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Supreme Court Of India judgments

59,848 judgments · page 887 of 2,993

Supreme Court18 Aug 2011Dismissed

Ramesh Kumar and Another Vs Furu Ram and Another etc.

Supreme Court Of India · (2011) AIRSCW 5763 : (2011) 3 ARBLR 477 : (2011) 9 JT 505 : (2011) 6 MhLj 842 : (2011) 9 SCALE 16 : (2011) 8 SCC 613 : (2011) 10 SCR 453 : (2012) 3 UC 1997

Arbitration Act, 1940 — Section 14, 17, 30, 32, 33Contract Act, 1872 — Section 17Evidence Act, 1872 — Section 114
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Supreme Court18 Aug 2011Disposed Of

P.V. Indiresan Vs Union of India (UOI) and Others

Supreme Court Of India · (2012) 3 AWC 2469 : (2011) 59 BLJR 2075 : (2011) 181 DLT 608 : (2011) 9 JT 415 : (2011) 4 KCCR 476 SN : (2011) 9 SCALE 33 : (2011) 8 SCC 441 : (2011) 10 SCR 384 : (2011) 4 UJ 2795

Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2, 3Constitution of India, 1950 — Article 15(5), 16(4), 21AHaryana Service of Engineers (Class I) Public Works Department (Irrigation Branch)
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Supreme Court17 Aug 2011Dismissed

The Registrar General, High Court of Madras Vs M. Manickam and Others

Supreme Court Of India · AIR 2011 SC 3658 : (2011) AIRSCW 5476 : (2011) 6 AWC 5710 Supp : (2011) 5 CTC 468 : (2011) 131 FLR 373 : (2011) 4 JCR 93 : (2011) 9 JT 341 : (2011) 5 LW 193 : (2012) 2 MLJ 451 : (2011) 9 SCALE 161 : (2011) 10 SCR 324 : (2011) 5 Supreme 591

Constitution of India, 1950 — Article 136, 226Evidence Act, 1872 — Section 32(5)Registration of Births and Deaths Act, 1969 — Section 13, 13(1), 13(2), 30(3)
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Supreme Court17 Aug 2011Allowed

State of Haryana and Others Vs Malik Traders

Supreme Court Of India · AIR 2011 SC 3574 : (2011) AIRSCW 5094 : (2011) 5 ALLMR 947 : (2011) 5 AWC 5378 Supp : (2011) 5 CHN 45 Supp : (2011) 4 KLT 20 SN : (2011) 4 RCR(Civil) 873 : (2011) 9 SCALE 1 : (2011) 13 SCC 200 : (2011) 10 SCR 372

Contract Act, 1872 — Section 5
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Supreme Court17 Aug 2011Partly Allowed

Maloth Somaraju Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 2993 : (2011) AIRSCW 4877 : (2012) CriLJ 402 : (2011) 3 Crimes 180 : (2011) 10 JT 17 : (2011) 4 KCCR 477 SN : (2011) 3 RCR(Criminal) 889 : (2011) 9 SCALE 174 : (2011) 8 SCC 635 : (2011) 10 SCR 349 : (2011) 5 Supreme 502 : (2011) 3 UC 1744 : (

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
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Supreme Court17 Aug 2011Disposed Of

State of Madhya Pradesh Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 2012 SC 2518 : (2012) AIRSCW 771 : (2011) 5 AWC 5382 Supp : (2011) 9 JT 332 : (2011) 5 LW 597 : (2011) 9 SCALE 6 : (2011) 12 SCR 140

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 8, Order 6 Rule 17Constitution of India, 1950 — Article 131, 131A, 14, 226, 32Madhya Pradesh Re-organisation Act, 2000 — Section 58(3), 58(4)
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Supreme Court16 Aug 2011Disposed Of

State of Uttaranchal and Another Vs Sunil Kumar Vaish and Others

Supreme Court Of India · (2011) 5 AWC 5390 Supp : (2011) 10 JT 26 : (2011) 4 RLW 2851 : (2011) 9 SCALE 131 : (2011) 8 SCC 670 : (2011) 2 UD 143

Transfer of Property Act, 1882 — Section 108(Q)United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 — Section 129, 9Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 —
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