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Supreme Court Of India judgments

59,848 judgments · page 784 of 2,993

Supreme Court03 Jul 2013Dismissed

Swarn Kaur Vs Gurmukh Singh and Others

Supreme Court Of India · (2014) 1 ACR 137 : (2013) 8 AD 227 : AIR 2013 SC 3356 : (2013) AIRSCW 4556 : (2013) CriLJ 3991 : (2013) 3 JCC 2111 : (2013) 9 JT 439 : (2013) 8 SCALE 159 : (2013) 12 SCC 732 : (2013) 5 Supreme 111

Penal Code, 1860 (IPC) — Section 201, 302, 304, 313, 34
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Supreme Court03 Jul 2013Allowed

C.V. Francis Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 4 AJR 241 : (2013) 5 AWC 5305 : (2013) 4 CHN 180 : (2013) 138 FLR 784 : (2013) 3 JLJR 409 : (2013) 11 JT 132 : (2013) LabIC 4094 : (2013) 4 LLN 457 : (2013) LLR 785 : (2013) 4 LW 912 : (2013) 4 PLJR 24 : (2013) 8 SCALE 383 : (2013) 14 SCC 486 : (20

Central Civil Services (Pension) Rules, 1972 — Rule 48A
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Supreme Court03 Jul 2013Dismissed

Ranjit Singh Vs State of Punjab

Supreme Court Of India · (2013) 3 ACR 3276 : AIR 2013 SC 2991 : (2013) AIRSCW 4547 : (2013) 2 ALD(Cri) 1049 : (2013) 83 ALLCC 700 : (2013) CriLJ 3959 : (2013) 3 Crimes 19 : (2013) 2 DMC 600 : (2013) 3 JCC 2173 : (2013) 13 JT 598 : (2013) 2 NCC 603 : (2013) 9 SCALE 117 : (2013) 12

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 235Evidence Act, 1872 — Section 113Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
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Supreme Court03 Jul 2013Partly Allowed

Maharshi Mahesh Yogi Vedic Vishwavidyalaya Vs State of M.P. and Others

Supreme Court Of India · (2013) 9 AD 137 : (2013) 4 ALLMR 872 : (2013) 10 JT 223 : (2013) 4 MPJR 203 : (2013) 8 SCALE 541

Constitution of India, 1950 — Article 14, 19, 19(1), 21, 21AMadhya Pradesh Universities Act, 1973 — Section 12, 24, 25, 26, 39Maharshi Mahesh Yogi Vedic Vishwavidyalaya Adhiniyam, 1995 — Section 10, 11, 12, 13, 14
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Supreme Court03 Jul 2013Dismissed

Swastik Gases P. Ltd. Vs Indian Oil Corporation Ltd.

Supreme Court Of India · (2014) 2 AD 325 : (2013) 5 ALLMR 885 : (2013) 3 ARBLR 161 : (2013) 4 AWC 4236 : (2013) 4 CHN 146 : (2013) 115 CLA 174 : (2013) 5 CTC 527 : (2013) 10 JT 35 : (2013) 5 LW 749 : (2013) 171 PLR 789 : (2014) 1 RCR(Civil) 52 : (2013) 8 SCALE 433 : (2013) 9 SCC

Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(12), 11(4), 11(5)Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
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Supreme Court03 Jul 2013Dismissed

Nana Keshav Lagad Vs State of Maharashtra

Supreme Court Of India · (2013) 5 ABR 841 : (2013) 7 AD 664 : AIR 2013 SC 3510 : (2013) 2 ALD(Cri) 797 : (2013) 4 BomCR(Cri) 131 : (2013) CriLJ 4011 : (2013) 8 SCALE 131 : (2013) 12 SCC 721 : (2013) 3 UC 1805

Bombay Police Act, 1951 — Section 135, 37Criminal Procedure Code, 1973 (CrPC) — Section 169, 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 300, 302, 324
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Supreme Court03 Jul 2013Allowed

Kamlesh C. Shah and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 929 : AIR 2013 SC 3501 : (2013) AIRSCW 4697 : (2013) 4 ALLMR 953 : (2013) 5 BomCR 7 : (2013) 10 JT 363 : (2013) 8 SCALE 149 : (2013) 7 SCC 510

Maharashtra Housing and Area Development (Second Amendment) Act, 1986 — Section 84(1)Maharashtra Housing and Area Development Act, 1976 — Section 103A, 103B, 103B(5A), 103B(6), 103B(7)
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Supreme Court03 Jul 2013Allowed

Shri Lal Mahal Ltd. Vs Progetto Grano Spa

Supreme Court Of India · (2013) AIRSCW 4368 : (2013) 3 ARBLR 1 : (2013) 6 AWC 6137 : (2013) 5 CHN 48 : (2013) 115 CLA 193 : (2013) 4 CTC 636 : (2013) 137 DRJ 481 : (2013) 11 JT 84 : (2013) 4 LW 542 : (2013) 4 RCR(Civil) 105 : (2013) 8 SCALE 489 : (2014) 2 SCC 433

Arbitration (Protocol and Convention) Act, 1937 — Section 7(1)Arbitration and Conciliation Act, 1996 — Section 24, 28(2), 28(3), 34, 34(2)Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 5, 7(1)
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Supreme Court03 Jul 2013Dismissed

Kazi Akiloddin Sujaoddin Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 55 : AIR 2013 SC 2903 : (2013) AIRSCW 4125 : (2013) 100 ALR 12 : (2013) 5 AWC 5130 : (2014) 2 CHN 201 : (2013) 3 RCR(Civil) 1016 : (2013) 120 RD 807 : (2013) 8 SCALE 699 : (2013) 14 SCC 8 : (2013) 4 Supreme 641

Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6
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Supreme Court03 Jul 2013Allowed

State of Himachal Pradesh Vs Jai Chand

Supreme Court Of India · AIR 2013 SC 3349 : (2014) 1 ALD(Cri) 406 : (2013) 82 ALLCC 975 : (2013) CriLJ 4001 : (2013) 2 DMC 613 : (2013) 3 JCC 2191 : (2013) 3 JLJR 413 : (2013) 9 JT 409 : (2013) 3 MLJ(Cri) 318 : (2013) 2 NCC 564 : (2013) 4 PLJR 45 : (2014) 1 RLW 505 : (2013) 8 SCA

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 45Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
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Supreme Court03 Jul 2013Allowed

Kashi Vishwanath Vs State of Karnataka

Supreme Court Of India · (2013) 3 AJR 843 : (2013) 3 AKR 408 : (2014) 1 ALD(Cri) 21 : (2013) 83 ALLCC 146 : (2013) 4 BomCR(Cri) 68 : (2013) CriLJ 3655 : (2013) 2 DMC 583 : (2013) 3 JCC 2076 : (2013) 3 JLJR 457 : (2013) 11 JT 136 : (2013) 4 KarLJ 497 : (2013) 2 NCC 484 : (2013) 4

Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 235(2)Penal Code, 1860 (IPC) — Section 302, 34, 498A
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Supreme Court02 Jul 2013Partly Allowed

Geetaben Ratilal Patel Vs District Primary Education Officer

Supreme Court Of India · (2013) 8 AD 276 : AIR 2013 SC 3092 : (2013) 5 AWC 4886 : (2013) 3 BLJ 537 : (2013) 5 BomCR 37 : (2013) 9 JT 158 : (2013) LabIC 3174 : (2013) 4 LW 836 : (2013) 6 MhLj 88 : (2013) 6 MLJ 73 : (2013) 4 MPLJ 312 : (2013) 8 SCALE 171 : (2013) 7 SCC 182 : (2013)

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(1), 58, 61, 62Primary Education Act — Section 24
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Supreme Court02 Jul 2013Dismissed

Majjal Vs State of Haryana

Supreme Court Of India · (2013) 3 ACR 2865 : (2013) AIRSCW 4961 : (2013) AIRSCW 4583 : (2013) 100 ALR 221 : (2013) CriLJ 3999 : (2013) 4 JCC 2796 : (2013) 3 KHC 44 : (2013) 4 RCR(Criminal) 474 : (2013) 8 SCALE 129 : (2013) 6 SCC 798

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
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Supreme Court02 Jul 2013Dismissed

Commissioner of Police, New Delhi and Another Vs Mehar Singh

Supreme Court Of India · (2013) 7 AD 352 : AIR 2013 SC 2861 : (2013) 5 ALLMR 465 : (2013) 5 CHN 1 : (2013) 9 JT 470 : (2013) LabIC 3207 : (2013) 4 LLN 461 : (2013) 5 MLJ 593 : (2013) 9 SCALE 444 : (2013) 7 SCC 685 : (2013) 2 SCC(L&S) 910 : (2013) 4 SCT 311 : (2014) 1 WBLR 92

Constitution of India, 1950 — Article 14Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 6Eve teasing Act — Section 4
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Supreme Court02 Jul 2013Dismissed

Rafique @ Rauf and Others Vs State of U.P.

Supreme Court Of India · (2013) 3 ACR 3263 : (2013) 7 AD 239 : AIR 2013 SC 2272 : (2014) 1 ALD(Cri) 54 : (2013) 83 ALLCC 689 : (2013) 11 JT 415 : (2014) 2 RCR(Criminal) 757 : (2013) 7 SCALE 708 : (2013) 12 SCC 121 : (2013) 3 UC 1686

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(2), 313Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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Supreme Court02 Jul 2013Allowed

Vathsala Manickavasagam and Others Vs N. Ganesan and Another

Supreme Court Of India · (2013) 7 AD 327 : (2013) 6 ALLMR 926 : (2014) 102 ALR 881 : (2013) 5 AWC 5230 : (2013) 5 CHN 15 : (2013) 116 CLT 1051 : (2013) 5 CTC 884 : (2013) 3 JLJR 247 : (2013) 9 JT 483 : (2013) 4 LW 651 : (2013) 3 PLJR 412 : (2013) 4 PLR 655 : (2013) 4 RCR(Civil) 2

Evidence Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 122
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Supreme Court02 Jul 2013Dismissed

State of Uttar Pradesh Vs Dayanand Chakrawarty and Others

Supreme Court Of India · (2013) 7 AD 469 : AIR 2013 SC 3066 : (2013) AIRSCW 4374 : (2013) 5 ALJ 385 : (2013) 6 AWC 6123 : (2013) 139 FLR 272 : (2013) 3 JLJR 308 : (2013) 9 JT 494 : (2013) 8 SCALE 74 : (2013) 7 SCC 595 : (2013) 7 SCC(L&S) 791 : (2013) 4 SCT 145 : (2013) 3 SLJ 1 :

Constitution of India, 1950 — Article 14, 226Uttar Pradesh Fundamental (Amendment) Rules, 2002 — Rule 3Uttar Pradesh Fundamental Rules — Rule 56
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Supreme Court02 Jul 2013Allowed

Jiju Kuruvila and Others Vs Kunjujamma Mohan and Others The Oriental Insurance Company Ltd. Vs Smt. Chinnamma Joy and Others

Supreme Court Of India · (2013) 3 ACC 49 : (2013) ACJ 2141 : (2013) 7 AD 484 : AIR 2013 SC 2293 : (2013) AIRSCW 3881 : (2013) 4 AJR 120 : (2013) 5 ALD 165 : (2013) 4 ALLMR 946 : (2013) 2 AnWR 539 : (2013) 4 AWC 4050 : (2013) 4 BomCR 481 : (2013) 4 CTC 252 : (2013) 4 JLJR 128 : (2

Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
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