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Supreme Court Of India judgments

59,848 judgments · page 883 of 2,993

Supreme Court05 Sept 2011Dismissed

Mrinal Das and Others Vs The State of Tripura

Supreme Court Of India · AIR 2011 SC 3753 : (2011) AIRSCW 5566 : (2012) BomCR(Cri) 187 : (2012) 1 GLD 712 : (2011) 4 JCC 2571 : (2012) 1 RCR(Criminal) 247 : (2011) 10 SCALE 55 : (2012) 3 UC 1828 : (2011) 5 UJ 3364

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 306, 306(1), 306(4), 307Evidence Act, 1872 — Section 114, 133, 3
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Supreme Court05 Sept 2011Dismissed

High Court of Judicature at Patna Vs Madan Mohan Prasad and Others

Supreme Court Of India · AIR 2011 SC 3046 : (2011) AIRSCW 5222 : (2013) 1 AWC 108 : (2011) 4 JCR 127 : (2011) 10 JT 402 : (2011) 4 KLT 70 SN : (2012) 1 MLJ 533 : (2012) 1 PLJR 86 : (2011) 10 SCALE 15 : (2011) 9 SCC 65 : (2011) 7 Supreme 159

Constitution of India, 1950 — Article 226, 227, 235, 32Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7ALimitation Act, 1963 — Section 12, 14, 4, 5
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Supreme Court02 Sept 2011Allowed

Pirthi Vs Mohan Singh and Others

Supreme Court Of India · AIR 2011 SC 3070 : (2011) 5 CHN 361 Supp : (2011) 10 JT 67 : (2011) 4 RCR(Civil) 349 : (2011) 9 SCALE 669 : (2011) 9 SCC 107 : (2011) 11 SCR 122

Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Punjab Pre-emption Act, 1913 — Section 15(1)
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Supreme Court02 Sept 2011Dismissed

Prem Singh Vs State of Haryana

Supreme Court Of India · (2011) 3 ACR 3463 : (2011) 4 JCR 156 : (2011) 12 JT 31 : (2011) 10 SCALE 102

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 149, 302, 34
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Supreme Court02 Sept 2011Allowed

The Institute of Chartered Accountants of India Vs Shaunak H. Satya and Others

Supreme Court Of India · AIR 2011 SC 3336 : (2011) AIRSCW 4958 : (2012) 1 AWC 100 Supp : (2011) 5 CHN 231 Supp : (2011) 5 CTC 780 : (2011) 4 JKJ 11 : (2011) 10 JT 128 : (2011) 4 KLT 17 SN : (2011) 5 LW 299 : (2012) 1 MLJ 488 : (2011) 4 RCR(Civil) 336 : (2011) 9 SCALE 639 : (2011)

Chartered Accountants Act, 1949 — Section 3Chartered Accountants Regulations, 1988 — Regulation 38, 39(2), 39(4), 42Constitution of India, 1950 — Article 12
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Supreme Court02 Sept 2011Allowed

Arun Kumar Aggarwal Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 2011 SC 3056 : (2011) AIRSCW 5257 : (2011) 10 JT 167 : (2011) 4 RCR(Criminal) 137 : (2011) 9 SCALE 608 : (2011) 6 Supreme 163 : (2011) 5 UJ 3149

Criminal Procedure Code, 1973 (CrPC) — Section 169, 482Income Tax Act, 1922 — Section 31Income Tax Act, 1961 — Section 153(3)(ii)
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Supreme Court02 Sept 2011Allowed

Bhushan Kumar Meen Vs State of Punjab and Others

Supreme Court Of India · (2011) 3 ACR 2696 : (2011) AIRSCW 5801 : (2012) BomCR(Cri) 156 : (2011) 10 JT 107 : (2012) 1 MLJ 165 : (2011) 2 NCC 658 : (2011) 4 RCR(Criminal) 144 : (2011) 9 SCALE 617 : (2011) 8 SCC 438 : (2011) 10 SCR 844 : (2011) 6 Supreme 131 : (2011) 3 UC 1889 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
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Supreme Court02 Sept 2011Allowed

Sri Chandu Khamaru Vs Smt. Nayan Malik and Others

Supreme Court Of India · AIR 2011 SC 2897 : (2011) AIRSCW 5284 : (2011) 6 AWC 5441 Supp : (2012) 1 CHN 152 Supp : (2011) 4 JCR 106 : (2011) 10 JT 195 : (2012) 1 RCR(Civil) 151 : (2011) 9 SCALE 598 : (2011) 12 SCC 314 : (2011) 11 SCR 112 : (2011) 6 Supreme 1

Electricity Act, 2003 — Section 42(1), 43(1), 67, 67(1), 67(2)
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Supreme Court02 Sept 2011

State of Rajasthan Vs Arjun Singh and Others etc.

Supreme Court Of India · (2011) 3 ACR 2723 : AIR 2011 SC 3380 : (2011) AIRSCW 5295 : (2011) 4 JCR 138 : (2011) 10 JT 112 : (2012) 1 MLJ 516 : (2011) 2 NCC 529 : (2011) 4 RCR(Criminal) 270 : (2011) 9 SCALE 661 : (2011) 9 SCC 115 : (2011) 10 SCR 823 : (2011) 6 Supreme 69 : (2011) 3

Arms Act, 1959 — Section 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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Supreme Court02 Sept 2011Dismissed

State of Punjab Vs Central Bureau of Investigation and Others

Supreme Court Of India · (2011) 3 ACR 2702 : AIR 2011 SC 2962 : (2011) AIRSCW 5248 : (2011) 4 JCC 2684 : (2011) 10 JT 185 : (2012) 2 MLJ 420 : (2011) 2 NCC 678 : (2011) 4 RCR(Criminal) 152 : (2011) 9 SCALE 620 : (2011) 3 SCC(Cri) 666 : (2011) 11 SCR 281

Constitution of India, 1950 — Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 173(1), 173(2)Immoral Traffic (Prevention) Act, 1956 — Section 4, 5
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Supreme Court02 Sept 2011Disposed Of

Thota Venkateswarlu Vs State of A.P. tr. Princl Sec. and Another

Supreme Court Of India · (2011) 3 ACR 2698 : AIR 2011 SC 2900 : (2011) AIRSCW 5236 : (2012) BomCR(Cri) 273 : (2011) 10 JT 281 : (2011) 3 KLT 909 : (2012) 1 MLJ 341 : (2011) 2 NCC 875 : (2011) 9 SCALE 603 : (2011) 11 SCR 95 : (2011) 6 Supreme 97 : (2011) 5 UJ 3127

Criminal Procedure Code, 1973 (CrPC) — Section 188, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
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Supreme Court02 Sept 2011Allowed

Jermani Yadav Vs State of Bihar

Supreme Court Of India · AIR 2011 SC 3655 : (2012) 113 CLT 369 : (2011) 4 RCR(Criminal) 584 : (2011) 8 SCC 803 : (2011) 3 SCC(Cri) 590 : (2011) 3 UC 1923

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Supreme Court02 Sept 2011Disposed Of

State of U.P. Vs Alok Verma

Supreme Court Of India · (2011) 3 ACR 2732 : (2011) 10 JT 64 : (2011) 4 RCR(Criminal) 146 : (2011) 9 SCALE 657 : (2011) 8 SCC 434 : (2011) 11 SCR 105 : (2011) 3 UC 1900

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Supreme Court02 Sept 2011Dismissed

Ramachandran and Others etc. Vs State of Kerala

Supreme Court Of India · (2011) 3 ACR 2712 : AIR 2011 SC 3581 : (2012) 1 ALD(Cri) 906 : (2011) CriLJ 4845 : (2011) 4 JCR 147 : (2011) 2 NCC 483 : (2011) 4 RCR(Criminal) 480 : (2011) 9 SCALE 676 : (2011) 3 UC 1853

Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
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Supreme Court02 Sept 2011Dismissed

Divya Exports Vs Shalimar Video Company and Others

Supreme Court Of India · AIR 2011 SC 3063 : (2011) AIRSCW 5276 : (2011) 5 CHN 341 Supp : (2012) 1 RCR(Civil) 154 : (2013) 2 RLW 1073 : (2011) 9 SCALE 630

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Trusts Act, 1882 — Section 73, 74
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