Supreme Court Of India · (2011) 3 ACR 2690 : AIR 2011 SC 3076 : (2012) 1 LW(Cri) 125 : (2012) 2 MLJ 388 : (2011) 4 RCR(Criminal) 148 : (2011) 9 SCALE 583 : (2011) 10 SCR 804 : (2011) 3 UC 1941

Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 313Negotiable Instruments Act, 1881 (NI) — Section 138

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Supreme Court01 Sept 2011Allowed

Yograj Infrastructure Ltd. Vs Ssang Yong Engineering and Construction Co. Ltd.

Supreme Court Of India · AIR 2011 SC 3517 : (2011) AIRSCW 5158 : (2011) 4 ARBLR 82 : (2012) 3 AWC 2282 : (2011) 5 CHN 175 Supp : (2011) 10 JT 588 : (2011) 5 LW 646 : (2011) 4 RCR(Civil) 882 : (2011) 9 SCALE 567 : (2011) 9 SCC 735 : (2011) 8 Supreme 484

Arbitration and Conciliation Act, 1996 — Section 17, 2(2), 34, 37, 37(2)

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Supreme Court01 Sept 2011Disposed Of

Surendra Prasad Shukla Vs The State of Jharkhand and Others

Supreme Court Of India · (2011) 6 AWC 5445 Supp : (2011) 131 FLR 1112 : (2011) 4 JCR 105 : (2011) 9 JT 560 : (2011) 9 SCALE 535 : (2011) 8 SCC 536 : (2011) 10 SCR 799

Constitution of India, 1950 — Article 136, 226Penal Code, 1860 (IPC) — Section 392

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Supreme Court01 Sept 2011Disposed Of

Priyanka Khanna Vs Amit Khanna and Another

Supreme Court Of India · (2011) 3 DMC 725 : (2012) 1 KLJ 390

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 482Hindu Marriage Act, 1955 — Section 13(1), 13BPenal Code, 1860 (IPC) — Section 279, 323, 337, 34, 355

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Supreme Court30 Aug 2011Dismissed

Shiv Cotex Vs Tirgun Auto Plast P. Ltd. and Others

Supreme Court Of India · (2011) 6 AWC 6332 Supp : (2011) 4 BC 125 : (2012) 4 BomCR 722 : (2011) 9 JT 552 : (2011) 5 LW 606 : (2012) 2 MhLj 439 : (2011) 4 RCR(Civil) 807 : (2011) 114 RD 755 : (2011) 9 SCALE 500 : (2011) 10 SCR 787

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 3, 100, 101, 96State Financial Corporations Act, 1951 — Section 29

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Supreme Court30 Aug 2011

Maninderjit Singh Bitta Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 10 SCALE 161 : (2012) 2 TAC 14

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Supreme Court30 Aug 2011Dismissed

Air Liquide North India Pvt. Ltd. Vs Commissioner, Central Excise, Jaipur-I

Supreme Court Of India · (2011) 187 ECR 243 : (2011) 9 JT 547 : (2011) 9 SCALE 506

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Supreme Court30 Aug 2011Disposed Of

Mrs. Asha Sharma Vs Chandigarh Administration and Others

Supreme Court Of India · (2011) 10 JT 82 : (2012) 1 RCR(Civil) 25 : (2011) 9 SCALE 549 : (2011) 10 SCC 86

Constitution of India, 1950 — Article 141, 142, 226, 32Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 11, 11(1), 11(2), 13, 13(1)

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Supreme Court30 Aug 2011Disposed Of

United Bank of India Vs Prasanta Kumar Roy and Others

Supreme Court Of India · (2012) 133 FLR 527 : (2012) 2 LLJ 12 : (2012) 12 SCC 519

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Constitution of India, 1950 — Article 136

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Supreme Court30 Aug 2011Allowed

Commnr. of Central Excise, Meerut-II Vs Sundstrand Forms P. Ltd.

Supreme Court Of India · (2011) 187 ECR 248 : (2011) 10 JT 200 : (2011) 9 SCALE 512

Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1)

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Supreme Court30 Aug 2011Dismissed

Rakesh Sharma and Others Vs State of M.P. and Others

Supreme Court Of India · (2011) AIRSCW 5668 : (2012) 3 AWC 3137 : (2012) 1 JLJ 106 : (2011) 10 JT 436 : (2011) 3 MPJR 329 : (2011) 9 SCALE 538 : (2011) 12 SCR 351 : (2011) 6 Supreme 402

Constitution of India, 1950 — Article 226

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Supreme Court30 Aug 2011Disposed Of

Sanjoy Narayan Editor in Chief Hindustan and Others Vs Hon. High Court of Allahabad thr. R.G.

Supreme Court Of India · (2011) 3 ACR 3528 : (2011) AIRSCW 5761 : (2012) 1 Crimes 26 : (2011) 10 JT 74 : (2011) 3 KLT 882 : (2012) 1 RCR(Civil) 525 : (2012) 1 RCR(Criminal) 361 : (2011) 9 SCALE 532 : (2011) 10 SCR 781 : (2011) 8 Supreme 486 : (2011) 3 UC 1912 : (2011) 5 UJ 2875

Constitution of India, 1950 — Article 19(1), 19(2)

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Supreme Court29 Aug 2011Allowed

State of Maharashtra Vs Vijay C. Puljal and Others

Supreme Court Of India · (2011) 08 SC CK 0155

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Supreme Court29 Aug 2011Allowed

Raghubir Singh Vs State of Rajasthan and Others

Supreme Court Of India · (2011) 3 ACR 3484 : (2011) 14 JT 75 : (2012) 1 MLJ 682 : (2011) 2 NCC 580 : (2011) 9 SCALE 472 : (2011) 12 SCC 235 : (2011) 10 SCR 739 : (2011) 3 UC 1924

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court29 Aug 2011Partly Allowed

Anil Kumar Vs State of Haryana

Supreme Court Of India · (2011) 08 SC CK 0076

Essential Commodities Act, 1955 — Section 7

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Supreme Court29 Aug 2011Disposed Of

Md. Murtaza and Others Vs State of Assam and Others

Supreme Court Of India · (2011) 6 AWC 6329 Supp : (2012) 2 GLD 501 : (2011) 13 JT 145 : (2011) 5 LW 332 : (2011) 8 MLJ 66 : (2011) 4 RCR(Civil) 346 : (2011) 9 SCALE 526 : (2011) 10 SCR 755

Constitution of India, 1950 — Article 19(1), 19(6)

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