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Supreme Court Of India judgments

59,848 judgments · page 949 of 2,993

Supreme Court27 Sept 2010Dismissed

Alka Gupta Vs Narender Kumar Gupta

Supreme Court Of India · AIR 2011 SC 9 : (2010) AIRSCW 7037 : (2011) 2 ALD 1 : (2011) 1 ALT 7 : (2011) 2 AWC 1245 : (2011) 3 CHN 122 Supp : (2011) 111 CLT 300 : (2010) 11 JT 178 : (2011) 2 KLJ 3 : (2011) 1 LW 193 : (2011) 1 MhLj 711 : (2011) 1 OLR 305 : (2011) 1 RLW 751 : (2010)

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 14 Rule 2(2), Order 15 Rule 1, Order 15 Rule 3, Order 15 Rule 4Partnership Act, 1932 — Section 69
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Supreme Court27 Sept 2010Allowed

Ganpat Vs State of Haryana and Others

Supreme Court Of India · (2010) AIRSCW 7032 : (2010) AIRSCW 5281 : (2011) CriLJ 701 : (2010) 4 Crimes 217 : (2010) 10 JT 450 : (2011) 1 RCR(Criminal) 539 : (2010) 10 SCALE 237 : (2010) 12 SCC 59 : (2011) 1 SCC(Cri) 309 : (2010) 6 Supreme 321 : (2010) 7 Supreme 234

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
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Supreme Court27 Sept 2010Dismissed

Paramjeet Singh @ Pamma Vs State of Uttarakhand

Supreme Court Of India · AIR 2011 SC 200 : (2010) AIRSCW 6616 : (2011) CriLJ 663 : (2010) 4 Crimes 165 : (2010) 10 JT 260 : (2011) 1 RLW 908 : (2010) 10 SCALE 258 : (2010) 10 SCC 439 : (2011) 1 SCC(Cri) 98 : (2010) 7 Supreme 26 : (2010) 3 UC 1691

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court27 Sept 2010Dismissed

Smt. Pebam Ningol Mikoi Devi Vs State of Manipur and Others

Supreme Court Of India · (2010) 58 BLJR 1547 : (2011) 1 GLT 38 : (2010) 10 JT 456(1) : (2010) 10 SCALE 248 : (2010) 9 SCC 618 : (2010) 3 UC 1782 : (2010) 10 UJ 5119

Constitution Of India, 1950 — Article 21, 22, 22(5)National Security Act, 1980 — Section 3(2), 8, 9, 12(1), 14(1)Unlawful Activities (Prevention) Act, 1967 — Section 17, 20
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Supreme Court24 Sept 2010Dismissed

V.P. Shrivastava Vs Indian Explosives Ltd. and Others

Supreme Court Of India · (2010) 4 BC 436 : (2010) 159 CompCas 529 : (2010) 10 JT 479 : (2010) 10 SCALE 177 : (2010) 10 SCC 361 : (2011) 105 SCL 234

Companies Act, 1956 — Section 540, 542, 617Criminal Procedure Code, 1973 (CrPC) — Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
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Supreme Court24 Sept 2010Partly Allowed

B.V. Nagesh and Another Vs H.V. Sreenivasa Murthy

Supreme Court Of India · (2010) AIRSCW 6184 : (2010) 16 ALT 19 : (2011) 2 AWC 1810 : (2010) 10 JT 551 : (2011) 2 KarLJ 577 : (2011) 1 RCR(Civil) 802 : (2011) 113 RD 127 : (2010) 4 RLW 3252 : (2010) 10 SCALE 222 : (2010) 13 SCC 530 : (2010) 7 Supreme 438

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 96
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Supreme Court23 Sept 2010Allowed

Hirabai and Others Vs L.A.O. Cum. Asst. Commnr.

Supreme Court Of India · (2011) AIRSCW 390 : (2011) 3 ALLMR 901 : (2011) 1 AWC 731 Supp : (2010) 10 JT 553 : (2011) 1 LW 778 : (2011) 2 MhLj 215 : (2011) MPLJ 497 : (2010) 10 SCALE 274 : (2010) 10 SCC 492

Land Acquisition Act, 1894 — Section 4(1), 6
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Supreme Court23 Sept 2010Dismissed

Kuldeep Singh Vs State of Punjab

Supreme Court Of India · (2011) 111 CLT 274 : (2011) CriLJ 2672 : (2011) 3 KCCR 277 SN : (2010) 10 SCC 219

Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42
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Supreme Court23 Sept 2010Dismissed

Jai Singh and Others Vs Municipal Corporation of Delhi and Another Municipal Corporation of Delhi Vs Sh. Jai Singh and Others

Supreme Court Of India · (2011) AIRSCW 269 : (2011) AIRSCW 240 : (2010) AIRSCW 5968 : (2011) 1 CHN 73 Supp : (2010) 172 DLT 377 : (2010) 10 JT 241 : (2011) 1 MLJ 153 : (2010) 10 SCALE 209 : (2010) 9 SCC 385 : (2010) 9 UJ 4747

Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1), 39(1), 39(2)
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