CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 948 of 2,993

Supreme Court01 Oct 2010Dismissed

Punjab and Sind Bank Vs Allied Beverages Company Pvt. Ltd. and Others Allied Beverage Company Pvt. Ltd. and Others Vs Punjab and Sind Bank and Others

Supreme Court Of India · (2011) 2 AWC 1509 : (2011) 2 BomCR 774 : (2011) 2 CHN 1 Supp : (2010) 159 CompCas 474 : (2010) 4 CompLJ 546 : (2011) 113 RD 354 : (2010) 10 SCC 640 : (2010) 104 SCL 283 : (2010) 9 UJ 4594

Banking Regulation Act, 1949 — Section 21, 21A, 35ABanking Regulation Act, 1984 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34, 34(1)
Read judgment
Supreme Court30 Sept 2010Dismissed

A.P. Housing Board Vs K. Manohar Reddy and Others

Supreme Court Of India · (2010) AIRSCW 6231 : (2011) 1 ALD 117 : (2011) 2 AWC 1238 : (2011) 111 CLT 145 : (2010) 11 JT 165 : (2011) 1 RCR(Civil) 835 : (2010) 10 SCALE 363 : (2010) 12 SCC 707

Land Acquisition Act, 1894 — Section 18, 23(1), 23(1)(A), 28, 34
Read judgment
Supreme Court30 Sept 2010Partly Allowed

Iyasamy and Another Vs SPL. Tahsildar, Land Acquisition

Supreme Court Of India · (2011) 2 AWC 1234 : (2010) 11 JT 173 : (2011) 1 LW 858 : (2011) 2 MhLj 453 : (2011) 1 MLJ 139 : (2011) MPLJ 529 : (2011) 1 RCR(Civil) 831 : (2010) 10 SCALE 359 : (2010) 10 SCC 464

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 4, 4(1)
Read judgment
Supreme Court30 Sept 2010Partly Allowed

ICICI Bank Limited Vs Official Liquidator of APS Star Industries Ltd. and Others

Supreme Court Of India · AIR 2011 SC 1521 : (2011) AIRSCW 1427 : (2010) AIRSCW 6214 : (2011) 1 BC 178 : (2011) 5 CHN 78 Supp : (2010) 159 CompCas 443 : (2010) 4 CompLJ 241 : (2010) 3 GLH 494 : (2010) 10 JT 599 : (2010) 10 SCALE 378 : (2010) 10 SCC 1 : (2010) 5 Supreme 369 : (2010

Banking Laws (Amendment) Act, 1968 — Section 5Banking Regulation Act, 1949 — Section 18(1), 2, 20, 21, 21(1)Companies Act, 1956 — Section 25, 3, 38A, 448, 449
Read judgment
Supreme Court29 Sept 2010Disposed Of

Arvind Kumar Mishra Vs New India Assurance Co. Ltd. and Another

Supreme Court Of India · (2010) AIRSCW 6085 : (2011) 111 CLT 285 : (2010) 10 JT 254 : (2011) 2 MhLj 12 : (2011) 2 MLJ 308 : (2011) MPLJ 566 : (2011) 1 PLJR 16 : (2011) 161 PLR 740 : (2010) 10 SCALE 298 : (2010) 10 SCC 254 : (2010) 6 Supreme 844

Motor Vehicles Act, 1988 — Section 163A, 166
Read judgment
Supreme Court28 Sept 2010Disposed Of

Brundaban Moharana and Another Vs The State of Orissa

Supreme Court Of India · (2011) 1 DMC 454 : (2011) 1 RCR(Criminal) 615 : (2010) 13 SCC 381 : (2011) 1 SCC(Cri) 1173 : (2010) 3 UC 1874

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
Read judgment
Supreme Court28 Sept 2010Dismissed

Mohd. Yunus Khan Vs State of U.P. and Others

Supreme Court Of India · (2010) AIRSCW 6089 : (2011) 1 AWC 958 Supp : (2010) 10 JT 341 : (2010) 10 SCALE 286 : (2010) 10 SCC 539 : (2011) 1 SCC(L&S) 180 : (2010) 6 SLR 88 : (2010) 7 Supreme 970 : (2011) 1 UPLBEC 81

Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 13, 14(1)
Read judgment