Supreme Court02 Jul 2013Allowed

M.P. State Mining Corporation Ltd. Vs Sanjeev Bhaskar and Others

Supreme Court Of India · (2013) 7 AD 417 : (2013) 5 AWC 4821 : (2013) 3 CGLJ 525 : (2013) 8 SCALE 706 : (2013) 12 SCC 326 : (2013) 3 WLN 129

Mineral Concession Rules, 1960 — Rule 25A, 27(1), 27(5), 31(1), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 25A, 30Motor Vehicles Act, 1988 — Section 61(2)
Supreme Court02 Jul 2013Allowed

Association for Environment Protection Vs State of Kerala and Others

Supreme Court Of India · (2013) 7 AD 425 : AIR 2013 SC 2500 : (2013) AIRSCW 3840 : (2013) 4 CHN 115 : (2013) 116 CLT 1062 : (2013) 3 EFLT 598 : (2013) 10 JT 57 : (2013) 3 KLJ 155 : (2013) 3 KLT 201 : (2013) 5 MLJ 604 : (2014) 1 RCR(Civil) 14 : (2013) 8 SCALE 532 : (2013) 7 SCC 22

Constitution of India, 1950 — Article 21, 48A, 51A
Supreme Court02 Jul 2013Allowed

Jasvinder Saini and Others Vs State (Govt. of NCT of Delhi)

Supreme Court Of India · (2013) 7 AD 367 : AIR 2014 SC 841 : (2013) 83 ALLCC 132 : (2013) ALLMR(Cri) 3006 : (2013) 3 ALT(Cri) 311 : (2014) 117 CLT 514 : (2013) 202 DLT 61 : (2013) 3 DMC 39 : (2013) 137 DRJ 498 : (2013) 3 JCC 2168 : (2013) 4 JLJR 6 : (2014) 1 JT 373 : (2013) 2 LW(

Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(2), 216(3), 216(4), 216(5)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 406, 498A
Supreme Court02 Jul 2013Allowed

Veer Pal Singh Vs Secretary, Ministry of Defence

Supreme Court Of India · (2013) 5 ABR 798 : (2014) 2 AD 160 : AIR 2013 SC 2827 : (2013) AIRSCW 4393 : (2013) 5 AWC 5322 : (2013) 10 JT 71 : (2013) LabIC 3276 : (2013) 6 MhLj 876 : (2013) 5 MLJ 841 : (2013) 4 MPLJ 493 : (2013) 8 SCALE 686 : (2013) 8 SCC 83 : (2014) 1 SCC(L&S) 69 :

Pension Regulations For The Army, 1961 — Regulation 173, 423
Supreme Court02 Jul 2013Disposed Of

Anil Kumar Mahajan Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 8 AD 241 : (2013) 4 ALLMR 967 : (2013) 5 AWC 4581 : (2013) 3 BLJ 517 : (2013) 3 JLJR 404 : (2013) 5 LW 765 : (2013) 6 MhLj 113 : (2013) 4 MPLJ 286 : (2013) 4 PLJR 18 : (2014) 173 PLR 678 : (2013) 8 SCALE 366 : (2013) 7 SCC 243 : (2013) 2 SCC(L&S) 6

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
Supreme Court02 Jul 2013Dismissed

Babu @ Balasubramaniam and Another Vs The State of Tamil Nadu

Supreme Court Of India · (2013) 7 AD 292 : (2013) 3 AJR 849 : (2013) 2 ALD(Cri) 627 : (2013) CriLJ 3649 : (2013) 9 JT 148 : (2013) 3 RCR(Criminal) 736 : (2013) 8 SCALE 48 : (2013) 8 SCC 60 : (2013) 3 UC 1698

Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 109, 302, 304, 34, 498A
Supreme Court02 Jul 2013Allowed

Dharamvir Singh Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 7 AD 451 : AIR 2013 SC 2840 : (2013) AIRSCW 4236 : (2013) 5 AWC 5308 : (2013) LabIC 3218 : (2013) 3 LLN 57 : (2013) 8 SCALE 58 : (2013) 7 SCC 316 : (2013) 7 SCC(L&S) 706 : (2013) 3 SCT 778 : (2013) 4 Supreme 687 : (2013) 4 WBLR 680

Entitlement for Casualty, Pension any Award for Armed Forces Personals Rules, 1982 — Rule 14Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14, 17, 423, 5, 6Guide to Medical Officers (Military Pensions) Rule
Supreme Court02 Jul 2013Dismissed

Sheo Shankar Singh Vs State of U.P.

Supreme Court Of India · (2013) 7 AD 254 : AIR 2013 SC 2853 : (2013) 5 ALJ 184 : (2013) 83 ALLCC 728 : (2014) 117 CLT 66 : (2013) CriLJ 3788 : (2013) 3 Crimes 1 : (2013) 9 JT 196 : (2013) 7 SCALE 785 : (2013) 12 SCC 539 : (2013) 3 UC 1677

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 313, 34, 379
Supreme Court01 Jul 2013Dismissed

G. Ravindranath @ R. Chowdhary Vs E. Srinivas and Another

Supreme Court Of India · (2013) 4 ACC 345 : (2013) ACJ 2131 : AIR 2013 SC 2974 : (2013) 6 ALD 79 : (2013) 100 ALR 721 : (2013) 5 AWC 4674 : (2013) 172 PLR 255 : (2013) 3 RCR(Civil) 934 : (2013) 4 RLW 3270 : (2013) 9 SCALE 503 : (2013) 12 SCC 455

Motor Vehicles Act, 1988 — Section 166
Supreme Court01 Jul 2013Allowed

Pradip Kumar Maity Vs Chinmoy Kumar Bhunia and Others

Supreme Court Of India · (2013) 5 AWC 5040 : (2013) 3 CALLT 91 : (2013) 138 FLR 769 : (2013) 9 JT 509 : (2013) 4 LLN 401 : (2013) 8 SCALE 205 : (2013) 11 SCC 122 : (2013) 3 SCT 706 : (2014) 1 SLJ 503 : (2014) 2 WBLR 108

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 38, 39, 40West Bengal Services Rules — Rule 14
Supreme Court01 Jul 2013Dismissed

Birendra Das and Another Vs State of Assam

Supreme Court Of India · (2013) 2 ACR 2235 : (2013) 9 JT 182 : (2014) 1 RCR(Criminal) 272 : (2013) 8 SCALE 113 : (2013) 12 SCC 236

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court01 Jul 2013Allowed

Kamal Jora Vs State of Uttarakhand and Another

Supreme Court Of India · (2013) 7 AD 221 : AIR 2013 SC 2242 : (2013) AIRSCW 3920 : (2013) 5 AWC 4815 : (2013) 9 JT 229 : (2013) 7 SCALE 607 : (2013) 9 SCC 396 : (2013) 5 Supreme 516 : (2013) 3 UPLBEC 2097

Constitution of India, 1950 — Article 136, 243Q, 243Q(2), 243U, 243U(1)Uttar Pradesh Municipal Corporation Act, 1959 — Section 3(2), 8AA, 8AA(1)Uttar Pradesh Municipalities Act, 1916 — Section 10A
Supreme Court01 Jul 2013Dismissed

Vanchalabai Raghunath Ithape (D) by L.Rs. Vs Shankarrao Baburao Bhilare (D) by L.Rs. and Others

Supreme Court Of India · (2013) 5 ABR 45 : (2013) 7 AD 572 : AIR 2013 SC 2924 : (2013) 3 AJR 858 : (2013) 3 AKR 516 : (2013) 5 ALD 56 : (2013) 100 ALR 17 : (2013) 4 AWC 4267 : (2013) 4 BomCR 491 : (2013) 4 CDR 1105 : (2013) 5 CHN 25 : (2013) 116 CLT 1097 : (2013) 4 CTC 264 : (201

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 58
Supreme Court01 Jul 2013Dismissed

Karthi @ Karthick Vs State Rep. by Inspector of Police, Tamil Nadu

Supreme Court Of India · (2013) 3 ACR 2630 : (2013) 7 AD 229 : AIR 2013 SC 2645 : (2013) 83 ALLCC 201 : (2013) 3 ALT(Cri) 413 : (2013) CriLJ 3765 : (2013) 9 JT 167 : (2014) 1 LW(Cri) 417 : (2013) MLJ(Cri) 458 : (2013) 2 NCC 277 : (2013) 3 RCR(Criminal) 692 : (2013) 7 SCALE 777 :

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 417