Supreme Court12 Jul 2013Allowed
Modern Dental College and Res. Cen. and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · (2013) 9 SCALE 138 : (2013) 14 SCC 241
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 782 of 2,993
Supreme Court12 Jul 2013Dismissed
Mehsana Nagrik Sahkari Bank Ltd. Vs Shreeji CAB Co.
Supreme Court Of India · (2014) 2 ALD(Cri) 311 : (2014) ALLMR(Cri) 1930 : (2014) CriLJ 1953 : (2014) 3 RCR(Criminal) 367
Negotiable Instruments Act, 1881 — Section 138
Supreme Court11 Jul 2013Allowed
Karri Ram Babu and Others Vs Chairman, State Level Police Recruitment Board, Hyderabad and Others
Supreme Court Of India · (2014) 4 AWC 4131 : (2014) 142 FLR 399 : (2014) 7 JT 599 : (2014) 6 SCALE 24
Supreme Court11 Jul 2013Allowed
Mahanagar Telephone Nigam Limited Vs State of Maharashtra and Others
Supreme Court Of India · (2013) 5 ABR 1224 : (2013) 9 AD 387 : AIR 2013 SC 3568 : (2013) 5 AWC 4659 : (2013) 10 JT 594 : (2013) 4 RCR(Civil) 877 : (2013) 8 SCALE 739 : (2013) 9 SCC 92
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 13(1), 4(1), 5A(2), 6(1)Limitation Act, 1963 — Section 5
Supreme Court11 Jul 2013Disposed Of
Dr. Jagmittar Sain Bhagat Vs Dir. Health Services, Haryana and Others
Supreme Court Of India · (2013) 5 ABR 793 : (2013) 7 AD 604 : AIR 2013 SC 3060 : (2013) 5 ALLMR 912 : (2013) 6 AWC 6152 : (2013) 5 BomCR 709 : (2014) 1 CDR 61 : (2013) 3 CPJ 22 : (2013) 3 JLJR 336 : (2013) LabIC 3412 : (2013) 4 LW 536 : (2013) 6 MhLj 923 : (2014) 3 MhLj 127 : (20
Consumer Protection Act, 1986 — Section 11, 2, 2(1)
Supreme Court10 Jul 2013Disposed Of
Smt. Khela Banerjee and Another Vs City Montessori School and Others
Supreme Court Of India · AIR 2013 SC 3776 : (2013) 100 ALR 215 : (2013) 5 AWC 4595 : (2014) 1 RCR(Civil) 47 : (2013) 121 RD 143 : (2013) 8 SCALE 731 : (2013) 7 SCC 615 : (2014) 1 SCT 41 : (2014) 2 WBLR 442
Constitution of India, 1950 — Article 14, 356
Supreme Court10 Jul 2013Allowed
Jitendra Singh @ Babboo Singh and Another Vs State of U.P.
Supreme Court Of India · (2013) 83 ALLCC 651 : (2013) ALLMR(Cri) 2984 : (2013) 3 ALT(Cri) 129 : (2013) 2 DMC 795 : (2013) 11 JT 152 : (2013) 3 RCR(Criminal) 819 : (2013) 9 SCALE 18 : (2013) 3 UC 1643
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 41B, 50, 50A, 50A(1), 50A(2)Dowry Prohibition Act, 1961 — Section 2
Supreme Court10 Jul 2013Allowed
Lily Thomas Vs Union of India (UOI) and Others
Supreme Court Of India · (2013) 6 ABR 236 : (2013) 10 AD 655 : AIR 2013 SC 2662 : (2013) AIRSCW 4204 : (2013) 6 AWC 5458 : (2013) 5 BomCR 261 : (2013) 2 CG.L.R.W. 339 : (2014) 117 CLT 284 : (2013) 3 GLR 2209 : (2013) 3 JLJR 351 : (2013) 9 JT 419 : (2013) 5 KarLJ 1 : (2013) 3 KLJ
Constitution of India, 1950 — Article 101(1), 101(3), 102, 102(1), 103Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 482Customs Act, 1962 — Section 11
Supreme Court10 Jul 2013Dismissed
Manohar Lal Sharma Vs The Principal Secretary and Others
Supreme Court Of India · (2013) 8 SCALE 760 : (2014) 2 SCC 709
Delhi Police Special Establishment Act, 1946 — Section 6A
Supreme Court10 Jul 2013Dismissed
The Chief Election Commissioner etc. Vs Jan Chaukidar (Peoples Watch) and Others
Supreme Court Of India · (2013) 5 AWC 4689 : (2013) 5 BomCR 772 : (2013) 2 CG.L.R.W. 357 : (2014) 117 CLT 405 : (2013) 3 JLJR 365 : (2013) 5 KarLJ 26 : (2013) 3 KHC 394 : (2013) 3 KLJ 488 : (2013) 3 KLT 314 : (2013) 2 OLR 982 : (2013) 3 PLJR 276 : (2013) 3 RCR(Civil) 725 : (2013)
Constitution of India, 1950 — Article 136, 326Representation of the People Act, 1950 — Section 16, 16(1)Representation of the People Act, 1951 — Section 4, 5, 62, 62(5)
Supreme Court09 Jul 2013Dismissed
Vikas Pratap Singh and Others Vs State of Chhattisgarh and Others Rajendra Singh Kanwar and Others Vs Rahul Bhagat and Others
Supreme Court Of India · AIR 2013 SC 3414 : (2013) AIRSCW 4826 : (2013) 2 CG.L.R.W. 382 : (2013) 138 FLR 567 : (2013) 9 JT 562 : (2013) LabIC 3779 : (2013) 8 SCALE 713 : (2013) 14 SCC 494 : (2013) 4 SCT 766 : (2013) 3 SLJ 155
Supreme Court09 Jul 2013Dismissed
P. Nagesh and Another Vs State of Karnataka
Supreme Court Of India · (2013) 3 ACR 3514 : (2013) 9 AD 98 : (2013) 5 KarLJ 483 : (2013) 9 SCALE 110 : (2013) 7 SCC 285 : (2013) 3 UC 1601
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379
Supreme Court09 Jul 2013Disposed Of
State of Gujarat and Others Vs PWD Employees Union and Others etc.
Supreme Court Of India · (2013) 138 FLR 575 : (2013) 11 JT 64 : (2013) 3 LLJ 665 : (2013) 8 SCALE 579 : (2013) 12 SCC 417 : (2013) 4 SCT 5 : (2013) 3 SLJ 164
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25B
Supreme Court09 Jul 2013Dismissed
National Insurance Company Ltd. Vs Balkar Ram and Others
Supreme Court Of India · (2014) 1 ACC 448 : (2013) ACJ 2416 : (2013) 5 ALLMR 923 : (2013) 100 ALR 662 : (2013) 2 AnWR 919 : (2013) 5 AWC 5046 : (2014) 1 CDR 104 : (2013) 4 PLR 748 : (2013) 4 RCR(Civil) 667 : (2013) 4 RLW 3044 : (2013) 10 SCALE 430
Supreme Court09 Jul 2013Dismissed
Lokesh Kumar Jain Vs State of Rajasthan
Supreme Court Of India · (2014) 1 ACR 123 : (2013) 2 CG.L.R.W. 449 : (2013) 3 JCC 2131 : (2013) 13 JT 516 : (2013) 9 JT 360 : (2013) 2 NCC 356 : (2013) 3 RCR(Criminal) 763 : (2013) 3 RLW 2689 : (2013) 8 SCALE 455 : (2013) 11 SCC 130 : (2013) 3 SLJ 61
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 258, 309Penal Code, 1860 (IPC) — Section 409
Supreme Court09 Jul 2013Allowed
Manoj and Others Vs State of Haryana
Supreme Court Of India · (2013) 3 ACR 2609 : (2013) 83 ALLCC 164 : (2013) ALLMR(Cri) 2977 : (2013) 3 DMC 84 : (2014) 1 GLR 536 : (2013) 9 JT 351 : (2013) 3 RCR(Criminal) 884 : (2013) 9 SCALE 130 : (2013) 9 SCC 190 : (2013) 3 UC 1605
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 304B, 34, 406
Supreme Court08 Jul 2013Dismissed
Jhau Lal and Another Vs Mohan Lal and Others
Supreme Court Of India · (2014) 122 RD 431 : (2013) 9 SCC 446 : (2013) 3 WLN 80
Civil Procedure Code, 1908 (CPC) — Section 35B
Supreme Court08 Jul 2013Disposed Of
The Commissioner of Income Tax Vs Essar Projects Ltd.
Supreme Court Of India · (2013) 14 SCC 478 : (2013) 3 WLN 78
Supreme Court08 Jul 2013Disposed Of
Bihar State Text Book Workers Union Vs State of Bihar and Another
Supreme Court Of India · (2013) 138 FLR 775 : (2013) 4 JLJR 123 : (2013) 13 JT 530 : (2013) LLR 854 : (2013) 4 PLJR 127 : (2013) 8 SCALE 704 : (2013) 7 SCC 238 : (2013) 2 SCC(L&S) 663 : (2013) 4 SCT 141 : (2013) 3 SLJ 120 : (2014) 1 WBLR 258 : (2013) 3 WLN 73
Supreme Court08 Jul 2013Disposed Of
Shiv Nandan Mahto Vs State of Bihar and Others
Supreme Court Of India · (2013) 5 AWC 5137 : (2013) 14 JT 621 : (2011) 11 SCC 626 : (2014) 1 SCT 47
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3