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Supreme Court Of India judgments

59,848 judgments · page 886 of 2,993

Supreme Court25 Aug 2011Allowed

State of Rajasthan and Others Vs Sanyam Lodha

Supreme Court Of India · (2011) 6 AWC 5702 Supp : (2011) 10 JT 7 : (2011) 9 SCALE 379 : (2011) 13 SCC 262 : (2011) 10 SCR 662

Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 357, 357APenal Code, 1860 (IPC) — Section 376, 376(2), 376(2)(5)
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Supreme Court24 Aug 2011Dismissed

Uniflex Cables Ltd. Vs Commissioner, Central Excise, Surat-II

Supreme Court Of India · (2012) AIRSCW 2520 : (2011) 271 ELT 161 : (2011) 13 JT 233 : (2013) 75 KarLJ 172 : (2011) 9 SCALE 370 : (2011) 10 SCR 591 : (2011) 6 Supreme 191

Central Excise Rules, 1944 — Rule 173B, 173Q(1)Central Excises and Salt Act, 1944 — Section 35L
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Supreme Court24 Aug 2011Allowed

Spl. Land Acquisition Officer Vs Maharani Biswal and Others

Supreme Court Of India · AIR 2011 SC 3578 : (2011) AIRSCW 5044 : (2011) 6 AWC 6353 Supp : (2011) 4 JCR 102 : (2011) 10 JT 98 : (2011) 4 PLJR 332 : (2011) 114 RD 441 : (2011) 9 SCALE 354 : (2011) 12 SCC 324 : (2011) 10 SCR 609 : (2011) 6 Supreme 13

Land Acquisition Act, 1894 — Section 18, 54
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Supreme Court24 Aug 2011Dismissed

P. Parthasarathy Vs State of Karnataka and Others

Supreme Court Of India · (2012) AIRSCW 748 : (2012) AIRSCW 264 : (2013) 2 KarLJ 226 : (2011) 9 SCALE 373 : (2011) 12 SCC 183 : (2011) 10 SCR 599 : (2011) 7 Supreme 448 : (2011) 6 Supreme 146

Karnataka Industrial Areas Development Act, 1966 — Section 28, 28(1), 28(2), 28(3), 28(4)
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Supreme Court24 Aug 2011Dismissed

Budhadev Karmaskar Vs State of West Bengal

Supreme Court Of India · (2011) 3 ACR 3474 : (2012) CriLJ 316 : (2011) 9 JT 361 : (2012) 1 RCR(Criminal) 598 : (2011) 9 SCALE 327 : (2011) 10 SCR 577 : (2011) 3 UC 1784

Constitution of India, 1950 — Article 21
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Supreme Court23 Aug 2011Allowed

Inderjit Singh Grewal Vs State of Punjab and Another

Supreme Court Of India · (2011) 3 ACR 3544 : (2012) CriLJ 309 : (2011) 3 DMC 7 : (2011) 4 KCCR 3283 : (2011) 3 KLJ 40 : (2011) 4 KLT 69 SN : (2011) 2 NCC 544 : (2011) 4 RCR(Civil) 129 : (2011) 9 SCALE 295 : (2011) 12 SCC 588 : (2011) 10 SCR 557 : (2011) 3 UC 1758

Protection Of Women From Domestic Violence Rules, 2006 — Rule 15(6)Indian Penal Code, 1860 — Section 40, 43, 107, 120B, 191, 193, 376, 406, 498ACode Of Criminal Procedure, 1973 — Section 468, 482
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Supreme Court23 Aug 2011Disposed Of

Devender Kumar Tyagi and Others Vs State of U.P. and Others

Supreme Court Of India · (2011) 8 ADJ 173 : (2012) AIRSCW 1340 : (2011) 9 JT 390 : (2011) 3 KLT 154 SN : (2011) 8 MLJ 385 : (2011) 9 SCALE 310

Constitution of India, 1950 — Article 32Land Acquisition Act, 1894 — Section 11, 17, 17(1), 17(2), 17(4)National Capital Region Planning Board Act, 1985 — Section 10, 10(2), 19, 19(1), 19(2)
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Supreme Court23 Aug 2011Dismissed

National Insurance Company Ltd. Vs Kusuma and Another

Supreme Court Of India · (2011) ACJ 2432 : (2012) AIRSCW 266 : (2012) 2 ALD 97 : (2011) 5 AWC 5115 : (2011) 3 GLH 193 : (2011) 9 JT 356 : (2012) 4 KarLJ 37 : (2011) 3 KLT 160 SN : (2012) 1 MLJ 989 : (2011) 164 PLR 270 : (2011) 4 RCR(Civil) 180 : (2011) 4 RLW 2816 : (2011) 9 SCALE

Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 166, 168
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Supreme Court19 Aug 2011Dismissed

Ram Kumar Vs State of U.P. and Others

Supreme Court Of India · AIR 2011 SC 2903 : (2011) AIRSCW 4807 : (2011) 6 AWC 5699 Supp : (2011) 6 CTC 440 : (2011) 131 FLR 17 : (2011) 3 GLH 281 : (2012) 1 JCR 13 : (2011) 9 JT 200 : (2011) 4 KCCR 475 SN : (2011) 9 SCALE 75 : (2011) 10 SCR 506 : (2011) 6 Supreme 23

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 294, 323, 324, 325, 34
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Supreme Court19 Aug 2011Disposed Of

Rajeev Hitendra Pathak and Others Vs Achyut Kashinath Karekar and Another M.O.H. Leathers Vs United Commercial Bank

Supreme Court Of India · (2012) 2 ALD 146 : (2011) 5 AWC 5302 Supp : (2012) 1 BomCR 160 : (2011) 5 CHN 304 Supp : (2011) 4 CPJ 35 : (2011) 9 JT 407 : (2011) 5 LW 774 : (2012) 2 MhLj 1 : (2012) 1 MLJ 684 : (2012) 1 MPHT 1 : (2011) 164 PLR 274 : (2011) 4 RCR(Civil) 175 : (2011) 9 S

Consumer Protection (Amendment) Act, 2002 — Section 17A, 17B, 22(2)Consumer Protection (Amendment) Act, 2003 — Section 22AConsumer Protection Act, 1986 — Section 12, 12(1), 12(3), 13, 13(2)
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Supreme Court19 Aug 2011Partly Allowed

Prakash Jha Productions and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 6 AWC 5598 Supp : (2011) 3 GLH 172 : (2011) 10 JT 102 : (2011) 7 MLJ 1227 : (2011) 9 SCALE 265 : (2011) 8 SCC 372 : (2011) 10 SCR 496 : (2012) 3 UC 2029

Cinematograph Act, 1952 — Section 3, 4Constitution of India, 1950 — Article 19(1)Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 6, 6(1)
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Supreme Court19 Aug 2011Allowed

State of U.P. and Others Vs Luxmi Kant Shukla

Supreme Court Of India · AIR 2011 SC 3528 : (2011) AIRSCW 5082 : (2011) 6 AWC 5691 Supp : (2011) 131 FLR 11 : (2011) 9 JT 204 : (2012) 1 MLJ 522 : (2011) 1 NCC 298 : (2011) 9 SCALE 80 : (2011) 10 SCR 531 : (2011) 8 Supreme 494

Constitution of India, 1950 — Article 166(3)
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Supreme Court18 Aug 2011Allowed

State Bank of India and Another Vs Emmsons International Ltd. and Another

Supreme Court Of India · AIR 2011 SC 2906 : (2011) AIRSCW 4810 : (2011) 5 AWC 5310 Supp : (2011) 4 BC 244 : (2011) 5 CHN 333 Supp : (2012) 1 CTC 216 : (2012) 1 JLJ 298 : (2011) 9 JT 316 : (2011) 4 KCCR 466 SN : (2012) 1 MLJ 701 : (2011) 4 RCR(Civil) 662 : (2012) 1 RLW 93 : (2011)

Civil Procedure Code, 1908 (CPC) — Section 96
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