Supreme Court20 Sept 2010Allowed
Committee for Legal Aid to Poor Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 2 RCR(Civil) 290
Registration of Births and Deaths Act, 1969 — Section 10, 3, 7(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 951 of 2,993
Supreme Court17 Sept 2010Allowed
Rajesh Kagra and Others Vs State of M.P. and Others
Supreme Court Of India · (2011) 2 AWC 1611 : (2011) 128 FLR 755 : (2010) 11 JT 198 : (2010) 10 SCALE 1 : (2010) 12 SCC 139 : (2011) 1 SCC(L&S) 205 : (2010) 6 SLR 29
Supreme Court16 Sept 2010Disposed Of
State of U.P. and Others Vs Neeraj Chaubey and Others
Supreme Court Of India · (2011) 1 ALD 58 : (2011) 2 AWC 1613 : (2010) 10 JT 12 : (2010) 10 SCC 320 : (2011) 1 SLR 451
States Reorganisation Act, 1956 — Section 51(3)
Supreme Court16 Sept 2010Dismissed
Sunder Singh Vs State of Uttaranchal
Supreme Court Of India · (2010) 4 Crimes 250 : (2010) 9 JT 632 : (2011) 3 KCCR 267 SN : (2010) 10 SCC 611 : (2011) 1 SCC(Cri) 114 : (2010) 3 UC 1753
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 307, 323, 436, 504
Supreme Court16 Sept 2010
State of Maharashtra and Another Vs Gorakhnath Sitaram Kamble and Others
Supreme Court Of India · (2011) 5 AWC 4805
Constitution of India, 1950 — Article 226
Supreme Court16 Sept 2010Allowed
V. Ranganathan Vs N. Baskaran and others
Supreme Court Of India · (2010) 127 FLR 313 : (2010) 10 SCC 81
Supreme Court16 Sept 2010Allowed
Surendra Pal and Others Vs State of U.P. and Another
Supreme Court Of India · (2011) 1 ACR 437 : (2011) 1 AWC 2.48 Supp : (2011) 2 CGLJ 232 : (2010) 9 JT 623 : (2010) 9 SCC 399 : (2010) 3 UC 1738
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court15 Sept 2010Allowed
Wasim Ahmed Saeed Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 12 SCALE 95
Supreme Court15 Sept 2010Dismissed
Coal India Limited and Others, Vs Alok Fuels (P) Ltd., th. Director, etc. etc.
Supreme Court Of India · (2010) 10 JT 18 : (2010) 10 SCC 157
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13, 13(2)
Supreme Court15 Sept 2010Dismissed
Coal India Limited and Others Vs Coal Consumers Association and Others
Supreme Court Of India · (2010) 10 JT 120 : (2010) 10 SCC 395
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13(1), 3(2)
Supreme Court15 Sept 2010Allowed
Surendra Pratap Singh Vs State of U.P. and Others
Supreme Court Of India · (2011) CriLJ 690 : (2010) 10 JT 15 : (2010) 9 SCC 475
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court15 Sept 2010Allowed
Pralhad and Others Vs State of Maharashtra and Another
Supreme Court Of India · (2011) 2 AWC 1616 : (2011) 1 BomCR 231 : (2010) 10 JT 428 : (2011) 2 MhLj 519 : (2011) 2 MPLJ 33 : (2011) 1 RCR(Civil) 809 : (2010) 10 SCC 458
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 141Land Acquisition (Amendment) Act, 1984 — Section 23(1A), 30, 30(1)
Supreme Court15 Sept 2010Dismissed
Sri Sambhu Das @ Bijoy Das and Another Vs State of Assam
Supreme Court Of India · AIR 2010 SC 3300 : (2010) AIRSCW 5489 : (2010) 2 ALD(Cri) 896 : (2011) 1 GLT 28 : (2010) 9 JT 470 : (2010) 10 SCC 374 : (2010) 6 Supreme 475
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 174, 175Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 32
Supreme Court15 Sept 2010Dismissed
Sushila Chemicals Pvt. Ltd. and Another Vs Bharat Coking Coal Ltd. and Others
Supreme Court Of India · (2011) 59 BLJR 42 : (2010) 11 JT 266 : (2010) 10 SCC 388
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13, 13(2)
Supreme Court14 Sept 2010Dismissed
Commr. of C. Ex., Rajkot, Gujrat Vs Makson Confectionery Pvt. Ltd.
Supreme Court Of India · (2010) 259 ELT 5
Central Excises and Salt Act, 1944 — Section 4A
Supreme Court14 Sept 2010Allowed
Abdul Sayeed Vs State of Madhya Pradesh
Supreme Court Of India · (2010) 4 Crimes 86 : (2010) 10 JT 434 : (2011) 1 RCR(Criminal) 550 : (2010) 10 SCC 259 : (2010) 8 UJ 4037
Criminal Procedure Code, 1973 (CrPC) — Section 215, 216, 218, 221, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court14 Sept 2010Dismissed
State of Karnataka Vs Azad Coach Builders Pvt. Ltd. and Another
Supreme Court Of India · (2010) 11 JT 201 : (2010) 9 UJ 4219
Central Sales Tax Act, 1956 — Section 5, 5(2), 5(3)Constitution of India, 1950 — Article 286, 286(1), 286(2)Karnataka Sales Tax Act, 1957 — Section 20(5)
Supreme Court14 Sept 2010Dismissed
Subhan Rao and Another Vs Parvathi Bai and Others
Supreme Court Of India · (2011) 1 ALT 20 : (2011) 2 AWC 1779 : (2011) 2 BomCR 762 : (2010) 9 JT 553 : (2011) 1 KarLJ 506 : (2011) 2 MhLj 19 : (2011) MPLJ 503 : (2011) 113 RD 67 : (2010) 10 SCC 235
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
Supreme Court14 Sept 2010Dismissed
Gaddam Ramakrishnareddy and Others Vs Gaddam Rami Reddy and Another
Supreme Court Of India · AIR 2011 SC 179 : (2010) AIRSCW 6589 : (2011) 1 ALLMR 448 : (2011) 2 AWC 1620 : (2011) 1 BomCR 348 : (2011) 111 CLT 131 : (2010) 10 JT 125 : (2011) 1 KLJ 2 : (2011) 112 RD 264 : (2011) 2 RLW 1867 : (2010) 9 SCC 602
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
Supreme Court14 Sept 2010Allowed
Rama Devi Vs State of Bihar and Others
Supreme Court Of India · (2011) 59 BLJR 17 : (2011) CriLJ 652 : (2011) 1 PLJR 20 : (2011) 1 RCR(Criminal) 527 : (2010) 12 SCC 273 : (2011) 2 SCC(Cri) 181 : (2010) 9 UJ 4298
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 468