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Supreme Court Of India judgments

59,848 judgments · page 787 of 2,993

Supreme Court01 Jul 2013Dismissed

Essar Teleholdings Ltd. Vs Registrar General, Delhi High Court and Others

Supreme Court Of India · (2013) 8 AD 650 : AIR 2013 SC 2300 : (2013) AIRSCW 4904 : (2013) 9 JT 236 : (2013) 2 LW(Cri) 569 : (2013) 3 MLJ(Cri) 332 : (2013) 3 RCR(Criminal) 709 : (2013) 7 SCALE 739 : (2013) 8 SCC 1 : (2014) 1 SCC(L&S) 51

Constitution of India, 1950 — Article 136, 14, 142, 233, 234Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 193, 194, 212(2), 219(1)Penal Code, 1860 (IPC) — Section 120B, 420, 71
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Supreme Court01 Jul 2013Dismissed

Nishant Aggarwal Vs Kailash Kumar Sharma

Supreme Court Of India · (2013) 2 ACR 2156 : (2013) 8 AD 218 : AIR 2013 SC 2634 : (2013) 83 ALLCC 174 : (2013) 2 ALT(Cri) 509 : (2013) 3 BC 391 : (2013) 3 BomCR(Cri) 307 : (2013) 3 CompLJ 264 : (2013) CriLJ 3771 : (2013) 201 DLT 573 : (2013) 3 JCC 158 : (2013) 9 JT 188 : (2013) 3

Criminal Procedure Code, 1973 (CrPC) — Section 138, 177, 178, 179, 190Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 379, 381, 411, 420
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Supreme Court01 Jul 2013Allowed

S. Iyyapan Vs United India Insurance Company Ltd. and Another

Supreme Court Of India · (2013) 5 ABR 385 : (2013) 3 ACC 19 : (2013) ACJ 1944 : (2013) 7 AD 202 : AIR 2013 SC 2262 : (2013) 3 AJR 833 : (2013) 5 ALD 62 : (2013) 100 ALR 663 : (2013) 2 AnWR 291 : (2013) 4 AWC 4039 : (2013) 5 BomCR 102 : (2013) 10 JT 85 : (2013) 3 KLJ 306 : (2013)

Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1939 — Section 94, 96Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1), 147(3)
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Supreme Court01 Jul 2013Allowed

Ahsanul Hoda Vs State of Bihar

Supreme Court Of India · AIR 2013 SC 3463 : (2013) 6 ALD 10 : (2013) 5 ALLMR 488 : (2013) 99 ALR 895 : (2013) ALT(Rev) 254 : (2013) 4 AWC 4263 : (2013) 4 CDR 1156 : (2013) 116 CLT 1092 : (2013) 4 JLJR 188 : (2013) 13 JT 616 : (2013) 4 PLJR 135 : (2013) 3 RCR(Civil) 1013 : (2013)

Land Acquisition Act, 1894 — Section 4
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Supreme Court01 Jul 2013Allowed

Neerupam Mohan Mathur Vs New India Assurance Co.

Supreme Court Of India · (2013) 3 ACC 1 : (2013) ACJ 2122 : (2013) 7 AD 374 : AIR 2013 SC 3378 : (2013) 5 ALLMR 441 : (2013) 99 ALR 864 : (2013) 2 AnWR 280 : (2013) 4 AWC 4252 : (2013) 4 BomCR 509 : (2013) 4 CDR 1145 : (2013) 13 JT 610 : (2013) 172 PLR 238 : (2013) 4 RCR(Civil) 2

Motor Vehicles Act, 1988 — Section 110APersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
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Supreme Court01 Jul 2013Allowed

N. Sengodan Vs Secretary to Government, Home (Prohibition and Excise) Department, Chennai and Others

Supreme Court Of India · (2013) 8 AD 248 : (2013) 9 JT 516 : (2013) 4 LW 558 : (2013) 2 LW(Cri) 361 : (2013) 2 OLR 1056 : (2013) 3 RCR(Criminal) 988 : (2013) 8 SCALE 213 : (2013) 8 SCC 664 : (2013) 3 SLJ 131

Indian Penal Code, 1860 — Section 505, 505(1)(b)Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest Offenders, Goondas, Immoral Traffic Offenders And Slumgrabbers Act, 1982 — Section 2(a), 2(f), 2(a)(f), 3(2), 8(2), 10, 12(2)Police (Incitement To Disaffection) Act, 1922 — Section 3
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Supreme Court01 Jul 2013

K. Guruprasad Rao Vs State of Karnataka and Others

Supreme Court Of India · (2013) 11 AD 511 : (2013) 4 AKR 295 : (2013) 8 SCALE 629 : (2013) 8 SCC 418

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2, 2(4), 3(3), 38, 38(1)Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 10, 2, 31, 32, 33Constitution of India, 1950 &md
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Supreme Court20 Jun 2013Dismissed

Vijay Jain Vs State of Madhya Pradesh

Supreme Court Of India · (2013) 3 ACR 3183 : (2013) 15 JT 189 : (2013) 4 RCR(Criminal) 58 : (2013) 9 SCALE 439 : (2013) 14 SCC 527

Constitution of India, 1950 — Article 136Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 52A, 52A(2), 8
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Supreme Court20 Jun 2013Disposed Of

Hamza Vs Muhammadkutty @ Mani and Others

Supreme Court Of India · AIR 2013 SC 3173 : (2013) 2 ALD(Cri) 1039 : (2013) 83 ALLCC 122 : (2014) ALLMR(Cri) 1108 : (2013) 3 DMC 566 : (2013) 8 SCALE 6 : (2013) 11 SCC 150

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 118, 157Penal Code, 1860 (IPC) — Section 201, 202, 302, 306, 34
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Supreme Court20 Jun 2013Dismissed

Sucha Singh Vs State of Haryana

Supreme Court Of India · (2013) 82 ALLCC 982 : (2013) 9 JT 284 : (2013) 8 SCALE 1 : (2013) 14 SCC 552

Penal Code, 1860 (IPC) — Section 27, 302, 394
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Supreme Court18 Jun 2013Dismissed

Roop Singh Vs State of Madhya Pradesh

Supreme Court Of India · (2014) 1 CCR 242 : (2013) 3 JLJ 364 : (2013) 4 RCR(Criminal) 100 : (2013) 7 SCALE 761 : (2013) 7 SCC 89

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 375, 376, 376(1), 450
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Supreme Court29 May 2013Partly Allowed

Arun Kumar Yadav Vs State of U.P. Thru Dist. Judge

Supreme Court Of India · (2013) 3 ACR 2585 : (2013) 2 ACR 2316 : (2013) ALLMR(Cri) 2969 : (2013) 99 ALR 517 : (2013) 3 ALT(Cri) 284 : (2013) 3 CGBCLJ 41 : (2013) 3 CTC 907 : (2013) 9 JT 556 : (2013) 2 KHC 754 : (2013) 3 RCR(Civil) 390 : (2013) 3 RCR(Criminal) 351 : (2013) 7 SCALE

Contempt of Courts Act, 1971 — Section 12, 19Criminal Procedure Code, 1973 (CrPC) — Section 82
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Supreme Court29 May 2013Dismissed

Engineering Export Promotion Council Vs Usha Anand and Another

Supreme Court Of India · (2013) 3 ACR 3433 : (2013) 6 AD 534 : AIR 2013 SC 2548 : (2013) AIRSCW 3591 : (2013) 3 CGBCLJ 8 : (2013) CriLJ 3327 : (2013) 137 DRJ 511 : (2013) 9 JT 290 : (2013) 7 SCALE 528 : (2013) 12 SCC 620

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 561APenal Code, 1860 (IPC) — Section 420, 468, 471
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Supreme Court29 May 2013Allowed

Rohtash Kumar Vs State of Haryana

Supreme Court Of India · (2013) 6 AD 580 : (2013) 3 AJR 566 : (2013) 2 ALD(Cri) 806 : (2013) 82 ALLCC 401 : (2013) ALLMR(Cri) 2620 : (2013) CriLJ 3183 : (2013) 8 JT 181 : (2013) 3 KLJ 210 : (2013) 3 MLJ(Cri) 31 : (2013) 3 RCR(Criminal) 355 : (2013) 7 SCALE 472 : (2013) 14 SCC 434

Criminal Procedure Code, 1973 (CrPC) — Section 226, 231, 311, 313, 540Evidence Act, 1872 — Section 114, 134Hindu Marriage Act, 1955 — Section 13B
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