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Supreme Court Of India judgments

59,848 judgments · page 781 of 2,993

Supreme Court16 Jul 2013

State of Maharashtra and Another Vs Indian Hotel and Restaurants Assn. and Others State of Maharashtra and Others Vs Ramnath Vishnu Waringe etc. etc. Ghar Hakka Jagruti Charitable Trust @APPELLAN

Supreme Court Of India · (2013) 5 ABR 222 : AIR 2013 SC 2582 : (2013) 5 ALLMR 392 : (2013) 5 BomCR 821 : (2013) 3 RCR(Criminal) 455 : (2013) 9 SCALE 47 : (2013) 8 SCC 519

Bombay Foreign Liquor Rules, 1953 — Rule 45Bombay Municipal Corporation Act, 1888 — Section 313, 394, 412ABombay Police Act, 1951 — Section 110, 117, 131, 131(1), 162
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Supreme Court16 Jul 2013Dismissed

Integrated Finance Company Ltd. Vs Reserve Bank of India etc. etc.

Supreme Court Of India · (2013) 9 AD 606 : (2013) 4 BC 16 : (2013) 115 CLA 329 : (2013) 179 CompCas 390 : (2013) 4 CompLJ 1 : (2013) 10 JT 283 : (2013) 4 LW 293 : (2013) 9 SCALE 600 : (2013) 121 SCL 94 : (2015) 13 SCC 772

Code Of Civil Procedure, 1908 — Order 23, Order 21 Rule 2Companies Act, 1956 — Section 58A, 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251, 391, 391(1), 39(1)(a), 391(2), 392, 393, 393(1), 394, 402Reserve Bank of India Act, 1934 — Section 45, 45MB(1), 45MB(2), 45N, 45Q, 45QA, 45QA(1), 45QA(2)
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Supreme Court16 Jul 2013

Subhash Popatlal Dave Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) CriLJ 4166 : (2013) 298 ELT 3 : (2013) 3 RCR(Criminal) 858 : (2013) 9 SCALE 295 : (2014) 1 SCC 280

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 4, 6, 7, 7(1)Constitution of India, 1950 — Article 14, 19, 20, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 8
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Supreme Court15 Jul 2013Dismissed

Ramesh Kumar and Others Vs State of Himachal Pradesh

Supreme Court Of India · (2013) 3 ACR 2860 : (2013) 11 AD 164 : (2013) 3 RCR(Criminal) 889 : (2013) 9 SCALE 400 : (2013) 14 SCC 110

Penal Code, 1860 (IPC) — Section 34, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
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Supreme Court15 Jul 2013Allowed

Sondur Gopal Vs Sondur Rajini Rajini Sondur Vs Gopal Sondur and Others

Supreme Court Of India · (2013) 5 ABR 330 : (2013) 7 AD 524 : AIR 2013 SC 2678 : (2013) AIRSCW 4227 : (2013) 5 ALD 97 : (2013) 5 ALLMR 939 : (2013) 100 ALR 260 : (2013) 5 ALT 1 : (2013) 6 AWC 5627 : (2013) 5 BomCR 21 : (2014) 1 CDR 138 : (2013) 5 CHN 118 : (2013) 4 CTC 527 : (201

Constitution of India, 1950 — Article 245(1), 245(2)Hindu Marriage Act, 1955 — Section 1, 1(1), 1(2), 10, 2
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Supreme Court15 Jul 2013Dismissed

Rohit Chauhan Vs Surinder Singh and Others

Supreme Court Of India · (2013) 5 ABR 910 : (2013) 7 AD 611 : AIR 2013 SC 3525 : (2013) 4 AKR 66 : (2013) 5 ALD 149 : (2013) 4 ALLMR 972 : (2013) 99 ALR 859 : (2013) 6 ALT 1 : (2013) 6 AWC 5647 : (2014) 1 CDR 122 : (2013) 2 CG.L.R.W. 433 : (2013) 4 CTC 539 : (2013) 4 JLJR 563 : (

Hindu Succession (Amendment) Act, 2005 — Section 19, 6, 8
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Supreme Court15 Jul 2013Dismissed

TVC Skyshop Ltd. Vs Reliance Communication and Infra. Ltd.

Supreme Court Of India · (2014) 1 ABR 358 : (2013) 9 AD 344 : (2014) 2 ALD 24 : (2013) 6 ALLMR 439 : (2013) 5 AWC 4589 : (2013) 13 JT 487 : (2013) 4 RCR(Civil) 18 : (2013) 9 SCALE 496 : (2013) 11 SCC 754 : (2014) 1 WBLR 125

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2), Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(3)Companies Act, 1956 — Section 433, 434
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Supreme Court15 Jul 2013Allowed

State Bank of India and Another Vs Mohammed Abdul Rahim

Supreme Court Of India · (2013) 14 JT 120 : (2013) 9 SCALE 222 : (2013) 11 SCC 67 : (2013) 4 SCT 133 : (2014) 1 WBLR 118

Banking Regulation Act, 1949 — Section 10(1)(b)(i)Constitution of India, 1950 — Article 136Dowry Prohibition Act, 1961 — Section 4
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Supreme Court12 Jul 2013Allowed

Union of India (UOI) Vs ABN Amro Bank and Others

Supreme Court Of India · (2014) 5 AD 383 : (2014) 1 ALD(Cri) 193 : (2013) 179 CompCas 437 : (2014) 1 CompLJ 80 : (2013) 10 JT 124 : (2013) 9 SCALE 407

Companies Act, 1956 — Section 81, 81(1A)Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 19, 19(1), 26(7), 28, 29
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