai and Others

Supreme Court Of India · (2010) 4 BomCR 65 : (2010) 6 JT 279 : (2010) 5 SCALE 568 : (2010) 6 SCC 610

Maharashtra Regional and Town Planning Act, 1966 — Section 55

Supreme Court10 May 2010Dismissed

Govt. of Andhra Pradesh and Others Vs Obulapuram Mining Co. Pvt. Ltd. and Others etc.

Supreme Court Of India · (2012) AIRSCW 1217 : (2012) AIRSCW 1097 : (2010) AIRSCW 6135 : (2010) AIRSCW 3162 : (2010) 4 ALD 199 : (2010) 6 JT 264 : (2010) 3 KCCR 2165 : (2010) 5 SCALE 718 : (2010) 6 SCC 511 : (2010) 6 Supreme 279

Supreme Court10 May 2010Dismissed

Shyamal Ghosh and Others Vs Anupama Ghosh and Others

Supreme Court Of India · (2010) 2 OLR 202

Civil Procedure Code, 1908 (CPC) — Section 115